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Supreme Court Of India judgments

59,848 judgments · page 1,714 of 2,993

Supreme Court27 Jul 1999Allowed

Laghu Udyog Bharati and Another Vs Union of India and Others

Supreme Court Of India · AIR 1999 SC 2596 : (1999) AIRSCW 2771 : (1999) 65 ECC 687 : (1999) 84 ECR 53 : (1999) 112 ELT 365 : (1999) 5 JT 352 : (2000) 4 PLJR 4 : (1999) 4 SCALE 440 : (1999) 6 SCC 418 : (1999) 3 SCR 1199 : (1999) 115 STC 616 : (2006) 2 STR 276 : (1999) 6 Supreme 49

Finance Act, 1994 — Section 65, 66, 93Finance Act, 1996 — Section 85Finance Act, 1997 — Section 84
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Supreme Court27 Jul 1999Allowed

Commissioner of Income Tax, Ludhiana Vs Shri Om Prakash

Supreme Court Of India · AIR 1999 SC 2534 : (1999) AIRSCW 2699 : (1999) 155 CTR 206 : (1999) 238 ITR 1044 : (1999) 5 JT 104 : (1999) 4 SCALE 275 : (1999) 6 SCC 349 : (1999) 3 SCR 1186 : (1999) 6 Supreme 246

Income Tax Act, 1961 — Section 2(7), 2(31), 4, 64, 64(1), 64(1)(i), 64(1)(ii), 256(1)Income Tax Act, 1922 — Section 16(3), 16(3)(a), 16(3)(a)(i), 16(3)(a)(ii)
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Supreme Court27 Jul 1999Dismissed

Food Corporation of India Vs Municipal Committee, Jalalabad and Another

Supreme Court Of India · AIR 1999 SC 2573 : (1999) AIRSCW 2766 : (1999) 98 CompCas 824 : (1999) 5 JT 133 : (1999) 123 PLR 530 : (1999) 4 SCALE 282 : (1999) 6 SCC 74 : (1999) 6 Supreme 232 : (1999) 2 UJ 1282

Constitution of India, 1950 — Article 285Food Corporations Act, 1964 — Section 3, 42, 5, 7Income Tax Act, 1961 — Section 43
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Supreme Court27 Jul 1999Allowed

K.S. Satyanarayana Vs V.R. Narayana Rao

Supreme Court Of India · AIR 1999 SC 2544 : (1999) AIRSCW 2711 : (1999) 5 JT 127 : (1999) 123 PLR 297 : (1999) 4 SCALE 286 : (1999) 6 SCC 104 : (1999) 3 SCR 1213 : (1999) 6 Supreme 227

Contract Act, 1872 — Section 70, 72Evidence Act, 1872 — Section 73
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Supreme Court27 Jul 1999Dismissed

Union of India and Others Vs M.V. Valliappan and Others

Supreme Court Of India · AIR 1999 SC 2526 : (1999) AIRSCW 2689 : (1999) 155 CTR 193 : (1999) 238 ITR 1027 : (1999) 5 JT 134 : (1999) 4 SCALE 290 : (1999) 6 SCC 259 : (1999) 3 SCR 1146 : (1999) 6 Supreme 235 : (1999) 105 TAXMAN 605

Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 148, 171(9), 256(2), 3, 4
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Supreme Court26 Jul 1999Dismissed

M.I. Builders Pvt. Ltd. Vs Radhey Shyam Sahu and Others

Supreme Court Of India · AIR 1999 SC 2468 : (1999) 5 JT 42 : (1999) 4 SCALE 209 : (1999) 5 SCALE 155(1) : (1999) 6 SCC 464 : (1999) 3 SCR 1066 : (1999) 3 UPLBEC 1818

Constitution of India, 1950 — Article 136, 14, 21, 226, 32Easements Act, 1882 — Section 60, 62Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 3
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Supreme Court23 Jul 1999Dismissed

Arun Shankar Shukla Vs State of Uttar Pradesh and Others

Supreme Court Of India · (1999) 2 ACR 1661 : AIR 1999 SC 2554 : (1999) AIRSCW 2722 : (1999) 2 ALD(Cri) 390 : (1999) 2 ALT(Cri) 270 : (1999) CriLJ 3964 : (1999) 3 CTC 281 : (1999) 4 JT 634 : (2000) 1 OLR 659 : (1999) 2 RLW 310 : (1999) 4 SCALE 185 : (1999) 6 SCC 146 : (1999) 3 SCR

Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 148, 149, 149, 302, 307
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