COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,649 of 2,993

Supreme Court19 Apr 2000allowed

Gauri Shankar Prasad Vs State of Bihar and Another

Supreme Court Of India · (2000) 2 ACR 1057 : AIR 2000 SC 3517 : (2000) AIRSCW 3135 : (2000) 1 ALD(Cri) 819 : (2000) CriLJ 4031 : (2000) 4 JT 613 : (2000) 2 OLR 394 : (2000) 3 PLJR 104 : (2000) 2 RLW 321 : (2000) 3 SCALE 386 : (2000) 5 SCC 15 : (2000) 3 Supreme 358

Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 379

Supreme Court19 Apr 2000Disposed Of

Tamil Nadu Administrative Service Officers Association and Another Vs Union of India and Others

Supreme Court Of India · (2000) AIRSCW 1506 : (2000) 5 JT 86 : (2000) 3 SCALE 398 : (2000) 5 SCC 728 : (2000) 3 Supreme 493 : (2000) 2 UJ 1084 : (2000) 2 UPLBEC 1683

Administrative Service (Fixation of Cadre Strength) Regulations, 1955 — Rule 3, 4Administrative Service (Recruitment) Rules, 1954 — Rule 8, 9Constitution of India, 1950 — Article 14, 16(1)

Supreme Court19 Apr 2000Dismissed

M. Ramalinga Thevar Vs State of Tamil Nadu and Others

Supreme Court Of India · (2000) AIRSCW 1503 : (2000) 2 CTC 597 : (2000) 5 JT 27 : (2000) 3 LW 366 : (2000) 3 MLJ 72 : (2000) 3 SCALE 395 : (2000) 4 SCC 322 : (2000) 3 Supreme 395 : (2000) 2 UPLBEC 1639

Land Acquisition Act, 1894 — Section 11A, 6

Supreme Court19 Apr 2000Dismissed

Boramma Vs Krishna Gowda and Others

Supreme Court Of India · (2000) 8 JT 13 : (2000) 3 MLJ 199 : (2000) 9 SCC 214

Specific Relief Act, 1963 — Section 16

Supreme Court19 Apr 2000Disposed Of

Renuka Anantrai Vora (Smt) and Others Vs Kirtikumar Fulchand Vora and Another

Supreme Court Of India · AIR 2000 SC 2621 : (2000) AIRSCW 2755 : (2000) 2 LLJ 755 : (2000) 4 SCALE 561 : (2000) 5 SCC 438 : (2000) 4 Supreme 703

Arbitration and Conciliation Act, 1996

Supreme Court19 Apr 2000Disposed Of

Umakant Mishra (Dead) through LRs and Others Vs Dinanath Prasad Shah (Dead) through LRs. and Another

Supreme Court Of India · (2000) 4 JT 265 : (2000) 9 SCC 318 : (2001) 121 STC 1

Supreme Court19 Apr 2000Allowed

R.N. Dey and Others Vs Bhagyabati Pramanik and Others

Supreme Court Of India · (2000) 1 ALT(Cri) 329 : (2000) 4 JT 629 : (2000) 3 SCALE 365 : (2000) 4 SCC 400 : (2000) 2 UJ 1019 : (2000) 2 UPLBEC 1754

Supreme Court19 Apr 2000Dismissed

Mitter Sen Jain Vs Shakuntala Devi

Supreme Court Of India · (2000) 85 DLT 658 : (2000) 9 SCC 720

Delhi Municipal Corporation Act, 1957 — Section 507Delhi Rent Control Act, 1958 — Section 1(2)

Supreme Court19 Apr 2000Allowed

Abdul Gaffer Vs H.S. Srinivasa Setty (Dead) by Lrs.

Supreme Court Of India · (2000) 3 ALT 51 : (2000) 5 JT 505 : (2000) 3 MLJ 130 : (2000) 4 SCALE 328 : (2000) 6 SCC 94 : (2000) 2 UJ 1107

Karnataka rent control act section 50 (2),code of civil procedure 1908,section 115

Supreme Court18 Apr 2000Disposed Of

Haji Saeed Khan and Others Vs State of U.P. and Others

Supreme Court Of India · (2000) 8 JT 21 : (2001) 9 SCC 513 : (2000) 3 UPLBEC 1982

Land Acquisition Act, 1894 — Section 17(4), 4(1), 6

Supreme Court18 Apr 2000Allowed

Balwant Kaur and Another Vs Chanan Singh and Others

Supreme Court Of India · AIR 2000 SC 1908 : (2000) AIRSCW 1518 : (2000) 3 CTC 444 : (2000) 5 JT 102 : (2000) 3 LW 336 : (2000) 3 LW 335 : (2000) 3 MLJ 59 : (2000) 126 PLR 469 : (2000) 3 SCALE 332 : (2000) 6 SCC 310 : (2000) 3 Supreme 505 : (2000) 2 UJ 1290

Constitution of India, 1950 — Article 136Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 22Hindu Succession Act, 1956 — Section 14(1), 8

Supreme Court18 Apr 2000Disposed Of

Ramji Prasad Vs Rattan Kumar Jaiswal and Another

Supreme Court Of India · (2000) 3 ACR 1891 : AIR 2000 SC 3564 : (2000) AIRSCW 3602 : (2000) 2 ALD(Cri) 818 : (2000) CriLJ 4992 : (2000) 7 JT 477 : (2002) 9 SCC 366 : (2000) 6 Supreme 540

Penal Code, 1860 (IPC) — Section 302

Supreme Court18 Apr 2000Dismissed

M/s. V.H. Patel and Company and Others Vs Hirubhai Himabhai Patel and Others

Supreme Court Of India · (2000) 4 ALT 5 : (2000) 5 JT 51 : (2000) 3 SCALE 369 : (2000) 4 SCC 368

Arbitration Act, 1940 — Section 18, 34, 44

Supreme Court18 Apr 2000Partly Allowed

Standard Chartered Bank and Another Vs The Custodian and Another

Supreme Court Of India · (2000) AIRSCW 1443 : (2000) 102 CompCas 314 : (2000) 4 JT 560 : (2000) 3 SCALE 310 : (2000) 6 SCC 427 : (2000) 3 Supreme 413

Companies Act, 1956 — Section 94Contract Act, 1872 — Section 148, 160, 163, 172, 173Evidence Act, 1872 — Section 106, 163

Supreme Court18 Apr 2000Disposed Of

Mahendra Pal Agarwal (Decd.) and Others Vs Prescribed Authority/Civil Judge and Others

Supreme Court Of India · (2000) 3 AWC 2497 : (2000) 7 JT 537

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 27

Supreme Court18 Apr 2000Dismissed

Raghbir Singh Vs State of Haryana

Supreme Court Of India · (2000) 2 ACR 1148 : AIR 2000 SC 3395 : (2000) AIRSCW 1812 : (2000) 1 ALD(Cri) 879 : (2000) 1 ALT(Cri) 336 : (2000) CriLJ 2463 : (2000) 5 JT 21 : (2000) 3 SCALE 343 : (2000) 9 SCC 88 : (2000) 3 Supreme 517

Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court18 Apr 2000Allowed

Union of India and Another Vs R.S. Sharma

Supreme Court Of India · AIR 2000 SC 2337 : (2000) AIRSCW 2414 : (2000) 4 ALT 33 : (2000) 85 FLR 915 : (2000) 4 JT 649 : (2000) 2 LLJ 1271 : (2000) 3 SCALE 409 : (2000) 4 SCC 394 : (2000) 3 Supreme 409 : (2000) 2 UPLBEC 1635

Supreme Court18 Apr 2000Allowed

Jamnalal and Others Vs Radheshyam

Supreme Court Of India · (2000) 2 JLJ 1 : (2000) 5 JT 1 : (2000) 4 MPHT 218 : (2000) MPLJ 385 : (2000) 3 SCALE 355 : (2000) 4 SCC 380

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(2)Penal Code, 1860 (IPC) — Section 193

Supreme Court17 Apr 2000Allowed

Abani Mahato Vs Kanchan K. Sinha and Others

Supreme Court Of India · (2000) 8 JT 303 : (2000) 9 SCC 527 : (2001) SCC(L&S) 113

Supreme Court17 Apr 2000Disposed Of

State Bank of India and Others Vs State Bank of India Canteen Employees'' Union (Bengal Circle) and Others

Supreme Court Of India · (2000) 85 FLR 653 : (2000) 5 JT 63 : (2000) 1 LLJ 1441 : (2000) 3 SCALE 290 : (2000) 5 SCC 531 : (2000) SCC(L&S) 714 : (2000) 2 UPLBEC 1703

Factories Act, 1948 — Section 46Industrial Disputes Act, 1947 — Section 10, 2, 25KState Bank of India Act, 1955 — Section 50