The State of Maharashtra Vs Labour Law Practitioners'' Association and Others
Supreme Court Of India · (1998) 2 AD 20 : AIR 1998 SC 1233 : (1998) AIRSCW 1072 : (1999) 82 FLR 380 : (1998) 2 GLR 1079 : (1998) 1 JT 604 : (1998) 1 LLJ 868 : (1998) 1 SCALE 565 : (1998) 2 SCC 688 : (1998) SCC(L&S) 657 : (1998) 1 SCR 793 : (1998) 2 Supreme 73
