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Supreme Court Of India judgments

59,848 judgments · page 1,676 of 2,993

Supreme Court25 Jan 2000Dismissed

Commissioner of Income Tax, Bombay Vs M/s. Kanji Shivji and Co.

Supreme Court Of India · AIR 2000 SC 774 : (2000) AIRSCW 320 : (2000) 158 CTR 537 : (2000) 242 ITR 124 : (2000) 1 JT 350 : (2000) 3 PLJR 233 : (2000) 1 SCALE 250 : (2000) 2 SCC 253 : (2000) 1 SCR 365 : (2000) 1 Supreme 261 : (2000) 108 TAXMAN 531

Income Tax Act, 1961 — Section 40
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Supreme Court25 Jan 2000Disposed Of

Murray and Co. Vs Ashok Kr. Newatia and Another

Supreme Court Of India · AIR 2000 SC 833 : (2000) AIRSCW 389 : (2000) 2 ALT 10 : (2000) CriLJ 1394 : (2000) 1 JT 337 : (2000) 1 SCALE 251 : (2000) 2 SCC 367 : (2000) 1 SCR 367 : (2000) 1 Supreme 251 : (2000) 1 UJ 531

Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 13, 2Penal Code, 1860 (IPC) — Section 193
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Supreme Court24 Jan 2000Disposed Of

Laskari Ram Vs State of H.P.

Supreme Court Of India · (2000) 3 ACR 1913 : (2000) 7 JT 583 : (2000) 9 SCC 256

Prevention of Food Adulteration Act, 1954 — Section 16(1)
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Supreme Court24 Jan 2000dismissed

Ram Swaroop and Others Vs State of U.P.

Supreme Court Of India · (2000) 1 ACR 424 : AIR 2000 SC 715 : (2000) AIRSCW 4636 : (2000) AIRSCW 250 : (2000) 1 ALD(Cri) 457 : (2000) 1 ALT(Cri) 211 : (2000) CriLJ 808 : (2000) 85 FLR 119 : (2000) 1 JT 309 : (2000) 1 SCALE 239 : (2000) 2 SCC 461 : (2000) 8 Supreme 462 : (2000) 1

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
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