Supreme Court28 Jul 2000Allowed
State of Haryana and Others Vs Kanta Rani
Supreme Court Of India · (2000) 3 AWC 3241
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,633 of 2,993
Supreme Court28 Jul 2000Disposed Of
Comunidado of Chicalim Vs Income Tax Officer and Others
Supreme Court Of India · (2000) 9 JT 567 : (2000) 6 SCALE 313(1) : (2000) 6 SCALE 313 : (2001) 10 SCC 209
Income Tax Act, 1961 — Section 147, 148
Supreme Court28 Jul 2000dismissed
Kamal Pushp Enterprises Vs D.R. Construction Company
Supreme Court Of India · AIR 2000 SC 2676 : (2000) AIRSCW 4012 : (2000) AIRSCW 2853 : (2000) 5 ALT 39 : (2001) 2 JLJ 130 : (2000) 8 JT 347 : (2001) 1 LW 569 : (2000) 5 SCALE 348 : (2000) 6 SCC 659 : (2000) 2 SCR 20 Supp : (2000) 7 Supreme 516 : (2000) 6 Supreme 259 : (2000) 2 UJ
Arbitration Act, 1940 — Section 14(2), 2, 8(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Partnership Act, 1932 — Section 69(2)
Supreme Court28 Jul 2000Allowed
Mohammed Aynuddin @ Miyam Vs State of Andhra Pradesh
Supreme Court Of India · (2000) 2 ACC 360 : (2001) ACJ 13 : (2000) 3 ACR 2120 : AIR 2000 SC 2511 : (2000) AIRSCW 2679 : (2000) 2 ALD(Cri) 374 : (2000) CriLJ 3508 : (2000) 8 JT 317 : (2000) 4 PLJR 35 : (2000) 5 SCALE 311 : (2000) 7 SCC 72 : (2000) 2 SCR 15 Supp : (2000) 5 Supreme
Penal Code, 1860 (IPC) — Section 304A
Supreme Court28 Jul 2000Disposed Of
Govt. (NCT of Delhi) and Another Vs Nitika Garg and Another
Supreme Court Of India · (2000) 87 FLR 212 : (2000) 10 JT 189 : (2001) 10 SCC 160
Supreme Court27 Jul 2000dismissed
Poonam Vs Municipal Corporation of Delhi and Others
Supreme Court Of India · AIR 2000 SC 3161 : (2000) AIRSCW 824 : (2000) AIRSCW 3515 : (2000) 8 JT 488 : (2000) 5 SCALE 295 : (2000) 6 SCC 742 : (2000) 1 SCR 709 Supp : (2000) 5 Supreme 363 : (2000) 2 Supreme 206
Municipal Corporation Act — Section 337(1)
Supreme Court27 Jul 2000Disposed Of
Chatter Singh Vs Usha Rani
Supreme Court Of India · (2001) 1 DMC 392 : (2000) 9 JT 482
Supreme Court27 Jul 2000Dismissed
Commissioner of Income Tax, Karnataka Vs M/s. Karnataka Power Corporation
Supreme Court Of India · (2001) AIRSCW 2343 : (2001) 247 ITR 268 : (2000) 9 JT 629 : (2000) 6 SCALE 421 : (2002) 9 SCC 571 : (2000) 8 Supreme 400
Income Tax Act, 1961 — Section 80J
Supreme Court27 Jul 2000Dismissed
Hitakarini Samaj Vs State of A.P. and Others
Supreme Court Of India · (2000) 10 JT 201
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 80
Supreme Court26 Jul 2000Dismissed
Kali Prasad and Others Vs Deputy Director of Consolidation and Others
Supreme Court Of India · AIR 2000 SC 3722 : (2001) AIRSCW 2398 : (2000) AIRSCW 4162 : (2000) 8 JT 503 : (2000) 91 RD 549 : (2000) 5 SCALE 368 : (2000) 6 SCC 640 : (2000) 1 SCR 702 Supp
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1958 — Section 1(2), 37, 38, 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 19
Supreme Court26 Jul 2000Dismissed
Jagdishchandra Girjashanker Vs Mohanbhai Hathibhai (Dead) through Lrs.
Supreme Court Of India · (2000) 9 JT 565 : (2002) 10 SCC 540
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 32G, 32PP
Supreme Court26 Jul 2000Dismissed
Smt. Phulwari Jagdambaprasad Pathak Vs Shri R.H. Mendonca and Others
Supreme Court Of India · (2001) 1 ACR 414 : AIR 2000 SC 2527 : (2000) AIRSCW 2727 : (2000) 2 ALD(Cri) 393 : (2000) CriLJ 3944 : (2000) 8 JT 209 : (2000) 5 SCALE 302 : (2000) 6 SCC 751 : (2000) 1 SCR 686 Supp : (2000) 5 Supreme 274 : (2000) 2 UJ 1101
Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 — Section 2, 3(1)
Supreme Court26 Jul 2000Disposed Of
Yashwant Kumar N. Bhambhani Vs University of Delhi and Others
Supreme Court Of India · (2000) 10 JT 225 : (2001) 10 SCC 690
Supreme Court26 Jul 2000Allowed
Regional Engineering College, Hamirpur and Another Vs Ashutosh Pandey
Supreme Court Of India · (2000) 10 JT 216 : (2002) 9 SCC 720 : (2000) 3 UPLBEC 2702
Supreme Court26 Jul 2000Disposed Of
U.P. Public Service Commission Vs Sanjay Kumar and Another
Supreme Court Of India · (2000) 9 JT 547 : (2002) 9 SCC 723 : (2000) 3 UPLBEC 2225
Supreme Court26 Jul 2000Disposed Of
Commissioner of Income Tax Vs Gordhanbhai Jethabhai Patel
Supreme Court Of India · (2001) 247 ITR 266 : (2000) 10 JT 8 : (2001) 9 SCC 399
Income Tax Act, 1961 — Section 256, 40
Supreme Court26 Jul 2000Dismissed
Chacko and Others Vs State of Kerala
Supreme Court Of India · AIR 2000 SC 3601 : (2000) AIRSCW 3965 : (2001) 1 ALD(Cri) 359 : (2003) 5 ALT 17 : (2001) CriLJ 146 : (2000) 10 JT 186 : (2000) 8 Supreme 201
Supreme Court26 Jul 2000allowed
Chimajirao Kanhojirao Shirke and Another Vs Oriental Fire and General Insurance Co. Ltd.
Supreme Court Of India · (2001) ACJ 8 : AIR 2000 SC 2532 : (2000) AIRSCW 2759 : (2000) 102 CompCas 9 : (2000) 8 JT 354 : (2001) 1 LW 516 : (2000) 126 PLR 490 : (2000) 5 SCALE 345 : (2000) 6 SCC 622 : (2000) 1 SCR 696 Supp : (2000) 5 Supreme 334 : (2000) 2 UJ 1219
Motor Vehicles Act, 1939 — Section 94, 95
Supreme Court26 Jul 2000Dismissed
Sugni Devi (decd.) through L.Rs. Vs Jodhi Devi (decd.) through L.Rs.
Supreme Court Of India · (2000) 3 AWC 3033 : (2000) 10 JT 55 : (2000) 91 RD 682
Supreme Court26 Jul 2000dismissed
The Factory Manager, Cimmco Wagon Factory Vs Virendra Kumar Sharma and Another
Supreme Court Of India · AIR 2000 SC 2524 : (2000) AIRSCW 2639 : (2000) 86 FLR 772 : (2000) 8 JT 229 : (2000) 2 LLJ 775 : (2000) 5 SCALE 290 : (2000) 6 SCC 554 : (2000) SCC(L&S) 786 : (2000) 1 SCR 678 Supp : (2000) 5 Supreme 632 : (2000) 2 UJ 1143 : (2000) 3 UPLBEC 1865
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 103Industrial Disputes Act, 1947 — Section 10