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Supreme Court Of India judgments

59,848 judgments · page 1,159 of 2,993

Supreme Court14 Mar 2008Dismissed

Usha Sinha Vs Dina Ram and Others

Supreme Court Of India · AIR 2008 SC 1997 : (2008) AIRSCW 2883 : (2008) 2 AWC 2122 Supp : (2008) 3 CLT 226 : (2008) 2 GLH 547 : (2008) 3 JCR 84 : (2008) 3 KLT 548 : (2008) 4 LW 103 : (2008) 5 MhLj 483 : (2008) 5 MLJ 957 : (2008) MPLJ 141 : (2008) 105 RD 326 : (2008) 4 SCALE 687 :

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Constitution of India, 1950 — Article 136Transfer of Property Act, 1882 — Section 52
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Supreme Court14 Mar 2008Dismissed

Md. Kalam @ Abdul Kalam Vs State of Rajasthan

Supreme Court Of India · (2008) 2 ACR 1920 : AIR 2008 SC 1813 : (2008) AIRSCW 2501 : (2008) 2 ALD(Cri) 471 : (2008) CriLJ 2602 : (2008) 4 JT 344 : (2008) 4 RLW 3543 : (2008) 4 SCALE 521 : (2008) 11 SCC 352 : (2008) 2 Supreme 519

Criminal Procedure Code, 1973 (CrPC) — Section 162, 173(8)Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395, 411
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Supreme Court14 Mar 2008Dismissed

Union of India (UOI) and Others Vs Naman Singh Sekhawat

Supreme Court Of India · (2008) AIRSCW 2813 : (2008) 6 ALLMR 404 : (2008) 2 CLT 272 : (2008) 225 ELT 161 : (2008) 118 FLR 1121 : (2008) 2 GLH 398 : (2008) 4 JT 150 : (2008) 4 SCALE 360 : (2008) 4 SCC 1 : (2008) 3 SLJ 294 : (2008) 2 UPLBEC 1890

Arms Act, 1959 — Section 27Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(15)Customs Act, 1962 — Section 108, 110, 112
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Supreme Court14 Mar 2008Dismissed

LIC of India Vs R. Suresh

Supreme Court Of India · (2009) 1 ALT 29 : (2008) 2 AWC 1806 Supp : (2008) 118 FLR 1189 : (2008) 5 JT 342 : (2008) 2 KLT 95 : (2008) 2 LLJ 708 : (2008) 4 SCALE 512 : (2008) 11 SCC 319 : (2008) 2 SCC(L&S) 1083 : (2008) 3 SLJ 344 : (2008) 2 UPLBEC 82

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 136, 14Industrial Disputes Act, 1947 — Section 11A, 2, 25F
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Supreme Court14 Mar 2008Allowed

Vimalben Ajitbhai Patel Vs Vatslabeen Ashokbhai Patel and Others Ajitbhai Revandas Patel and Another Vs State of Gujarat and Another

Supreme Court Of India · AIR 2008 SC 2675 : (2008) AIRSCW 4475 : (2008) 5 ALD 99 : (2009) 2 ALT 22 : (2008) 2 AWC 1636 Supp : (2008) 5 BomCR 441 : (2008) CLT 986 : (2009) 1 GLR 200 : (2008) 3 JCR 14 : (2008) 3 JT 530 : (2008) OLR 986 : (2008) 4 RLW 3440 : (2008) 4 SCALE 601 : (20

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 167(2), 309(2), 437(1), 437(5)Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 18(3), 19, 19(1)
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Supreme Court14 Mar 2008Allowed

Mohinder Kaur Vs State of Punjab

Supreme Court Of India · (2008) 2 ACR 2066 : AIR 2008 SC 2068 : (2008) AIRSCW 2810 : (2008) CriLJ 2623 : (2008) 1 DMC 489 : (2008) 4 JT 78 : (2008) 40 OCR 580 : (2008) 3 SCALE 624 : (2008) 4 SCC 580

Criminal Procedure Code, 1973 (CrPC) — Section 438
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Supreme Court14 Mar 2008Dismissed

Paul George Vs State of N.C.T. of Delhi

Supreme Court Of India · (2008) 2 ACR 1657 : (2008) 3 JT 545 : (2008) 40 OCR 356 : (2008) 3 SCALE 614 : (2008) 4 SCC 185

Bombay Police Act, 1951 — Section 161, 161(1)Criminal Procedure Code, 1973 (CrPC) — Section 197, 465Delhi Police Act, 1978 — Section 140, 140(1)
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Supreme Court14 Mar 2008Allowed

Commissioner of Central Excise, Vapi Vs Kraftech Products Inc.

Supreme Court Of India · AIR 2008 SC 2238 : (2009) AIRSCW 328 : (2008) AIRSCW 3218 : (2008) 127 ECC 21 : (2008) 153 ECR 21 : (2008) 224 ELT 504 : (2008) 4 JT 335 : (2008) 4 SCALE 528 : (2008) 12 SCC 321 : (2008) 8 Supreme 730

Central Excise (No. 2) Rules, 2001 — Rule 25Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AA, 11AB, 34
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Supreme Court14 Mar 2008Disposed Of

M.S.D.C. Radharamanan Vs M.S.D. Chandrasekara Raja and Another

Supreme Court Of India · AIR 2008 SC 1738 : (2008) AIRSCW 2402 : (2008) 5 ALLMR 424 : (2008) 3 CLT 596 : (2008) 143 CompCas 97 : (2008) 2 CompLJ 496 : (2008) 3 SCALE 650 : (2008) 6 SCC 750 : (2008) 83 SCL 451 : (2008) 2 Supreme 502 : (2008) 8 UC 901 : (2008) 1 UJ 583

Companies Act, 1956 — Section 10F, 397, 397(2), 398, 402Constitution of India, 1950 — Article 136
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Supreme Court14 Mar 2008Allowed

Chand Patel Vs Bismillah Begum and Another

Supreme Court Of India · (2008) 2 ACR 2229 : AIR 2008 SC 1915 : (2008) AIRSCW 2161 : (2008) 2 ALD(Cri) 449 : (2008) 2 CTC 308 : (2008) 1 DMC 588 : (2008) 3 GLR 1995 : (2008) 3 JT 627 : (2008) 2 KLT 1038 : (2008) 1 OLR 687 : (2008) 3 RLW 1917 : (2008) 4 SCALE 7 : (2008) 4 SCC 774

Criminal Procedure Code, 1973 (CrPC) — Section 125, 391, 482Hindu Marriage Act, 1955 — Section 11, 12, 5
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Supreme Court14 Mar 2008Dismissed

M. Balakrishna Reddy Vs Director, CBI, New Delhi

Supreme Court Of India · (2008) 2 ACR 1926 : AIR 2008 SC 1754 : (2008) AIRSCW 2423 : (2008) 56 BLJR 1575 : (2008) 2 CLT 426 : (2009) 1 JLJ 406 : (2008) 4 JT 162 : (2008) 4 SCALE 617 : (2008) 4 SCC 409

Business Rules — Rule 12, 13, 25Constitution of India, 1950 — Article 166, 166(1), 166(2), 166(3), 32Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 482
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Supreme Court14 Mar 2008Allowed

Som Lal Vs Vijay Laxmi and Others

Supreme Court Of India · AIR 2008 SC 2088 : (2008) AIRSCW 2750 : (2009) 4 ALT 10 : (2008) 4 JT 403 : (2008) 151 PLR 435 : (2008) 4 SCALE 554 : (2008) 11 SCC 413 : (2008) 1 UC 622 : (2008) 1 UJ 527 : (2008) 2 UPLBEC 78

Constitution of India, 1950 — Article 243Criminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 153A, 171E, 171F, 376, 376A
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Supreme Court14 Mar 2008Allowed

Smt. Rama Devi Vs Dilip Singh

Supreme Court Of India · AIR 2008 SC 2015 : (2008) AIRSCW 2664 : (2009) 1 ALT 48 : (2008) 2 AWC 1813 Supp : (2008) 3 CCR 132 : (2008) 4 JT 541 : (2008) 104 RD 538 : (2008) 4 SCALE 657 : (2008) 7 SCC 105

Transfer of Property Act, 1882 — Section 58C, 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 155, 163, 164, 166
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Supreme Court14 Mar 2008Allowed

Kancherla Lakshminarayana Vs Mattaparthi Syamala and Others

Supreme Court Of India · AIR 2008 SC 2069 : (2008) AIRSCW 2800 : (2008) 5 ALD 55 : (2008) 2 AWC 1798 Supp : (2008) 2 CTC 774 : (2008) 2 GLH 252 : (2008) 3 KLT 932 : (2008) 5 MLJ 252 : (2008) 3 SCALE 641 : (2008) 14 SCC 258 : (2008) 1 UJ 570

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 59, Order 21 Rule 64, Order 21 Rule 82, Order 21 Rule 92, Order 22 Rule 101, Order 21 Rule 63, 65
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