Supreme Court11 Jan 2000Allowed

Vikas Sharma and Others Vs DG, Health Services and Others

Supreme Court Of India · (2000) 1 ACR 836 : (2000) AIRSCW 2020 : (2000) AIRSCW 1058 : (2000) 1 ALD(Cri) 738 : (2000) 101 CompCas 278 : (2000) CriLJ 1799 : (2000) 3 JT 466 : (2000) 2 LW(Cri) 920 : (2000) 2 SCALE 532 : (2000) 3 SCC 745 : (2000) 2 SCR 566 : (2000) 2 Supreme 520 : (2

Supreme Court11 Jan 2000Dismissed

Birjoo Prasad Vs State of U.P.

Supreme Court Of India · (2000) 1 ACR 528 : AIR 2000 SC 3399 : (2000) AIRSCW 1735 : (2001) 1 ALD(Cri) 247 : (2000) 2 JT 7 : (2000) 9 SCC 51 : (2001) 121 STC 218 : (2000) 8 Supreme 99

Forest Act, 1927 — Section 25, 41, 42, 5
Supreme Court10 Jan 2000Disposed Of

Rosy and Another Vs State of Kerala and Others

Supreme Court Of India · (2000) 1 ACR 196 : AIR 2000 SC 637 : (2000) AIRSCW 1579 : (2000) AIRSCW 156 : (2000) 1 ALD(Cri) 564 : (2000) CriLJ 930 : (2000) 1 JT 84 : (2000) 1 KLT 494 : (2000) 1 SCALE 85 : (2000) 2 SCC 230 : (2000) 1 SCR 107 : (2000) 3 Supreme 698 : (2000) 1 Supreme

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 190, 192, 200Kerala Abkari Act, 1077 — Section 56, 57Penal Code, 1860 (IPC) — Section 193