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Supreme Court Of India judgments

59,848 judgments · page 1,712 of 2,993

Supreme Court06 Aug 1999Dismissed

Umar Abdul Sakoor Sorathia Vs Intelligence Officer, Narcotic Control Bureau

Supreme Court Of India · (1999) 2 ACR 1784 : AIR 1999 SC 2562 : (1999) AIRSCW 2732 : (1999) 2 ALD(Cri) 366 : (1999) 2 ALT(Cri) 316 : (1999) CriLJ 3972 : (1999) 3 Crimes 204 : (1999) 66 ECC 8 : (1999) 84 ECR 291 : (1999) 5 JT 394 : (1999) 2 RLW 324 : (1999) 4 SCALE 497 : (2000) 1

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 188, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29Penal Code, 1860 (IPC) — Section 116
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Supreme Court05 Aug 1999Allowed

Kalavakurti Venkata Subbaiah Vs Bala Gurappagari Guruvi Reddy

Supreme Court Of India · AIR 1999 SC 2958 : (1999) AIRSCW 2872 : (1999) 5 JT 389 : (1999) MPLJ 302 : (1999) 2 MPLJ 302 : (1999) RD 549 : (1999) 3 RLW 445 : (1999) 4 SCALE 466 : (1999) 7 SCC 114 : (1999) 1 SCR 75 Supp : (1999) 6 Supreme 419

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 23
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Supreme Court05 Aug 1999Allowed

M/s. Motiram Tolaram and Another Vs The Union of India and Another

Supreme Court Of India · AIR 1999 SC 3121 : (1999) AIRSCW 3070 : (1999) 66 ECC 61 : (1999) ECR 48 : (1999) 112 ELT 749 : (1999) 6 JT 48 : (1999) 4 SCALE 666 : (1999) 6 SCC 375 : (1999) 1 SCR 82 Supp : (1999) 7 Supreme 235

Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3Customs Tariff Act, 1975 — Section 3
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Supreme Court04 Aug 1999Dismissed

Nathu Vs The State of Maharashtra

Supreme Court Of India · (1999) 3 ACR 1970 : (1999) 2 ALD(Cri) 498 : (1999) CriLJ 5004 : (1999) 2 DMC 367 : (1999) 6 JT 192 : (1999) 5 SCALE 176 : (1999) 2 UJ 1390

Penal Code, 1860 (IPC) — Section 302
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Supreme Court04 Aug 1999Dismissed

Airfreight Ltd. Vs State of Karnataka and Others

Supreme Court Of India · AIR 1999 SC 2459 : (1999) 5 JT 320 : (1999) 2 LLJ 705 : (1999) 4 SCALE 451 : (1999) 6 SCC 567 : (1999) SCC(L&S) 1185 : (1999) 1 SCR 22 Supp : (2000) 1 SLJ 273

Karnataka Shops and Commercial Establishments Act, 1961 — Section 2(4)Minimum Wages Act, 1948 — Section 14, 20(2), 27, 3, 4
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Supreme Court04 Aug 1999Allowed

Sudha Agrawal Vs Xth Addl. District Judge and Others

Supreme Court Of India · AIR 1999 SC 2975 : (1999) AIRSCW 2893 : (1999) 5 JT 627 : (1999) 4 SCALE 649 : (1999) 6 SCC 332 : (1999) 1 SCR 62 Supp : (1999) 7 Supreme 214 : (2000) 1 UJ 276

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 21(1)
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Supreme Court04 Aug 1999Allowed

Shripatrao Vs State of Maharashtra

Supreme Court Of India · (1999) 2 ACR 1876 : (1999) 2 ALD(Cri) 481 : (1999) 2 ALT(Cri) 439 : (1999) CriLJ 5002 : (1999) 2 DMC 605 : (1999) 6 JT 264 : (1999) 5 SCALE 206 : (2000) 10 SCC 320 : (1999) 2 UJ 1389

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 498A
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Supreme Court04 Aug 1999Dismissed

Indian Petrochemicals Corpn. Ltd. and Another Vs Shramik Sena and Others

Supreme Court Of India · AIR 1999 SC 2577 : (1999) AIRSCW 2740 : (1999) 5 JT 339 : (1999) 2 LLJ 696 : (1999) 2 MLJ 88 : (1999) 2 RLW 329 : (1999) 2 SCALE 541(1) : (1999) 4 SCALE 432 : (1999) 6 SCC 439 : (1999) 1 SCR 47 Supp : (1999) 6 Supreme 542 : (2001) 2 UPLBEC 1121

Constitution of India, 1950 — Article 16(4)Factories Act, 1948 — Section 2(1), 46
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Supreme Court04 Aug 1999Disposed Of

Jogendra Nahak and Others Vs State of Orissa and Others

Supreme Court Of India · (1999) 2 ACR 1752 : AIR 1999 SC 2565 : (1999) AIRSCW 2736 : (1999) 2 ALD(Cri) 411 : (1999) 2 ALT(Cri) 357 : (2000) 89 CLT 113 : (1999) CriLJ 3976 : (1999) 2 DMC 154 : (1999) 5 JT 312 : (1999) 3 KLT 43 : (1999) 2 OLR 307 : (1999) 2 RLW 299 : (1999) 4 SCALE

Criminal Procedure Code, 1973 (CrPC) — Section 157(2), 159, 160, 161, 164
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Supreme Court04 Aug 1999Allowed

Mudigonda Chandra Mouli Sastry Vs Bhimanepalli Bikshalu and Others

Supreme Court Of India · AIR 1999 SC 3095 : (2000) AIRSCW 15 : (1999) AIRSCW 3038 : (1999) 5 ALT 7 : (1999) 6 JT 86 : (2000) 1 MLJ 19 : (1999) 5 SCALE 249 : (1999) 5 SCALE 24 : (1999) 7 SCC 66 : (1999) 1 SCR 69 Supp : (1999) 10 Supreme 8 : (1999) 7 Supreme 203 : (1999) 2 UJ 1354

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(4)
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Supreme Court04 Aug 1999Partly Allowed

Prem Narayan Barchhiha Vs Hakimuddin Saifi

Supreme Court Of India · AIR 1999 SC 2450 : (1999) AIRSCW 2597 : (1999) 2 JLJ 260 : (1999) 5 JT 306 : (1999) 4 SCALE 421 : (1999) 6 SCC 381 : (1999) 1 SCR 1 Supp : (1999) 6 Supreme 368 : (2000) 1 UJ 358

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2(1)
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Supreme Court03 Aug 1999Dismissed

M/s. IndiRa Photographic Co. Ltd. Vs H.D. Shourie

Supreme Court Of India · AIR 1999 SC 2453 : (1999) AIRSCW 2602 : (1994) 4 ALLMR 300 : (1999) 3 CTC 9 : (1999) 5 JT 333 : (1999) 123 PLR 515 : (1999) 2 RLW 303 : (1999) 4 SCALE 461 : (1999) 6 SCC 428 : (1999) 1 SCR 9 Supp : (1999) 6 Supreme 373 : (2000) 1 UJ 169

Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 3, 4, 5, 6(1), 6(2)Standards of Weights and Measures Act, 1976 — Section 83
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