Supreme Court28 Apr 2000Disposed Of
Food Corporation of India Workers'' Union Vs Food Corporation of India and Another
Supreme Court Of India · (2001) 2 LLJ 1177 : (2000) 10 SCC 590
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,645 of 2,993
Supreme Court28 Apr 2000
News Item "Hindustan Times" A.Q.F.M. Yamuna Vs Central Pollution Control Board and Another
Supreme Court Of India · (2001) AIRSCW 2506 : (2001) 8 SCALE 323 : (2000) 7 SCALE 369 : (2000) 5 SCALE 196 : (2000) 1 SCALE 134 : (2000) 10 SCC 587
Supreme Court28 Apr 2000Allowed
Union of India (UOI) and Others Vs Debika Guha and Others
Supreme Court Of India · AIR 2000 SC 3522(1) : (2000) 4 ALLMR 696 : (2000) 7 JT 473 : (2000) 9 SCC 416 : (2001) SCC(L&S) 90 : (2003) 3 UPLBEC 1932
Supreme Court28 Apr 2000Allowed
J. Lingaiah and Others Vs G. Hanumanthappa and Others
Supreme Court Of India · (2000) 7 JT 402 : (2001) 10 SCC 751
Supreme Court28 Apr 2000Allowed
Prithipal Singh Vs State of Punjab and Others
Supreme Court Of India · (2000) 8 JT 26 : (2002) 10 SCC 133
Punjab Police Rules, 1934 — Rule 12.21
Supreme Court28 Apr 2000Allowed
Liaq Ahmed and Others Vs Shri Habeeb-Ur-Rehman
Supreme Court Of India · AIR 2000 SC 2470 : (2000) AIRSCW 2604 : (2000) 85 DLT 358 : (2000) 5 JT 611 : (2000) 4 SCALE 100 : (2000) 5 SCC 708 : (2000) 3 Supreme 626
Delhi Rent Control Act, 1958 — Section 14(1), 15, 2, 26BEnemy Property Act, 1968 — Section 18, 19
Supreme Court28 Apr 2000Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (2001) 10 SCC 669
Constitution of India Art 32 Delhi Development Authorities Act, 1957 Sec 15
Supreme Court28 Apr 2000Disposed Of
Govt. of Andhra Pradesh and Others Vs Gudepu Sailco and Others
Supreme Court Of India · AIR 2000 SC 2297 : (2000) AIRSCW 2385 : (2000) 5 JT 593 : (2000) 4 SCALE 401 : (2000) 4 SCC 625 : (2000) 3 Supreme 681
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166B, 166C, 172Laoni Rules, 1950 — Rule 19
Supreme Court28 Apr 2000Allowed
Venkatesh Vs State of Karnataka and Others
Supreme Court Of India · AIR 2000 SC 3561 : (2000) AIRSCW 3537 : (2001) 3 ALT 16 : (2000) 7 JT 540 : (2000) 7 Supreme 209
Supreme Court28 Apr 2000Allowed
Santana F. Dias and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2000) 7 JT 421
Supreme Court27 Apr 2000Dismissed
State of Madhya Pradesh Vs J.B. Singh
Supreme Court Of India · (2000) 3 ACR 1901 : AIR 2000 SC 3562 : (2000) AIRSCW 3557 : (2001) 1 ALD(Cri) 124 : (2000) CriLJ 4591 : (2000) 3 CTC 249 : (2000) 7 JT 539 : (2000) 7 Supreme 198
Prevention of Corruption Act, 1988 — Section 5(1)
Supreme Court27 Apr 2000Allowed
Municipal Committee, Mansa, Punjab Vs Darshan Singh and Others
Supreme Court Of India · (2000) 86 FLR 741 : (2000) 7 JT 398 : (2000) 2 LLJ 1099 : (2000) 10 SCC 616 : (2001) SCC(L&S) 741
Supreme Court27 Apr 2000allowed
Madhvi Amma Bhawani Amma and Others Vs Kunjikutty Pillai Meenakshi Pillai and Others
Supreme Court Of India · AIR 2000 SC 2301 : (2000) AIRSCW 2432 : (2000) 3 ALT 35 : (2001) 49 BLJR 813 : (2000) 5 JT 336 : (2000) 2 KLT 518 : (2000) 3 LW 247 : (2000) 3 MLJ 78 : (2000) 4 SCALE 629 : (2000) 6 SCC 301 : (2000) 3 Supreme 666
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 370, 371, 372, 373, 374
Supreme Court27 Apr 2000Disposed Of
State of Bihar and Others Vs Kameshwar Prasad Singh and Another
Supreme Court Of India · AIR 2000 SC 2306 : (2000) AIRSCW 2389 : (2000) 3 BLJR 1749 : (2000) 5 JT 389 : (2000) 4 SCALE 417 : (2000) 9 SCC 94 : (2000) SCC(L&S) 845 : (2000) 4 Supreme 197
Bihar Police Manual, 1978 — Rule 616(C), 648, 649, 660, 668Constitution of India, 1950 — Article 136, 14, 226
Supreme Court27 Apr 2000Allowed
Byathaiah (Kum) and Others Vs Pentaiah (Kum) and Others
Supreme Court Of India · (2002) 10 SCC 475
Constitution of India, - Article 136, code of civil procedure 1908 — Section 100
Supreme Court27 Apr 2000Allowed
Dev Pal Kashyap (Dead) Through Lrs. Vs Ranjit Singh and Others
Supreme Court Of India · AIR 2000 SC 3546 : (2000) AIRSCW 3392 : (2000) 7 JT 415 : (2000) 3 MLJ 87 : (2000) 6 SCALE 449 : (2000) 9 SCC 420 : (2000) 6 Supreme 344
Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court27 Apr 2000Disposed Of
Malempati Pattabi Narendra Vs Ghattamaneni Maruthi Prasad and Others
Supreme Court Of India · (2001) 1 ACR 192 : AIR 2000 SC 2195 : (2000) AIRSCW 2281 : (2000) 1 ALD(Cri) 939 : (2001) 1 ALT(Cri) 194 : (2000) CriLJ 3449 : (2000) 5 JT 215 : (2000) 2 LW(Cri) 742 : (2000) 3 PLJR 132 : (2000) 4 SCALE 81 : (2000) 5 SCC 226
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 149, 302, 326, 34
Supreme Court27 Apr 2000Dismissed
State of Orissa and Others Vs Harihar Satpathy and Others
Supreme Court Of India · AIR 2000 SC 3550(1) : (2000) 7 JT 422 : (2003) 3 LLJ 530 : (2000) 9 SCC 429 : (2001) SCC(L&S) 92 : (2000) 3 UPLBEC 2360 : (2000) 3 UPLBEC 2358
Supreme Court27 Apr 2000Disposed Of
Kumud Kumar Vs Central Bank of India and Another
Supreme Court Of India · AIR 2000 SC 3552 : (2000) AIRSCW 3470 : (2000) 7 JT 405 : (2000) 3 MLJ 86 : (2000) 9 SCC 244 : (2000) 6 Supreme 492
Transfer of Property Act, 1882 — Section 106
Supreme Court27 Apr 2000Disposed Of
Vinaya Krishna Sinha and Others Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 2000 SC 3075 : (2000) AIRSCW 3376 : (2000) 7 JT 418 : (2001) 10 SCC 565 : (2000) 3 UPLBEC 2357
Constitution of India, 1950 — Article 32