COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,160 of 2,993

Supreme Court13 Mar 2008Allowed

Girias Investment Pvt. Ltd. and Another Vs State of Karnataka and Others

Supreme Court Of India · (2009) 2 ALT 25 : (2008) 3 CLT 161 : (2008) 4 JT 242 : (2008) 5 KarLJ 1 : (2008) 4 SCALE 498 : (2008) 7 SCC 53 : (2008) 7 SCR 53 : (2008) 2 UPLBEC 1083

Constitution of India, 1950 — Article 136, 14, 226Karnataka Industrial Areas Development Act, 1966 — Section 28(1), 28(3), 28(4), 4, 4(1)Land Acquisition Act, 1894 — Section 4(1), 5A

Supreme Court13 Mar 2008Disposed Of

B.S.N.L. and Others Vs Rajesh Kumar Saxena

Supreme Court Of India · AIR 2008 SC 2952 : (2008) AIRSCW 4964 : (2008) 6 ALLMR 953 : (2008) 117 FLR 382 : (2008) 4 JT 275 : (2008) 4 SCALE 16 : (2008) 11 SCC 213 : (2008) 2 SCC(L&S) 1091 : (2008) 8 UC 1005

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)

Supreme Court13 Mar 2008Allowed

Medicamen Biotech Ltd. and Another Vs Rubina Bose, Drug Inspector

Supreme Court Of India · (2008) 2 ACR 2061 : AIR 2008 SC 1939 : (2008) AIRSCW 3282 : (2008) AIRSCW 2201 : (2009) 1 ALT(Cri) 71 : (2008) 2 CALLT 76 : (2008) CLT 819 : (2008) 4 JT 45 : (2008) OLR 819 : (2008) 3 SCALE 563 : (2008) 7 SCC 196 : (2008) 3 Supreme 262

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23, 23(4), 24(4), 25

Supreme Court13 Mar 2008Allowed

Chokalingaswami Idol thr. R.N. Pillai Vs Gnanapragasam (Dead) by LRs.

Supreme Court Of India · AIR 2008 SC 2025 : (2008) AIRSCW 2676 : (2008) 5 ALLMR 442 : (2008) 3 ALT 36 : (2008) 2 CLT 495 : (2008) 4 JT 278 : (2008) 4 MhLj 605 : (2009) 106 RD 783 : (2008) 4 SCALE 59 : (2008) 4 SCC 219

Supreme Court13 Mar 2008Allowed

P.R. Catering Co. and Another Vs Oil and Natural Gas Corporation Ltd. and Others

Supreme Court Of India · AIR 2008 SC 2335 : (2008) AIRSCW 3841 : (2008) 2 ARBLR 118 : (2008) 1 CLT 420 : (2008) 4 JT 276 : (2008) 4 SCALE 62 : (2008) 5 SCC 272

Arbitration Act, 1940 — Section 30

Supreme Court13 Mar 2008Dismissed

Khilari Vs State of U.P. and Another

Supreme Court Of India · (2008) 2 ACR 2084 : AIR 2008 SC 1882 : (2008) AIRSCW 2103 : (2008) 2 ALT(Cri) 461 : (2008) 3 JT 613 : (2008) 40 OCR 353 : (2008) 3 SCALE 579

Penal Code, 1860 (IPC) — Section 302, 389, 506

Supreme Court13 Mar 2008Allowed

Dinesh Borthakur Vs State of Assam

Supreme Court Of India · (2008) 2 ACR 1943 : AIR 2008 SC 2205 : (2008) AIRSCW 3301 : (2009) 2 GLT 1 : (2008) 4 MPHT 1 : (2008) 40 OCR 401 : (2008) 4 SCALE 487 : (2008) 5 SCC 697

Criminal Procedure Code, 1973 (CrPC) — Section 313

Supreme Court13 Mar 2008Disposed Of

Hem Chand Vs State of Jharkhand

Supreme Court Of India · (2008) 2 ACR 2016 : AIR 2008 SC 1903 : (2009) AIRSCW 4565 : (2008) 2 ALD(Cri) 478 : (2008) 3 ALT(Cri) 324 : (2008) CLT 826 : (2008) 4 JT 64 : (2008) OLR 826 : (2008) 4 RLW 3357 : (2008) 3 SCALE 598 : (2008) 5 SCC 113

Criminal Procedure Code, 1973 (CrPC) — Section 397Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

Supreme Court13 Mar 2008Dismissed

P.K. Choudhury Vs Commander, 48 BRTF (GREF)

Supreme Court Of India · (2008) 2 ACR 2086 : AIR 2008 SC 1937 : (2008) AIRSCW 2197 : (2008) 1 ALD(Cri) 861 : (2008) CLT 815 : (2008) 3 JT 601 : (2008) OLR 815 : (2008) 3 SCALE 575 : (2008) 13 SCC 229

Army Act, 1950 — Section 125, 126Criminal Procedure Code, 1973 (CrPC) — Section 197, 468, 468(2), 473, 482Penal Code, 1860 (IPC) — Section 166, 167

Supreme Court13 Mar 2008Allowed

Chandrakant Shankarrao Machale Vs Parubai Bhairu Mohite

Supreme Court Of India · AIR 2008 SC 3255 : (2008) AIRSCW 5495 : (2008) 3 BomCR 5 : (2008) 3 CHN 21 Supp : (2008) 3 CLT 592 : (2008) 4 JT 309 : (2008) 3 KLT 744 : (2008) 105 RD 332 : (2008) 4 SCALE 197 : (2008) 6 SCC 745 : (2008) 1 UC 581

Contract Act, 1872 — Section 92Registration Act, 1908 — Section 17(1)

Supreme Court13 Mar 2008Disposed Of

Union of India (UOI) and Others Vs Surinder Singh Rathore

Supreme Court Of India · (2008) 4 JT 435 : (2008) 4 SCALE 468 : (2008) 5 SCC 747 : (2008) 2 SCC(L&S) 185 : (2008) 3 SLJ 438

Army Rules, 1954 — Rule 13Medical Services of the Armed Forces Regulations, 1983 — Regulation 2, 423, 53

Supreme Court13 Mar 2008Disposed Of

Bollepanda P. Poonacha and Another Vs K.M. Madapa

Supreme Court Of India · AIR 2008 SC 2003 : (2008) AIRSCW 2895 : (2009) 2 ALT 17 : (2008) 2 AWC 1817 Supp : (2008) 3 CHN 90 Supp : (2008) 2 CTC 523 : (2008) 3 JCR 34 : (2008) 4 KarLJ 489 : (2008) 2 KLT 9 : (2008) 2 LW 974 : (2008) 3 MLJ 998 : (2008) 3 MPHT 110 : (2008) 4 SCALE 14

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 9

Supreme Court13 Mar 2008Allowed

Synco Industries Ltd. Vs Assessing Officer, Income Tax, Mumbai and Another

Supreme Court Of India · (2008) 1 CLT 804 : (2008) 215 CTR 385 : (2008) 299 ITR 444 : (2008) 4 JT 1 : (2008) 4 SCALE 263 : (2008) 4 SCC 22 : (2008) 168 TAXMAN 224

Income Tax Act, 1948 — Section 32(2), 60, 61, 62, 63Income Tax Act, 1961 — Section 80AB, 80HH

Supreme Court13 Mar 2008Dismissed

Vishwanath Dadoba Karale Vs Prisa Shantappa Upadhye (D) th. LRs.

Supreme Court Of India · AIR 2008 SC 2510 : (2008) AIRSCW 3473 : (2008) AIRSCW 4926 : (2008) AIRSCW 793 : (2008) 3 BomCR 279 : (2008) 3 CHN 76 Supp : (2008) 4 JT 506 : (2008) 4 MLJ 461 : (2008) 150 PLR 532 : (2008) 105 RD 68 : (2008) 4 SCALE 652 : (2008) 11 SCC 504 : (2008) 2 Sup

Transfer of Property Act, 1882 — Section 58(c)

Supreme Court13 Mar 2008Dismissed

Karnataka State Financial Corporation Vs N. Narasimahaiah and Others

Supreme Court Of India · AIR 2008 SC 1797 : (2008) AIRSCW 1548 : (2008) AIRSCW 2480 : (2008) 2 ALLMR 827 : (2009) 1 CLR 223 : (2008) 143 CompCas 176 : (2008) 3 JCR 142 : (2008) 4 JT 183 : (2008) 4 KarLJ 56 : (2009) 1 LW 578 : (2008) 5 MLJ 713 : (2008) 4 SCALE 473 : (2008) 5 SCC 1

Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 128Criminal Procedure Code, 1973 (CrPC) — Section 125

Supreme Court13 Mar 2008Disposed Of

Super Cassettes Industries Ltd. Vs Commissioner of Customs, New Delhi

Supreme Court Of India · (2008) 129 ECC 63 : (2008) 155 ECR 63

Customs Act, 1962 — Section 130E, 2, 2(23), 20Customs Tariff Act, 1975 — Section 3(1)

Supreme Court13 Mar 2008Dismissed

Thukaram and Others Vs State of Karnataka

Supreme Court Of India · (2008) 2 ACR 2068 : (2008) 4 JT 467 : (2008) 3 KarLJ 650 : (2008) 4 SCALE 543 : (2008) 15 SCC 493

Penal Code, 1860 (IPC) — Section 304(II)

Supreme Court12 Mar 2008Dismissed

Shristi Infrastructure Development Corporation Ltd. Vs Sunway Construction SDN BHD

Supreme Court Of India · (2009) 1 ALT 19 : (2008) 3 ARBLR 28 : (2008) 2 AWC 1230 Supp : (2008) 1 CLT 474 : (2008) 4 CTC 348 : (2008) 3 JT 518 : (2008) 8 MLJ 73 : (2008) 3 SCALE 603 : (2008) 5 SCC 222

Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(6), 17, 2

Supreme Court12 Mar 2008Dismissed

Bilkish Vs United India Insurance Co. Ltd. and Another

Supreme Court Of India · (2008) ACJ 1357 : AIR 2008 SC 2989 : (2008) AIRSCW 5040 : (2008) 3 ALT 47 : (2008) 2 AWC 2043 Supp : (2008) 2 CLT 524 : (2008) 4 JT 281 : (2008) 5 KarLJ 654 : (2008) 151 PLR 270 : (2008) 4 SCALE 25 : (2008) 4 SCC 259

Supreme Court12 Mar 2008Disposed Of

Afroz Jahan and Others Vs State of Bihar and Another

Supreme Court Of India · (2008) 40 OCR 352 : (2008) 3 SCALE 574

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341