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Supreme Court Of India judgments

59,848 judgments · page 1,715 of 2,993

Supreme Court22 Jul 1999dismissed

Union of India and others Vs Apar Private Ltd. and Others

Supreme Court Of India · AIR 1999 SC 2515 : (1999) AIRSCW 2676 : (1999) 3 ALLMR 739 : (1999) 65 ECC 727 : (1999) ECR 63 : (1999) 112 ELT 3 : (1999) 5 JT 161 : (1999) 4 SCALE 313 : (1999) 6 SCC 117 : (1999) 3 SCR 1056 : (1999) 6 Supreme 348 : (2000) 1 UJ 233

Customs Act, 1962 — Section 15, 25(1), 46
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Supreme Court22 Jul 1999dismissed

Rajathi Vs C. Ganesan

Supreme Court Of India · (1999) 2 ACR 1663 : AIR 1999 SC 2374 : (1999) AIRSCW 2490 : (1999) 2 ALT(Cri) 265 : (1999) CriLJ 3668 : (1999) 3 Crimes 189 : (1999) 2 CTC 646 : (1999) 5 JT 29 : (1999) 3 KLT 872 : (1999) 2 MPJR 225 : (1999) 2 RLW 313 : (1999) 4 SCALE 191 : (1999) 6 SCC 3

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482, 483Penal Code, 1860 (IPC) — Section 494
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Supreme Court22 Jul 1999Allowed

Harjit Kaur Vs State of Punjab

Supreme Court Of India · (1999) 2 ACR 1739 : AIR 1999 SC 2571 : (1999) AIRSCW 2751 : (1999) 2 ALD(Cri) 37 : (1999) 2 ALD(Cri) 371 : (1999) 2 ALT(Cri) 375 : (1999) CriLJ 4055 : (1998) 3 Crimes 57 : (1999) 2 DMC 169 : (1999) 5 JT 317 : (1999) 2 OLR 312 : (1999) 2 OLR 313 : (1999) 4

Penal Code, 1860 (IPC) — Section 302
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Supreme Court22 Jul 1999Disposed Of

M.C. Mehta Vs Union of India and Ors

Supreme Court Of India · AIR 1999 SC 2367(1) : (1999) 5 JT 18 : (1999) 1 SCALE 443 : (1999) 4 SCALE 11 : (1999) 3 SCALE 10(1) : (1999) 2 UJ 1243

Environment (Protection) Act, 1986 — Section 5
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Supreme Court21 Jul 1999Dismissed

Jain Brothers and Another Vs Union of India and Others

Supreme Court Of India · AIR 1999 SC 2550 : (1999) AIRSCW 2718 : (1999) 66 ECC 16 : (1999) ECR 721 : (1999) 112 ELT 5 : (1999) 5 JT 100 : (1999) 4 SCALE 207 : (1999) 6 SCC 137 : (1999) 3 SCR 1026 : (1999) 6 Supreme 224

Customs Act, 1962 — Section 12, 14Customs Tariff Act, 1975 — Section 3
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Supreme Court21 Jul 1999

State of Punjab Vs Baldev Singh, etc. etc.

Supreme Court Of India · (1999) 2 ACR 1694 : AIR 1999 SC 2378 : (1999) AIRSCW 2494 : (1999) 2 ALD(Cri) 279 : (1999) CriLJ 3672 : (1999) 157 CTR 3 : (1999) 65 ECC 695 : (1999) ECR 545 : (1999) 81 FLR 303 : (1999) 3 GLR 2483 : (1999) 4 JT 595 : (1999) 1 LLJ 254 : (1999) 2 OLR 474 :

Constitution of India, 1950 — Article 19, 22Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 102, 103, 165Income Tax Act, 1961 — Section 132, 132(1), 132(13), 5
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Supreme Court20 Jul 1999Dismissed

Mohd. Zahid Vs State of Tamil Nadu

Supreme Court Of India · (1999) 2 ACR 1668 : AIR 1999 SC 2416 : (1999) AIRSCW 2556 : (1999) 2 ALD(Cri) 328 : (1999) CriLJ 3699 : (1999) 5 JT 5 : (1999) 2 LW(Cri) 770 : (1999) 4 SCALE 173 : (1999) 6 SCC 120 : (1999) 2 UJ 1294

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
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