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Supreme Court Of India judgments

59,848 judgments · page 1,794 of 2,993

Supreme Court13 Feb 1998Dismissed

K.A. Ramesh and Others Vs Smt. Susheela Bai and Others

Supreme Court Of India · (1998) 2 AD 545 : AIR 1998 SC 1395 : (1998) AIRSCW 1284 : (1998) 2 ALT 17 : (1998) 1 JT 712 : (1998) 2 LW 300 : (1998) 1 SCALE 609 : (1998) 3 SCC 58 : (1998) 1 SCR 892 : (1998) 2 Supreme 59

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 11(4), 20
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Supreme Court13 Feb 1998Disposed Of

P.A. Narayanan Vs Union of India (UOI) and Others

Supreme Court Of India · (1998) 1 ACC 321 : (1999) ACJ 374 : (1998) 3 AD 123 : AIR 1998 SC 1659 : (1998) AIRSCW 1415 : (1998) 46 BLJR 569 : (1998) 1 BLJR 569 : (1998) 1 JT 749 : (1998) 1 LW 693 : (1998) 2 MLJ 121 : (1998) 120 PLR 715 : (1998) 1 SCALE 657 : (1998) 3 SCC 67 : (1998

Railways Act, 1989 — Section 123
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Supreme Court12 Feb 1998Dismissed

Pammi @ Brijendra Singh Vs Government of Madhya Pradesh

Supreme Court Of India · (1998) 2 AD 176 : AIR 1998 SC 1185 : (1998) AIRSCW 1005 : (1998) 2 ALD(Cri) 78 : (1998) CriLJ 1617 : (1998) 1 Crimes 187 : (1998) 1 JT 686 : (1998) 2 RLW 207 : (1998) 1 SCALE 577 : (1998) 2 SCC 700 : (1998) 1 SCR 842 : (1998) 2 Supreme 65

Criminal Procedure Code, 1973 (CrPC) — Section 313, 379Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
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Supreme Court12 Feb 1998Dismissed

Shri Kishan @ Krishan Kumar Vs Manoj Kumar Etc. Etc.

Supreme Court Of India · (1998) 2 AD 162 : AIR 1998 SC 999 : (1998) AIRSCW 769 : (1998) 2 CTC 37 : (1998) 1 JT 633 : (1998) 1 LW 521 : (1998) 118 PLR 593 : (1998) 1 SCALE 582 : (1998) 2 SCC 710 : (1998) 1 SCR 830 : (1998) 2 Supreme 478

Civil Procedure Code, 1908 (CPC) — Section 17, 18, 19, 20, 21East Punjab Urban Rent Restriction Act, 1949 — Section 24Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 10, 11, 12, 13(1)
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Supreme Court12 Feb 1998Allowed

State of U.P. Vs Lakhmi

Supreme Court Of India · AIR 1998 SC 1007 : (1998) AIRSCW 778 : (1998) 1 ALD(Cri) 427 : (1998) CriLJ 1411 : (1998) 1 Crimes 179 : (1998) 1 JT 679 : (1998) 2 LW(Cri) 422 : (1998) 1 SCALE 590 : (1998) 4 SCC 336 : (1998) 1 SCR 850 : (1998) 2 Supreme 5

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 84
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Supreme Court12 Feb 1998Dismissed

Director of Enforcement Vs FR. J.M. Stevens

Supreme Court Of India · AIR 1998 SC 2391 : (1998) AIRSCW 2384 : (1998) 1 JT 630 : (1998) 1 SCALE 574 : (1998) 3 SCC 133 : (1998) 2 Supreme 215 : (1998) 1 UJ 437

Foreign Exchange Regulation Act, 1947 — Section 10(1), 9Foreign Exchange Regulation Act, 1973 — Section 14, 16(1), 2, 30, 37
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Supreme Court12 Feb 1998Allowed

V.A. Raman Vs K.V. John and Others

Supreme Court Of India · AIR 1998 SC 2582 : (1998) AIRSCW 2614 : (1998) 2 JT 62 : (1998) 1 SCALE 660 : (1998) 9 SCC 442 : (1998) SCC(L&S) 1208 : (1998) 1 SCR 874 : (1998) 2 Supreme 437

Kerala State and Subordinate Services Rules, 1958 — Rule 14, 17, 27(C)
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Supreme Court12 Feb 1998Disposed Of

State of Kerala and Others Vs Antony Fernandez and Another

Supreme Court Of India · AIR 1998 SC 2040 : (1998) AIRSCW 1896 : (1998) 1 JT 729 : (1998) 2 LW 79 : (1998) 2 RLW 179 : (1998) 1 SCALE 605 : (1998) 3 SCC 556 : (1998) 1 SCR 865 : (1998) 2 Supreme 95

Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6
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Supreme Court11 Feb 1998Allowed

State of West Bengal and Others Vs Shivananda Pathak and Others

Supreme Court Of India · AIR 1998 SC 2050 : (1998) AIRSCW 1908 : (1998) 79 FLR 684 : (1998) 3 JT 701 : (1998) 2 LW 429 : (1998) 3 SCALE 411 : (1998) 5 SCC 513 : (1998) SCC(L&S) 1402 : (1998) 1 SCR 811 : (1998) 4 Supreme 467

Constitution of India, 1950 — Article 136, 226, 309
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Supreme Court11 Feb 1998Dismissed

S. Rajendran Vs Union of India and Others

Supreme Court Of India · (1998) 2 AD 276 : AIR 1998 SC 1713 : (1998) AIRSCW 1492 : (1998) 1 JT 669 : (1998) 1 SCALE 556 : (1998) 3 SCC 620 : (1998) SCC(L&S) 924 : (1998) 1 SCR 786 : (1998) 2 Supreme 182 : (1998) 1 UJ 550 : (1998) 2 UPLBEC 992

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