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Supreme Court Of India judgments

59,848 judgments · page 1,723 of 2,993

Supreme Court22 Apr 1999Dismissed

State of U.P. Vs Laeeq

Supreme Court Of India · (1999) 2 ACR 1737 : AIR 1999 SC 1942 : (1999) AIRSCW 1622 : (1999) 1 ALD(Cri) 879 : (1999) CriLJ 2879 : (1999) 4 JT 87 : (1999) 3 SCALE 520(2) : (1999) 3 SCALE 520 : (1999) 5 SCC 588 : (1999) 5 Supreme 55 : (1999) 2 UJ 1062

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 300, 304
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Supreme Court22 Apr 1999Dismissed

Ram Singh and Others Vs State of U.P.

Supreme Court Of India · (1999) 2 ACR 1005 : AIR 1999 SC 1754 : (1999) AIRSCW 1488 : (1999) 1 ALD(Cri) 876 : (1999) 1 ALD(Cri) 129 : (1999) 2 ALT(Cri) 274 : (1999) CriLJ 2581 : (1999) 3 Crimes 39 : (1999) 3 JT 402 : (1999) 3 SCALE 82 : (1999) 9 SCC 146 : (1999) 4 Supreme 423

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
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Supreme Court21 Apr 1999Allowed

Union of India Vs The Lord Krishna Sugar Mills

Supreme Court Of India · AIR 1999 SC 2188 : (1999) AIRSCW 2208 : (1999) 3 JT 236 : (1999) 2 SCALE 689 : (1999) 4 SCC 195 : (1999) SCC(L&S) 851 : (1999) 4 Supreme 184 : (1999) 2 UJ 929

Railways Act, 1890 — Section 41(1)(c)
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Supreme Court20 Apr 1999Allowed

Pawan Kumar Gupta Vs Rochiram Nagdeo

Supreme Court Of India · AIR 1999 SC 1823 : (1999) AIRSCW 1420 : (1999) 3 JT 191 : (1999) 2 LW 669 : (1999) 3 MLJ 62 : (1999) 2 RLW 270 : (1999) 2 SCALE 702 : (1999) 4 SCC 243 : (1999) 2 SCR 767 : (1999) 4 Supreme 249 : (1999) 2 UJ 862

Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 3(1)Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 106, 91, 92
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Supreme Court20 Apr 1999dismissed

State of Karnataka Vs Muddappa

Supreme Court Of India · (2000) 1 ACR 24 : (1999) 10 JT 221 : (1999) 2 OLR 343 : (1999) 5 SCC 732

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 4
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Supreme Court20 Apr 1999dismissed

Allahabad Bank etc. etc. Vs Bengal Paper Mills Co. Ltd. and Others

Supreme Court Of India · AIR 1999 SC 1715 : (1999) AIRSCW 1344 : (1999) 96 CompCas 804 : (1999) 3 CompLJ 287 : (1999) 3 JT 168 : (1999) 2 LW 602 : (1999) 2 SCALE 667 : (1999) 4 SCC 383 : (1999) 2 SCR 750 : (1999) 4 Supreme 258

Companies (Court) Rules, 1959 — Rule 273Companies Act, 1956 — Section 446
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Supreme Court20 Apr 1999Dismissed

Pushpa Aggarwal Vs U.P.S.C. and Others

Supreme Court Of India · AIR 1999 SC 2116 : (1999) AIRSCW 1861 : (1999) 3 JT 208 : (1999) 2 SCALE 681 : (1999) 4 SCC 184 : (1999) SCC(L&S) 1216 : (1999) 4 Supreme 151 : (1999) 2 UJ 868 : (1999) 2 UPLBEC 1028

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
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Supreme Court16 Apr 1999Dismissed

State of Haryana and Others Vs S.K. Singhal

Supreme Court Of India · AIR 1999 SC 1829 : (1999) AIRSCW 1427 : (1999) 82 FLR 476 : (1999) 3 JT 140 : (1999) 2 SCALE 650 : (1999) 4 SCC 293 : (1999) 2 SCR 714 : (1999) 4 Supreme 205 : (1999) 2 UJ 944 : (1999) 3 UPLBEC 2246

Bombay Civil Services Rules, 1959 — Rule 161(2)Punjab Civil Services Rules — Rule 119, 2.2, 5.32B, 56
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