COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,724 of 2,993

Supreme Court16 Apr 1999Disposed Of

Kondiba Dagadu Kadam Vs Savitribai Sopan Gujar and Others

Supreme Court Of India · AIR 1999 SC 2213 : (1999) AIRSCW 2240 : (1999) 3 ALLMR 467 : (1999) 2 CTC 468 : (1999) 3 JT 163 : (1999) 2 LW 614 : (1999) 2 MLJ 105 : (2000) 1 RLW 89 : (1999) 2 SCALE 633 : (1999) 3 SCC 722 : (1999) 2 SCR 728 : (1999) 4 Supreme 108 : (1999) 2 UJ 820

Civil Procedure Code, 1908 (CPC) — Section 100

Supreme Court16 Apr 1999Dismissed

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · (1999) 10 JT 136 : (1999) 3 SCALE 6 : (1999) 6 SCC 9

Supreme Court15 Apr 1999Dismissed

Commissioner of Income Tax Vs Sterling Food, Mangalore

Supreme Court Of India · (1999) 153 CTR 439

Income Tax Act, 1961 — Section 28, 80HH

Supreme Court15 Apr 1999Allowed

Mohan Lal and Others Vs State of Rajasthan

Supreme Court Of India · (2001) 1 ACR 383 : AIR 2000 SC 3441 : (2000) AIRSCW 2072 : (2000) CriLJ 2982 : (2000) 10 JT 539 : (1999) 9 SCC 209

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court15 Apr 1999dismissed

Ubaiba Vs Damodaran

Supreme Court Of India · (1999) 108 ELT 14 : (1999) 9 JT 115 : (2000) 1 KLT 24 : (1999) 5 SCC 645

Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20

Supreme Court15 Apr 1999Allowed

Mitrangshu Roy Choudhary and Others Vs Union of India and Others

Supreme Court Of India · (1999) AIRSCW 1215 : (1999) 82 FLR 239 : (1999) 2 GLT 4 : (1999) 3 JT 117 : (1999) 1 LLJ 897 : (1999) 2 SCALE 625 : (1999) 3 SCC 649 : (1999) SCC(L&S) 797 : (1999) 2 SCR 683 : (1999) 4 Supreme 118 : (1999) 3 UPLBEC 2037

Apprentices Act, 1961 — Section 22Constitution of India, 1950 — Article 14, 16Rules for Recruitment and Training of Group C and Group D and Workshop Staff — Rule 159

Supreme Court15 Apr 1999dismissed

Ranganathan and Anr Vs Union of India and Ors

Supreme Court Of India · (1999) 2 ACR 987 : (1999) 10 JT 117 : (1999) 3 SCALE 1 : (1999) 6 SCC 26

Supreme Court15 Apr 1999Disposed Of

Union of India (UOI) and Others Vs No. 664950 IM Havildar/Clerk SC Bagari

Supreme Court Of India · AIR 1999 SC 1412 : (1999) AIRSCW 1093 : (1999) 3 JT 124 : (1999) 2 SCALE 614 : (1999) 3 SCC 709 : (1999) SCC(L&S) 828 : (1999) 2 SCR 690 : (1999) 4 Supreme 138 : (1999) 3 UPLBEC 2005

Army Act, 1950 — Section 3Constitution of India, 1950 — Article 14, 16

Supreme Court15 Apr 1999Dismissed

Commissioner of Income Tax, Karnataka Vs Sterling Foods, Mangalore

Supreme Court Of India · AIR 1999 SC 2036 : (1999) AIRSCW 1746 : (1999) ECR 481 : (1999) 108 ELT 3 : (1999) 237 ITR 579 : (1999) 3 JT 227 : (1999) 2 SCALE 678 : (1999) 4 SCC 98 : (1999) 2 SCR 699 : (1999) 4 Supreme 172

Income Tax Act, 1961 — Section 80HH

Supreme Court15 Apr 1999Allowed

T.M. Jacob Vs C. Poulose and Others

Supreme Court Of India · AIR 1998 SC 2939 : (1999) AIRSCW 1156 : (1998) AIRSCW 2564 : (1999) 3 JT 72 : (1999) 2 KLT 260 : (1999) 2 SCALE 597 : (1999) 4 SCC 274 : (1998) 2 SCC 31 : (1999) 2 SCR 659 : (1999) 4 Supreme 59

Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 100(1), 117, 136(2), 81(3), 82

Supreme Court15 Apr 1999Allowed

Himachal Pradesh State Electricity Board Vs R.J. Shah and Company

Supreme Court Of India · (1999) 2 ARBLR 316 : (1999) 3 JT 151 : (1999) 3 LW 14 : (1999) 3 MLJ 53 : (1999) 2 SCALE 570 : (1999) 4 SCC 214 : (1999) 2 SCR 643

Supreme Court15 Apr 1999Allowed

Siddique and Others Vs State of U.P.

Supreme Court Of India · AIR 1999 SC 1690 : (1999) AIRSCW 1313 : (1999) 1 ALD(Cri) 893 : (1999) 1 ALT(Cri) 285 : (1999) CriLJ 2521 : (1999) 3 Crimes 15 : (1999) 3 JT 233 : (1999) 2 PLJR 54 : (1999) 3 SCALE 3 : (1999) 9 SCC 143 : (1999) 4 Supreme 316 : (1999) 2 UJ 1098

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

Supreme Court15 Apr 1999Dismissed

R. Satyanarayana Vs Shantha (Smt) and Others

Supreme Court Of India · (1999) 9 JT 178 : (1999) 5 SCC 704

Supreme Court15 Apr 1999Dismissed

Ashwani Kumar Mishra Vs P. Muniam Babu and Others

Supreme Court Of India · (1999) 2 MPJR 79

Supreme Court15 Apr 1999Dismissed

P. Murugesan Vs State and Another

Supreme Court Of India · (1999) 3 ACR 2880 : (1999) 3 CALLT 71 : (1999) CriLJ 5010 : (1999) 9 JT 76 : (1999) 5 SCC 642

Constitution of India, 1950 — Article 22(5)

Supreme Court14 Apr 1999Allowed

Jasbir Singh Vs Lt. Governor, Delhi and Another

Supreme Court Of India · (1999) 1 ALT(Cri) 295 : (1999) 3 Crimes 9 : (1999) 2 JT 638 : (1999) 2 SCALE 628 : (1999) 4 SCC 228 : (1999) 2 SCR 706 : (1999) 2 UJ 1145

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1), 3(3)Constitution of India, 1950 — Article 22(5)

Supreme Court13 Apr 1999Dismissed

Commissioner of Income Tax Vs Cynamide India Ltd.

Supreme Court Of India · (1999) 153 CTR 201

Income Tax Act, 1961 — Section 256, 35B, 35C

Supreme Court13 Apr 1999Allowed

Union of India (UOI) and Another Vs K.P. Singh

Supreme Court Of India · (1999) 10 JT 199 : (1999) 5 SCC 731

Supreme Court13 Apr 1999Allowed

D.G. and I.G. of Police and Others Vs Prem Sagar and Another

Supreme Court Of India · (1999) 3 ACR 2489 : (1999) 8 JT 401 : (1999) 2 OLR 339 : (1999) 5 SCC 700

Supreme Court13 Apr 1999Dismissed

V.B. Dharmyat (Deceased) through Lrs. Vs Shree Jagadguru Tontadrya and Others

Supreme Court Of India · (2000) 1 CTC 173 : (1999) 9 JT 469 : (1999) 2 OLR 543 : (2000) 91 RD 124 : (1999) 6 SCC 15

Registration Act, 1908 — Section 17, 17(1), 2(7)Specific Relief Act, 1877 — Section 27ASpecific Relief Act, 1963 — Section 10