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Supreme Court Of India judgments

59,848 judgments · page 1,157 of 2,993

Supreme Court27 Mar 2008Dismissed

Suresh Kumar Vs The State of Himachal Pradesh

Supreme Court Of India · (2008) 2 ACR 1889 : AIR 2008 SC 1973 : (2008) AIRSCW 2292 : (2008) 1 ALD(Cri) 875 : (2008) CriLJ 2247 : (2008) 3 JCR 11 : (2008) 4 SCALE 153 : (2008) 13 SCC 459 : (2010) 2 ShimLC 57 : (2008) 2 Supreme 746

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 300, 302, 304
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Supreme Court26 Mar 2008Dismissed

Kanagavalliammal and Others Vs R. Balasubramanian

Supreme Court Of India · AIR 2008 SC 1991 : (2008) AIRSCW 2868 : (2008) 2 AWC 2027 Supp : (2008) 1 CLT 405 : (2008) 4 JT 609 : (2008) 5 MLJ 472 : (2008) 4 SCALE 735 : (2008) 5 SCC 212

Civil Procedure Code, 1908 (CPC) — Section 115Pondicherry Limitation (Repeal of Local Laws) Act, 1994 — Section 4, 5
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Supreme Court26 Mar 2008Dismissed

Government of Goa Vs A.H. Jaffar and Sons and Another

Supreme Court Of India · AIR 2008 SC 1840 : (2008) AIRSCW 2539 : (2008) 5 ALD 51 : (2009) 1 ALT 12 : (2008) 2 AWC 1757 Supp : (2008) 4 JT 454 : (2009) 106 RD 803 : (2008) 4 SCALE 780 : (2008) 11 SCC 18

Mineral Concession Rules, 1960 — Rule 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
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Supreme Court26 Mar 2008Disposed Of

Golla Yelugu Govindu Vs State of Andhra Pradesh

Supreme Court Of India · (2008) 2 ACR 1894 : AIR 2008 SC 1842 : (2008) AIRSCW 2541 : (2008) 2 ALD(Cri) 443 : (2008) CriLJ 2607 : (2008) 4 JT 397 : (2008) 4 SCALE 569 : (2008) 2 Supreme 592

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 300, 302, 304
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Supreme Court26 Mar 2008Dismissed

M.A. Sattar and Others Vs State of A.P.

Supreme Court Of India · (2008) 2 ACR 2226 : AIR 2008 SC 3258 : (2008) AIRSCW 5499 : (2008) 4 JT 295 : (2008) 40 OCR 691 : (2008) 4 SCALE 146 : (2008) 11 SCC 201

Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 235(2)Penal Code, 1860 (IPC) — Section 302, 34, 341
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Supreme Court26 Mar 2008Allowed

Madan Mohan Abbot Vs State of Punjab

Supreme Court Of India · (2008) 2 ACR 1892 : AIR 2008 SC 1969 : (2008) AIRSCW 2287 : (2008) 56 BLJR 1255 : (2008) CriLJ 2243 : (2008) 3 KLT 19 : (2008) 40 OCR 699 : (2008) 4 SCALE 159 : (2008) 4 SCC 582 : (2008) 2 Supreme 750 : (2008) 1 UJ 549

Penal Code, 1860 (IPC) — Section 34, 379, 406, 409, 418
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Supreme Court25 Mar 2008Allowed

Laxmi Devi and Others Vs Mohammad Tabbar and Another

Supreme Court Of India · (2008) ACJ 1488 : AIR 2008 SC 1858 : (2008) AIRSCW 2605 : (2008) 3 ALD 129 : (2008) 3 ALLMR 872 : (2008) 2 CTC 621 : (2008) 4 JT 637 : (2008) 2 LW 766 : (2008) 5 MLJ 469 : (2008) 40 OCR 870 : (2008) 151 PLR 452 : (2008) 4 RLW 3370 : (2008) 4 SCALE 983 : (

Motor Vehicles Act, 1988 — Section 163A
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Supreme Court25 Mar 2008Partly Allowed

Ram Swaroop Vs State of Rajasthan

Supreme Court Of India · (2008) 2 ACR 1897 : AIR 2008 SC 1747 : (2008) AIRSCW 2414 : (2008) CriLJ 2259 : (2008) 4 JT 401 : (2008) 2 KLT 231 : (2008) 4 SCALE 566 : (2008) 13 SCC 515

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court25 Mar 2008Dismissed

State of U.P. and Another Vs Pramod Kumar Shukla and Another

Supreme Court Of India · AIR 2008 SC 2943 : (2008) AIRSCW 4957 : (2008) 4 JT 619 : (2008) 4 SCALE 823 : (2008) 12 SCC 267

Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 5(3), 7Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 12(1)Uttar Pradesh General Clauses Act, 1904 — Section 21
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Supreme Court25 Mar 2008Dismissed

Bharath Metha Vs State by Inspector of Police Chennai

Supreme Court Of India · (2008) 2 ACR 1899 : AIR 2008 SC 1970 : (2008) AIRSCW 2289 : (2008) CriLJ 2245 : (2008) 4 SCALE 186 : (2008) 5 SCC 752

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Madras Prohibition Act, 1937 — Section 4(1), 4(I)(A)
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