Supreme Court21 Jul 2000Allowed
Union of India (UOI) and Others Vs Sony India Ltd.
Supreme Court Of India · (2000) 72 ECC 470 : (2000) 121 ELT 581 : (2000) 10 JT 343 : (2002) 10 SCC 757
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,635 of 2,993
Supreme Court21 Jul 2000Allowed
Anthony Vs K.C. Ittoop and Sons and Others
Supreme Court Of India · AIR 2000 SC 3523 : (2000) AIRSCW 3187 : (2000) 8 JT 175 : (2000) 3 KLT 123 : (2001) 1 LW 244 : (2001) 1 MLJ 12 : (2000) 5 SCALE 257 : (2000) 6 SCC 394 : (2000) 1 SCR 645 Supp : (2000) 5 Supreme 172 : (2000) 2 UJ 1222
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 2(6)Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 105, 107, 53A
Supreme Court21 Jul 2000Disposed Of
Oil and Natural Gas Corporation Ltd. Vs State Bank of India, Overseas Branch, Bombay
Supreme Court Of India · AIR 2000 SC 2548 : (2000) AIRSCW 2762 : (2001) 49 BLJR 801 : (2000) 102 CompCas 13 : (2000) 8 JT 141 : (2001) 1 MLJ 18 : (2000) 5 SCALE 250 : (2000) 6 SCC 385 : (2000) 5 Supreme 369 : (2000) 2 UJ 1390
Supreme Court21 Jul 2000Disposed Of
Shilpa and Another Vs Madhukar and Another
Supreme Court Of India · (2001) 1 UC 511
Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court21 Jul 2000Allowed
Sarita Rani Vs Deepak Raj and Others
Supreme Court Of India · (2000) 3 AWC 3065
Specific Relief Act, 1963 — Section 20(2)
Supreme Court21 Jul 2000Disposed Of
Shashi Gaur Vs NCT of Delhi and Others
Supreme Court Of India · (2000) 87 FLR 561 : (2000) 10 JT 481 : (2001) 10 SCC 445
Constitution of India, 1950 — Article 226
Supreme Court20 Jul 2000Dismissed
Mohd. Shafi Pandow Vs State of Jammu & Kashmir and Others
Supreme Court Of India · (2000) 10 JT 264 : (2001) 10 SCC 447
Supreme Court20 Jul 2000Disposed Of
Union of India (UOI) and Others Vs Kirloskar Oil Engines Ltd.
Supreme Court Of India · (2001) 73 ECC 649 : (2001) 127 ELT 322 : (2000) 10 JT 181 : (2002) 10 SCC 687
Supreme Court20 Jul 2000Dismissed
Union of India (UOI) and Others Vs Ex Flt. Lt. G.S. Bajwa
Supreme Court Of India · (2000) ACJ 954 : AIR 2000 SC 3419 : (2000) AIRSCW 1886 : (2000) 1 JT 183 : (2000) 9 SCC 446 : (2000) 4 Supreme 663
Supreme Court20 Jul 2000Allowed
M/s. Pawan Biscuits Co. Private Ltd. Vs Collector of Central Excise Patna
Supreme Court Of India · AIR 2000 SC 2565 : (2000) AIRSCW 2690 : (2000) 3 BLJR 2095 : (2000) 70 ECC 653 : (2000) ECR 761 : (2000) 120 ELT 24 : (2000) 8 JT 113 : (2000) 5 SCALE 263 : (2000) 6 SCC 489 : (2000) 1 SCR 628 Supp : (2000) 5 Supreme 239
Central Excises and Salt Act, 1944 — Section 4
Supreme Court20 Jul 2000Dismissed
M/s. Hindustan Shipyard Ltd. Vs State of Andhra Pradesh
Supreme Court Of India · AIR 2000 SC 2411 : (2000) AIRSCW 2582 : (2000) 8 JT 29 : (2000) 5 SCALE 216 : (2000) 6 SCC 579 : (2000) 1 SCR 592 Supp : (2000) 119 STC 533 : (2000) 5 Supreme 216
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Constitution of India, 1950 — Article 11, 15, 16, 17, 3Sales of Goods Act, 1930 — Section 20, 21, 22, 23, 24
Supreme Court20 Jul 2000allowed
Commissioner of Income Tax and Others Vs Data Software Research Co. Ltd.
Supreme Court Of India · (2001) 247 ITR 207 : (2000) 10 JT 322 : (2001) 9 SCC 415 : (2000) 113 TAXMAN 30
Income Tax Act, 1961 — Section 80
Supreme Court20 Jul 2000allowed
ITI Ltd. Vs K. Chandragupta and Another
Supreme Court Of India · (2000) 10 JT 266 : (2000) 5 SCALE 318
Supreme Court20 Jul 2000Disposed Of
Vikas Adhikari, Panchayat Samiti and Another Vs Hira Lal
Supreme Court Of India · (2000) 87 FLR 290 : (2000) 10 JT 317 : (2000) 2 LLJ 1130 : (2001) 9 SCC 389
Industrial Disputes Act, 1947 — Section 2
Supreme Court20 Jul 2000Allowed
Oriental Insurance Co. Ltd. Vs Mst. Shanta Kunwar and Others
Supreme Court Of India · (2000) 3 AWC 3165 : (2000) 10 JT 462
Supreme Court20 Jul 2000Disposed Of
Hindustan Zinc Ltd. Vs Industrial Tribunal and Another
Supreme Court Of India · (2000) 87 FLR 488 : (2000) 10 JT 461 : (2000) 2 LLJ 1370 : (2001) 10 SCC 211
Industrial Disputes Act, 1947 — Section 17B
Supreme Court20 Jul 2000Dismissed
H.V. Panchaksharappa Vs K.G. Eshwar
Supreme Court Of India · AIR 2000 SC 3344 : (2000) AIRSCW 3561 : (2000) 3 BLJR 2102 : (2000) 4 GLR 815 : (2000) 8 JT 325 : (2001) 1 MLJ 29 : (2000) 2 OLR 514 : (2000) 5 SCALE 313 : (2000) 6 SCC 721 : (2000) 5 Supreme 297 : (2000) 2 UJ 1212
Advocates Act, 1961 — Section 35Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4(2), 151
Supreme Court20 Jul 2000Allowed
National Insurance Company Ltd. Vs Mrs. Chinto Devi and Others
Supreme Court Of India · (2000) 2 ACC 353 : (2000) ACJ 1597 : (2001) 104 CompCas 11 : (2000) 8 JT 419 : (2001) 1 LW 180 : (2000) 3 MLJ 179 : (2000) 5 SCALE 361 : (2000) 7 SCC 50 : (2000) 1 SCR 642 Supp : (2000) 2 UJ 1140
Supreme Court20 Jul 2000Allowed
Designated Authority Anti-Dumping Directorate Ministry Of Commerce Vs M/s. Haldor Topsoe A/s.
Supreme Court Of India · AIR 2000 SC 2556 : (2000) AIRSCW 2653 : (2000) 70 ECC 657 : (2000) 120 ELT 11 : (2000) 8 JT 120 : (2000) 5 SCALE 239 : (2000) 6 SCC 626 : (2000) 5 Supreme 242
Customs Tariff (Amendment) Act, 1995 — Section 9A
Supreme Court20 Jul 2000Dismissed
Hanuman Vitamin Foods Pvt. Ltd. and Others Vs The State of Maharashtra and Another
Supreme Court Of India · AIR 2000 SC 2571 : (2000) AIRSCW 4634 : (2000) 102 CompCas 6 : (2001) 2 GLR 137 : (2001) 2 GLR 1065 : (2000) 8 JT 65 : (2000) 5 SCALE 237 : (2000) 6 SCC 345 : (2000) 1 SCR 623 Supp : (2000) 8 Supreme 266
Bombay Stamp Act, 1958 — Section 25