COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,793 of 2,993

Supreme Court19 Feb 1998dismissed

High Court of Judicature for Rajasthan Vs Ramesh Chand Paliwal and Another

Supreme Court Of India · (1998) 2 AD 314 : AIR 1998 SC 1079 : (1998) AIRSCW 867 : (1998) 2 JT 1 : (1999) 1 LLJ 885 : (1998) 3 MLJ 11 : (1998) 2 RLW 161 : (1998) 1 SCALE 636 : (1998) 3 SCC 72 : (1998) SCC(L&S) 786 : (1998) 1 SCR 961 : (1998) 2 Supreme 249 : (1998) 1 UJ 639

Constitution of India, 1950 — Article 146, 214, 216, 223, 225Government of India Act, 1915 — Section 106Government of India Act, 1935 — Section 241, 242(4)

Supreme Court19 Feb 1998Allowed

Ram Kumar and Another Vs State of Haryana

Supreme Court Of India · (1998) ACR 807 : (1998) 2 AD 372 : AIR 1998 SC 1437 : (1998) AIRSCW 1346 : (1998) 2 ALD(Cri) 40 : (1998) CriLJ 2049 : (1998) 3 Crimes 48 : (1998) 2 JT 18 : (1998) 1 SCALE 694 : (1998) 1 SCR 1017 : (1998) 5 Supreme 210

Haryana Canal and Drainage Act, 1974 — Section 24Penal Code, 1860 (IPC) — Section 302, 307, 324, 34

Supreme Court19 Feb 1998Dismissed

State of Andhra Pradesh Vs Veddula Veera Reddy and Others

Supreme Court Of India · (1998) ACR 817 : (1998) 2 AD 145 : AIR 1998 SC 1206 : (1998) AIRSCW 1036 : (1998) 2 ALD(Cri) 66 : (1998) CriLJ 1623 : (1998) 1 Crimes 247 : (1998) 2 JT 67 : (1998) 1 LW(Cri) 335 : (1998) 1 SCALE 684 : (1998) 4 SCC 145 : (1998) 1 SCR 1007 : (1998) 2 Suprem

Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 120

Supreme Court19 Feb 1998dismissed

Manmohan Garg Vs M/s. Radha Krishna Narayan Das through its Partners

Supreme Court Of India · (1998) AIRSCW 2351 : (1998) 4 ALLMR 350 : (1998) 1 ARBLR 359 : (1998) 75 ECR 257 : (1998) 2 JT 109 : (1998) 2 RLW 277 : (1998) 2 SCALE 25 : (1998) 3 SCC 244 : (1998) 1 SCR 1027 : (1998) 2 Supreme 156

Supreme Court19 Feb 1998Disposed Of

A.K. Nazeer Saheb and Others Vs A.P. Public Service Commission and Others

Supreme Court Of India · (1998) 2 AD 328 : AIR 1998 SC 2356 : (1998) AIRSCW 2330 : (1998) 79 FLR 50 : (1998) 1 JT 26 : (1998) LabIC 2537 : (1998) 1 SCALE 664 : (1998) 9 SCC 453 : (1998) SCC(L&S) 1213 : (1998) 1 SCR 980 : (1998) 2 Supreme 224

Andhra Pradesh Industries Service Rules — Rule 1, 7Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 6

Supreme Court19 Feb 1998Dismissed

Shambhu Dayal Vs Subhash Chandra and others

Supreme Court Of India · (1998) 2 AD 286 : AIR 1998 SC 1732 : (1998) AIRSCW 1519 : (1998) 2 ALD(Cri) 59 : (1998) 2 ALT(Cri) 111 : (1998) CriLJ 2271 : (1998) 2 Crimes 340 : (1998) 2 JT 32 : (1998) 1 SCALE 690 : (1998) 5 Supreme 120

Penal Code, 1860 (IPC) — Section 396, 412

Supreme Court19 Feb 1998Partly Allowed

Satpal Vs State of Haryana

Supreme Court Of India · (1998) 1 ACR 482 : AIR 1999 SC 1476 : (1998) AIRSCW 4000 : (1999) CriLJ 596 : (1999) 1 DMC 8 : (1998) 6 JT 410 : (1999) 1 RLW 122 : (1998) 5 SCC 687

Penal Code, 1860 (IPC) — Section 304B, 306, 498A

Supreme Court19 Feb 1998Dismissed

Sumedico Corporation and Another Vs Regional Provident Fund Commr.

Supreme Court Of India · (1999) 81 FLR 888 : (1998) 9 JT 219 : (1999) 1 LLJ 1170 : (1998) 8 SCC 381

Constitution of India, 1950 — Article 136, 142(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7, 7A, 7D

Supreme Court19 Feb 1998Allowed

A.P. Rice Bran Solvent Extractors'' Association and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1998) 103 ELT 481 : (1998) 9 JT 193 : (1998) 8 SCC 384

National Oilseeds and Vegetable Oils Development Board Act, 1983 — Section 3Vegetable Oils Cess Act, 1983 — Section 2, 2(2), 3

Supreme Court19 Feb 1998Disposed Of

Amar Jwala Paper Mills (India) and Another Vs State Bank of India

Supreme Court Of India · AIR 1999 SC 3494 : (1999) AIRSCW 3457 : (1999) 2 CALLT 8 : (1998) 9 JT 199 : (1999) 122 PLR 182 : (1998) 8 SCC 387

Supreme Court18 Feb 1998Dismissed

State of Uttar Pradesh Vs Nahar Singh (Dead) and Others

Supreme Court Of India · (1998) 2 ACR 956 : AIR 1998 SC 1328 : (1998) AIRSCW 1200 : (1998) 1 ALD(Cri) 512 : (1998) CriLJ 2006 : (1998) 1 Crimes 197 : (1998) 2 JT 41 : (1998) 1 LW(Cri) 365 : (1998) 1 SCALE 699 : (1998) 3 SCC 561 : (1998) 1 SCR 948 : (1998) 2 Supreme 139

Criminal Procedure Code, 1973 (CrPC) — Section 154, 227, 378, 417, 418Evidence Act, 1872 — Section 138, 146Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 449

Supreme Court18 Feb 1998dismissed

V. Uthirapathi Vs Ashrab Ali and Others

Supreme Court Of India · AIR 1998 SC 1168 : (1998) AIRSCW 985 : (1998) 1 CTC 509 : (1998) 2 JT 55 : (1998) 1 LW 697 : (1998) 2 MLJ 13 : (1998) 1 SCALE 648 : (1998) 3 SCC 148 : (1998) 1 SCR 937 : (1998) 2 Supreme 33

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 47 Rule 1Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 25Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 1

Supreme Court18 Feb 1998Disposed Of

Commissioner of Income Tax, Karnataka Vs M/s. Bedi and Company Private Limited

Supreme Court Of India · (1998) 2 AD 173 : AIR 1998 SC 1061 : (1998) AIRSCW 847 : (1998) 230 ITR 580 : (1998) 2 JT 51 : (1998) 1 SCALE 654 : (1998) 2 SCC 759 : (1998) 1 SCR 932 : (1998) 2 Supreme 433

Income Tax Act, 1961 — Section 144, 147, 256(1)

Supreme Court18 Feb 1998Dismissed

Rashtriya Ispat Nigam Ltd. Vs State of A.P.

Supreme Court Of India · AIR 1999 SC 1487 : (1998) AIRSCW 4064 : (1998) 9 JT 435 : (1998) 8 SCC 439 : (1998) 109 STC 425

Supreme Court18 Feb 1998Dismissed

Selmore Advertiser and Others Vs Administrator, Indore Municipal Corporation and Another

Supreme Court Of India · AIR 1999 SC 2328 : (1999) AIRSCW 2418 : (1999) 1 JLJ 192 : (1998) 9 JT 416 : (1999) MPLJ 488 : (1999) 1 MPLJ 488 : (1998) 8 SCC 441

Central Provinces and Berar Municipalities Act, 1922 — Section 67(2)Madhya Pradesh Municipal Corporation Act, 1956 — Section 132(2)(1), 133(1), 133(2), 173, 174

Supreme Court18 Feb 1998Dismissed

Girijanandan Singh Parashram (Deceased) by his Lrs. Vs New Cotton Ginning and Pressing Company

Supreme Court Of India · AIR 1999 SC 1565 : (1998) AIRSCW 4053 : (1998) 2 JLJ 326 : (1998) 7 JT 106 : (1998) 6 SCALE 7 : (1998) 5 SCC 605

Constitution of India, 1950 — Article 227

Supreme Court17 Feb 1998dismissed

Hungerford Investment Trust Ltd. Vs Income Tax Officers and Others

Supreme Court Of India · (1998) 2 AD 262 : AIR 1998 SC 1592 : (1998) AIRSCW 1276 : (1998) 145 CTR 300 : (1998) 231 ITR 175 : (1998) 1 JT 700 : (1998) 1 SCALE 624 : (1998) 3 SCC 168 : (1998) 1 SCR 905 : (1998) 2 Supreme 493 : (1998) 97 TAXMAN 106

Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 22, 23, 27, 30, 31

Supreme Court17 Feb 1998Allowed

K. Urmila and Others Vs Ram Kumar Verma

Supreme Court Of India · (1998) 2 AD 260 : AIR 1998 SC 1188 : (1998) AIRSCW 1009 : (1998) 2 ALT 31 : (1998) 1 JT 710 : (1998) 2 MLJ 121(1) : (1998) 1 SCALE 635 : (1998) 3 SCC 57 : (1998) 2 Supreme 22

Supreme Court17 Feb 1998Allowed

M.H. Devendrappa Vs The Karnataka State Small Industries Development Corporation

Supreme Court Of India · (1998) 2 AD 291 : AIR 1998 SC 1064 : (1998) AIRSCW 850 : (1998) 1 JT 719 : (1998) 1 SCALE 616 : (1998) 3 SCC 732 : (1998) SCC(L&S) 946 : (1998) 1 SCR 919 : (1998) 2 Supreme 118

Bihar Government Servants Conduct Rules, 1976 — Rule 4AConstitution of India, 1950 — Article 19(1), 311Service Rules of Karnataka State Small Industries Development Corporation — Rule 19(1), 22

Supreme Court13 Feb 1998Allowed

Vijaya Kumar Shrotriya Vs State of U.P. and Others

Supreme Court Of India · (1998) AIRSCW 877 : (1998) 1 JT 692 : (1998) 3 MLJ 22 : (1998) 1 SCALE 598 : (1998) 3 SCC 397 : (1998) SCC(L&S) 1124 : (1998) 1 SCR 883 : (1998) 2 Supreme 415 : (1998) 1 UPLBEC 700