Supreme Court22 Jul 2008Allowed

Ajay G. Podar Vs Official Liquidator of J.S. and W.M. and Others

Supreme Court Of India · (2008) 4 BC 549 : (2008) 144 CompCas 609 : (2008) 3 CompLJ 464 : (2008) 8 JT 304 : (2009) 2 LW 209 : (2009) 1 MLJ 337 : (2008) 10 SCALE 477 : (2008) 14 SCC 17 : (2008) 86 SCL 176

Companies Act, 1956 — Section 408(4), 458A, 543, 543(1), 543(2)Criminal Procedure Code, 1973 (CrPC) — Section 417(3), 417(4)Limitation Act, 1963 — Article 137, 10, 11, 12, 13
Supreme Court22 Jul 2008Dismissed

Sonelal Vs State of M.P.

Supreme Court Of India · AIR 2009 SC 760 : (2008) 3 JLJ 1 : (2008) 11 JT 168 : (2008) 4 MPJR 212 : (2008) 10 SCALE 296

Penal Code, 1860 (IPC) — Section 302
Supreme Court22 Jul 2008Disposed Of

Shambhoo Singh Vs State of Rajasthan

Supreme Court Of India · AIR 2008 SC 3200 : (2008) AIRSCW 5407 : (2008) CLT 1092 : (2008) OLR 1092 : (2008) 10 SCALE 292 : (2008) 11 SCC 637

Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 326
Supreme Court22 Jul 2008Disposed Of

Swamy Shraddananda @ Murali Manohar Mishra Vs State of Karnataka

Supreme Court Of India · AIR 2008 SC 3040 : (2008) AIRSCW 5110 : (2008) 56 BLJR 2507 : (2008) CriLJ 3911 : (2008) 8 JT 27 : (2009) 1 LW(Cri) 1 : (2008) 4 PLJR 122 : (2008) 10 SCALE 669 : (2008) 13 SCC 767 : (2008) 5 Supreme 482

Constitution of India, 1950 — Article 161, 32, 72Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3), 366, 367(5), 401Karnataka Prison Rules, 1974 — Rule 214, 215, 814
Supreme Court21 Jul 2008Dismissed

The Government of A.P. Vs G. Venkata Ratnam

Supreme Court Of India · (2008) AIRSCW 5137 : (2008) 5 ALD 29 : (2009) 3 ALT 30 : (2008) 118 FLR 783 : (2008) 6 MLJ 1064 : (2008) 10 SCALE 329 : (2008) 9 SCC 345 : (2008) 2 SCC(L&S) 900 : (2008) 3 ShimLC 232 : (2009) 1 SLJ 62 : (2008) 5 Supreme 434

Supreme Court21 Jul 2008Disposed Of

Inspector of Police, Tamil Nadu Vs Balaprasanna

Supreme Court Of India · (2009) 1 ALD(Cri) 113 : (2008) CriLJ 4332 : (2008) 8 JT 242 : (2008) 41 OCR 202 : (2008) 10 SCALE 466 : (2008) 11 SCC 645

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 392, 397
Supreme Court21 Jul 2008Dismissed

Patel Rajnikant Dhulabhai and Another Vs Patel Chandrakant Dhulabhai and Others

Supreme Court Of India · AIR 2008 SC 3016 : (2008) AIRSCW 5076 : (2008) 5 ALLMR 409 : (2009) 5 ALT 5 : (2008) CriLJ 3891 : (2009) 1 GLR 454 : (2008) 8 JT 364 : (2008) 7 MLJ 376 : (2008) 10 SCALE 349 : (2008) 2 UJ 945

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A, 151, 94Constitution of India, 1950 — Article 129Contempt of Courts Act, 1971 — Section 12, 12(1), 2
Supreme Court21 Jul 2008Partly Allowed

Mohammed Vs Pushpalatha

Supreme Court Of India · (2009) AIRSCW 942 : (2008) 8 JT 182 : (2009) 2 KarLJ 96 : (2009) 2 MhLj 11 : (2008) 10 SCALE 333 : (2008) 8 SCC 335

Contract Act, 1872 — Section 51
Supreme Court21 Jul 2008Disposed Of

Central Bureau of Investigation, New Delhi Vs M.N. Sharma

Supreme Court Of India · AIR 2009 SC 1185 : (2009) AIRSCW 433 : (2009) CriLJ 1116 : (2008) 8 JT 450 : (2009) 1 LW(Cri) 158 : (2009) 2 RLW 1649 : (2008) 10 SCALE 513 : (2008) 8 SCC 549 : (2008) 3 ShimLC 257

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 482Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7
Supreme Court21 Jul 2008Allowed

State of U.P. and Another Vs Nitin Agnihotri and Another

Supreme Court Of India · (2008) AIRSCW 5097 : (2008) 3 CLT 762 : (2008) CriLJ 3907 : (2008) 3 KLT 478 : (2008) 10 SCALE 285 : (2008) 8 SCC 31 : (2008) 5 Supreme 307

Criminal Procedure Code, 1973 (CrPC) — Section 181Penal Code, 1860 (IPC) — Section 366
Supreme Court18 Jul 2008Disposed Of

North West Karnataka Road Transport Corpn. Vs H.H. Pujar

Supreme Court Of India · AIR 2008 SC 3060 : (2008) AIRSCW 5139 : (2009) 3 ALT 9 : (2008) 118 FLR 588 : (2008) 4 JCR 8 : (2008) 6 KarLJ 236 : (2008) 3 LLJ 629 : (2008) 6 MLJ 716 : (2008) 10 SCALE 78 : (2008) 12 SCC 698 : (2009) 1 SCC(L&S) 251 : (2009) 1 SLJ 356

Industrial Disputes Act, 1947 — Section 10(4A)
Supreme Court18 Jul 2008Dismissed

Manjit Prakash and Others Vs Shobha Devi and Another

Supreme Court Of India · AIR 2008 SC 3032 : (2008) AIRSCW 5099 : (2008) 2 ALD(Cri) 269 : (2008) CriLJ 3908 : (2008) 41 OCR 108 : (2008) 4 PLJR 58 : (2008) 10 SCALE 74 : (2009) 13 SCC 785 : (2008) 5 Supreme 265

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437, 437(1), 437(2)