Supreme Court18 Jan 2000
Amit Singh Rawal and Others Vs D.G.H.S. and Others
Supreme Court Of India · AIR 2000 SC 1897 : (2000) AIRSCW 1501 : (2000) 1 SCALE 658 : (2000) 9 SCC 304
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,678 of 2,993
Supreme Court18 Jan 2000Disposed Of
Commissioner, Bangalore Development Authority Vs S. Vasudeva and Others
Supreme Court Of India · AIR 2000 SC 767 : (2000) AIRSCW 3806 : (2000) AIRSCW 311 : (2000) 1 JT 296 : (2000) 1 SCALE 230 : (2000) 2 SCC 439 : (2000) 1 SCR 275 : (2000) 1 Supreme 240
Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 13, 14Bangalore Development Authority Act, 1976 — Section 38B, 5
Supreme Court18 Jan 2000Dismissed
Valivalam Desikar Chatram Trust Vs Assistant Commissioner (Land Reforms) and Others
Supreme Court Of India · AIR 2000 SC 3420 : (2000) AIRSCW 1887 : (2000) 2 CTC 178 : (2000) 3 JT 383 : (2000) 9 SCC 374 : (2000) 6 Supreme 221 : (2000) 8 Supreme 10
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2
Supreme Court18 Jan 2000dismissed
Commissioner of Sales Tax, M.P. Vs Madhya Bharat Papers Ltd.
Supreme Court Of India · AIR 2000 SC 667 : (2000) AIRSCW 193 : (2000) 1 JT 174 : (2000) 1 SCALE 148 : (2000) 2 SCC 15 : (2000) 1 SCR 262 : (2000) 117 STC 547 : (2000) 1 Supreme 153
Central Sales Tax Act, 1956 — Section 7, 8(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 44
Supreme Court18 Jan 2000Allowed
Mohd. Abubakkar Siddique Vs Mustafa Shahidul Islam and Others
Supreme Court Of India · AIR 2000 SC 731 : (2000) AIRSCW 268 : (2000) 1 ALD(Cri) 472 : (2000) 1 GLT 53 : (2000) 1 JT 286 : (2000) 1 SCALE 216 : (2000) 2 SCC 62 : (2000) 1 SCR 270 : (2000) 1 Supreme 194
Representation of the People Act, 1951 — Section 80
Supreme Court18 Jan 2000Dismissed
Romesh Vs Ramesh K. Rana and Others
Supreme Court Of India · (2000) 8 JT 598 : (2000) 9 SCC 265
Supreme Court18 Jan 2000Allowed
Sandeep Jain Vs National Capital Territory of Delhi Rep. by Secretary, Home Deptt.
Supreme Court Of India · (2000) 1 ACR 276 : AIR 2000 SC 714 : (2000) AIRSCW 248 : (2000) 1 ALD(Cri) 456 : (2000) CriLJ 807 : (2000) 1 JT 166 : (2000) 1 OLR 390 : (2000) 2 PLJR 63 : (2000) 1 SCALE 141 : (2000) 2 SCC 66 : (2000) 1 Supreme 140
Penal Code, 1860 (IPC) — Section 406, 420
Supreme Court18 Jan 2000Dismissed
Hyderabad Industries Ltd. Vs Union of India and Others
Supreme Court Of India · AIR 2000 SC 712 : (2000) AIRSCW 245 : (2000) 67 ECC 401 : (2000) 88 ECR 747 : (2000) 115 ELT 593 : (2000) 1 JT 179 : (2000) 1 SCALE 143 : (2000) 1 SCC 718 : (2000) 118 STC 293 : (2000) 1 Supreme 158
Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 9(1)(a)(i)
Supreme Court18 Jan 2000Allowed
Panpoi Dharmal Sansthan Vs Bhagwant and Others
Supreme Court Of India · (2000) 3 ALLMR 247 : (2000) 3 JT 392 : (2000) 9 SCC 307
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 100(2)
Supreme Court18 Jan 2000Disposed Of
Pt. Madan Swaroop Shrotiya Public Charitable Trust Vs State of U.P. and Others
Supreme Court Of India · AIR 2000 SC 3415 : (2000) AIRSCW 1882 : (2000) 3 ALLMR 474 : (2000) 3 JT 391 : (2000) 6 SCC 325 : (2000) 5 Supreme 155 : (2001) 1 UC 136
Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
Supreme Court17 Jan 2000Allowed
Santosh Devi Soni Vs Chand Kiran
Supreme Court Of India · (2001) 1 SCC 255 : (2000) 3 JT 397 : (2001) 8 Scale 346
Supreme Court17 Jan 2000Allowed
State of M.P. Vs S.B. Johari and Others
Supreme Court Of India · (2000) MPLJ 322
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 319Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1947 — Section 5(1), 5(2), 13(1)(d), 13(2)
Supreme Court17 Jan 2000Disposed Of
Special Officer and Competent Authority, Urban Land Ceilings, Hyderabad and Another Vs P.S. Rao
Supreme Court Of India · AIR 2000 SC 843 : (2001) AIRSCW 21 : (2000) AIRSCW 401 : (2000) 2 ALLMR 222 : (2000) 1 JT 393 : (2000) 2 MLJ 101 : (2000) 1 SCALE 268 : (2000) 2 SCC 451 : (2000) 1 SCR 257 : (2000) 8 Supreme 491 : (2000) 1 Supreme 402
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 2(1), 20, 21, 22
Supreme Court17 Jan 2000allowed
G. Kamala Rao Vs K. Jawahar Reddy and Another
Supreme Court Of India · (2000) 3 ALT 1(1) : (2000) 4 JT 351 : (2000) 3 SCALE 105 : (2000) 9 SCC 231
Supreme Court17 Jan 2000Disposed Of
Rukhsana (Smt) and Others Vs Nazrunnisa (Smt) and Another
Supreme Court Of India · (2000) 4 JT 346 : (2000) 9 SCC 240
Supreme Court17 Jan 2000Dismissed
Balawwa and Another Vs Hasanabi and Others
Supreme Court Of India · (2008) AIRSCW 2633 : (2000) 3 JT 600 : (2008) 14 SCALE 552 : (2000) 9 SCC 272
Karnataka Land Reforms Act, 1961 — Section 48A
Supreme Court13 Jan 2000Disposed Of
Pinkibasra Vs State of Punjab and Others
Supreme Court Of India · AIR 2000 SC 1758 : (2000) AIRSCW 1815 : (2000) 2 JT 467 : (2000) 9 SCC 46 : (2000) 5 Supreme 122
Supreme Court13 Jan 2000Allowed
Mohinder Lal Vs Smt. Saroj Kumari Verma
Supreme Court Of India · AIR 2000 SC 676 : (2000) AIRSCW 203 : (2000) 1 JT 154 : (2000) 124 PLR 766 : (2000) 1 SCALE 120 : (2000) 2 SCC 6 : (2000) 1 SCR 246 : (2000) 1 Supreme 94
East Punjab Urban Rent Restriction Act, 1949 — Section 3Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 112
Supreme Court13 Jan 2000Disposed Of
Vivek Goenka and Others Vs Y.R. Patil
Supreme Court Of India · (2000) 1 ACR 741 : (2001) 1 ALD(Cri) 115 : (2000) CriLJ 2791 : (2000) 2 JT 515 : (2000) 9 SCC 87
Penal Code, 1860 (IPC) — Section 499
Supreme Court13 Jan 2000Disposed Of
G.M., N.F. Railway Vs Jitendra Shah and Others
Supreme Court Of India · (2000) ACJ 317 : AIR 2000 SC 3398 : (2000) AIRSCW 1734 : (2000) 3 ALLMR 249 : (2000) 4 ALT 38 : (2000) 1 JT 189 : (2001) 3 RLW 359 : (2000) 9 SCC 58 : (2000) 4 Supreme 523