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Supreme Court Of India judgments

59,848 judgments · page 1,647 of 2,993

Supreme Court26 Apr 2000dismissed

Swaran Singh Vs State of Punjab

Supreme Court Of India · (2000) 2 ACR 1648 : AIR 2000 SC 2017 : (2000) AIRSCW 1895 : (2000) CriLJ 2780 : (2000) 6 JT 623 : (2000) 4 SCALE 153 : (2000) 5 SCC 668 : (2000) 4 Supreme 364

Criminal Procedure Code, 1973 (CrPC) — Section 340(3)Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court25 Apr 2000Dismissed

Kuldeep Singh and Others Vs State of Rajasthan

Supreme Court Of India · (2001) 1 ACR 299 : AIR 2000 SC 3649 : (2000) AIRSCW 4266 : (2000) 2 ALD(Cri) 53 : (2001) CriLJ 479 : (2000) 5 JT 161 : (2001) 2 PLJR 76 : (2000) 3 PLJR 39 : (2000) 4 SCALE 38 : (2000) 5 SCC 7 : (2000) 3 Supreme 458 : (2000) 2 UJ 1443

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302
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Supreme Court25 Apr 2000Dismissed

Dena Bank Vs Bhikhabhai Prabhudas Parekh and Co. and Others

Supreme Court Of India · AIR 2000 SC 3654 : (2000) AIRSCW 4237 : (2001) 107 CompCas 157 : (2000) 4 CTC 170 : (2001) 166 CTR 86 : (2001) 247 ITR 165 : (2000) 5 JT 307 : (2000) 4 SCALE 125 : (2000) 5 SCC 694 : (2000) 120 STC 610 : (2000) 4 Supreme 500

Bombay Sales Tax Act, 1959 — Section 18Constitution of India, 1950 — Article 372(1)Income Tax Act, 1922 — Section 46(2)
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Supreme Court25 Apr 2000Disposed Of

State of Karnataka Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 2001 SC 1560 : (2000) AIRSCW 4677 : (2000) 6 JT 1 : (1999) 4 SCALE 332 : (2000) 9 SCC 572

Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 131, 256, 262(1)Inter State Water Disputes Act, 1956 — Section 4, 5(2)
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Supreme Court25 Apr 2000dismissed

Asgar S. Patel and Others Vs U.O.I. and Others

Supreme Court Of India · AIR 2000 SC 2222 : (2000) AIRSCW 2271 : (2000) 244 ITR 713 : (2000) 5 JT 321 : (2000) 4 SCALE 141 : (2000) 5 SCC 311 : (2000) 4 Supreme 353

Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 269Transfer of Property Act, 1882 — Section 55
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Supreme Court25 Apr 2000allowed

D.K. Joshi Vs State of U.P. and Others

Supreme Court Of India · (2000) 4 ALT 81 : (2000) 5 JT 211 : (2000) 3 PLJR 54 : (2000) 4 SCALE 72 : (2000) 5 SCC 80 : (2000) 2 UJ 1013 : (2000) 2 UPLBEC 1596

Indian Medical Council Act, 1956 — Section 15Indian Medicine Central Council Act, 1970 — Section 17Uttar Pradesh Medical Act, 1917 — Section 30
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Supreme Court25 Apr 2000Allowed

Syndicate Bank Vs The General Secretary, Syndicate Bank Stff Association and Another

Supreme Court Of India · AIR 2000 SC 2198 : (2000) AIRSCW 2288 : (2000) 85 FLR 807 : (2000) 5 JT 243 : (2000) 1 LLJ 1630 : (2000) 4 SCALE 59 : (2000) 5 SCC 65 : (2000) SCC(L&S) 601 : (2000) 3 Supreme 541 : (2000) 2 UPLBEC 1618

Constitution of India, 1950 — Article 136, 14, 21, 226Industrial Disputes Act, 1947 — Section 17BPenal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court25 Apr 2000Allowed

Kamal Kishore Vs State of Himachal Pradesh

Supreme Court Of India · (2000) 2 ACR 1252 : AIR 2000 SC 1920 : (2000) AIRSCW 1540 : (2000) 2 ALD(Cri) 4 : (2000) CriLJ 2292 : (2000) 5 JT 202 : (2000) 2 LW(Cri) 756 : (2000) 3 PLJR 20 : (2000) 4 SCALE 52 : (2000) 4 SCC 502 : (2000) 3 Supreme 762

Penal Code, 1860 (IPC) — Section 376, 376(2)
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Supreme Court24 Apr 2000Dismissed

Union of India and Another Vs Charanjit S. Gill and Others

Supreme Court Of India · AIR 2000 SC 3425 : (2000) AIRSCW 1599 : (2000) 5 JT 135 : (2000) 4 SCALE 221 : (2000) 5 SCC 742 : (2000) 3 Supreme 569 : (2000) 2 UJ 1317 : (2000) 2 UPLBEC 1642

Army Act, 1950 — Section 108, 109, 110, 112, 118Army Rules, 1954 — Rule 102, 103, 105, 113, 129Constitution of India, 1950 — Article 233, 235, 71(2)
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Supreme Court24 Apr 2000

Seema Vs Rakesh Kumar

Supreme Court Of India · (2002) 9 SCC 548 : (2001) 123 STC 425 : SLT 2001 1 241 : GLHEL 2000 0 48123

Code Of Civil Procedure, 1908 Sec 24
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