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Supreme Court Of India judgments

59,848 judgments · page 1,725 of 2,993

Supreme Court13 Apr 1999Dismissed

Hindustan Petroleum Corporation Ltd. and Another Vs Dolly Das

Supreme Court Of India · (1999) 3 JT 61 : (1999) 2 SCALE 584 : (1999) 4 SCC 450

Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 7(3)Constitution of India, 1950 — Article 226
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Supreme Court13 Apr 1999Allowed

M/s. Surana Steels Pvt. Ltd. Vs The Deputy Commissioner of Income Tax and Ors

Supreme Court Of India · AIR 1999 SC 1455 : (1999) AIRSCW 1146 : (1999) 237 ITR 777 : (1999) 5 JT 192 : (1999) 2 SCALE 549 : (1999) 4 SCC 306 : (1999) 2 SCR 589 : (1999) 4 Supreme 101

Companies Act, 1956 — Section 205(1), 32, 32A, 349, 72Income Tax Act, 1961 — Section 115J, 256(1), 256(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3
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Supreme Court13 Apr 1999Dismissed

Ahmed Bin Salam Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1999 SC 1617 : (1999) AIRSCW 1225 : (1999) 1 ALD(Cri) 780 : (1999) CriLJ 2281 : (1999) 2 Crimes 354 : (1999) 3 JT 107 : (1999) 3 RLW 400 : (1999) 2 SCALE 565 : (1999) 4 SCC 111 : (1999) 2 SCR 610 : (1999) 4 Supreme 128

Criminal Procedure Code, 1973 (CrPC) — Section 161Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302, 307, 34
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Supreme Court13 Apr 1999Allowed

The Commissioner of Income Tax Vs M/s Cynamid India Ltd.

Supreme Court Of India · AIR 1999 SC 1346 : (1999) AIRSCW 1045 : (1999) 3 ALLMR 186 : (1999) 237 ITR 585 : (1999) 3 JT 46 : (1999) 2 SCALE 547 : (1999) 3 SCC 727 : (1999) 2 SCR 601 : (1999) 4 Supreme 7 : (1999) 104 TAXMAN 94

Income Tax Act, 1961 — Section 256, 35C
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Supreme Court13 Apr 1999Dismissed

S.M. Jahubar Sathik Vs State of Tamil Nadu and Others

Supreme Court Of India · (1999) 1 ACR 850 : AIR 1999 SC 1945 : (1999) AIRSCW 1628 : (1999) 1 ALD(Cri) 741 : (1999) 2 ALT(Cri) 276 : (1999) CriLJ 2881 : (1999) 2 CTC 166 : (1999) 3 JT 113 : (1999) 2 PLJR 45 : (1999) 2 SCALE 618 : (1999) 4 SCC 142 : (1999) 2 SCR 628 : (1999) 4 Supr

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9Constitution of India, 1950 — Article 226
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Supreme Court13 Apr 1999Allowed

State Through Supdtt., Central Jail, N. Delhi Vs Charulata Joshi and Another

Supreme Court Of India · AIR 1999 SC 1379 : (1999) AIRSCW 1212 : (1999) 1 ALD(Cri) 723 : (1999) CriLJ 2273 : (1999) 2 Crimes 346 : (1999) 3 JT 104 : (1999) 2 LW(Cri) 462 : (1999) 2 PLJR 61 : (1999) 2 SCALE 594 : (1999) 4 SCC 65 : (1999) 2 SCR 605 : (1999) 4 Supreme 87 : (1999) 2

Constitution of India, 1950 — Article 19(1), 21
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Supreme Court13 Apr 1999Dismissed

Surana Steels (P.) Ltd. Vs Deputy Commissioner of Income Tax

Supreme Court Of India · (1999) 153 CTR 193 : (1999) 104 TAXMAN 188

Income Tax Act, 1961 — Section 80VVA, 115, 115J, 115J(IA), 256(1), 256(2)Companies Act, 1956 — Section 205, 205(1), 205(1)(b), 205(1)(1b), 349(4)(l)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(o)
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Supreme Court12 Apr 1999Dismissed

M/s Cipla Ltd. and Others Vs Ripu Daman Bhanot and Another

Supreme Court Of India · AIR 1999 SC 1635 : (1999) AIRSCW 1248 : (1999) 2 Crimes 55 : (1999) 2 CTC 171 : (1999) 82 FLR 225 : (1999) 3 JT 68 : (1999) 1 LLJ 900 : (1999) 2 MLJ 102 : (1999) 2 SCALE 562 : (1999) 4 SCC 188 : (1999) SCC(L&S) 847 : (1999) 2 SCR 582 : (1999) 4 Supreme 91

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Supreme Court12 Apr 1999Dismissed

Jagdish Dutt and Another Vs Dharam Pal and Others

Supreme Court Of India · AIR 1999 SC 1694 : (1999) AIRSCW 1318 : (1999) 3 JT 49 : (1999) 2 LW 688 : (1999) 2 MLJ 85 : (1999) 2 SCALE 541 : (1999) 3 SCC 644 : (1999) 2 SCR 576 : (1999) 4 Supreme 19 : (1999) 2 UJ 1158

Civil Procedure Code Amendment Act, 1973 — Order 21 Rule 15, 47Transfer of Property Act, 1882 — Section 111(d)
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Supreme Court12 Apr 1999Allowed

Rajan Vs State of M.P.

Supreme Court Of India · (2000) 1 ACR 26 : (2000) 1 ALD(Cri) 85 : (1999) CriLJ 5024 : (1999) 10 JT 11 : (1999) 2 OLR 546 : (1999) 6 SCC 29

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 307
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