COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,126 of 2,993

Supreme Court01 Aug 2008Allowed

T. Kaliamurthi and Another Vs Five Gori Thaikal Wakf and Others

Supreme Court Of India · AIR 2009 SC 840 : (2008) 5 ALLMR 462 : (2009) 1 CHN 25 Supp : (2008) 9 JT 115 : (2009) 1 MhLj 43 : (2008) 7 MLJ 534 : (2009) MPLJ 37 : (2008) 11 SCALE 52 : (2008) 9 SCC 306

Administration of Evacuee Property Act, 1950 — Section 58, 58(3)General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 134, 134A, 134B, 142, 144

Supreme Court01 Aug 2008Dismissed

Garware-Wall Ropes Ltd. Vs A.I. Chopra Engineers and Contr. and Another

Supreme Court Of India · (2008) 5 MhLj 476

Patents Act, 1970 — Section 100

Supreme Court31 Jul 2008Dismissed

Commnr. of Central Excise, N. Delhi and Others Vs G.T.C. Industries Ltd. and Others

Supreme Court Of India · (2008) 132 ECC 1 : (2008) 158 ECR 1 : (2008) 228 ELT 505

Supreme Court31 Jul 2008Allowed

Commnr. of Sales Tax, U.P. Vs Hind Lamps Ltd.

Supreme Court Of India · (2008) 8 JT 590 : (2008) 10 SCALE 665

Uttar Pradesh Trade Tax Act, 1948 — Section 29, 29(1)Uttar Pradesh Trade Tax Rules, 1948 — Rule 89, 90

Supreme Court31 Jul 2008Disposed Of

State of Haryana Vs Mai Ram

Supreme Court Of India · (2008) 41 OCR 212 : (2008) 10 SCALE 661 : (2008) 8 SCC 292

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 41, 42, 43, 50

Supreme Court31 Jul 2008Dismissed

The General Manager, Oil and Natural Gas Corporation Ltd. Vs Rameshbhai Jivanbhai Patel and Another

Supreme Court Of India · (2008) 6 ALLMR 493 : (2008) 4 AWC 3945 Supp : (2008) 9 JT 480 : (2009) 2 LW 415 : (2009) 2 MLJ 78 : (2009) 153 PLR 494 : (2008) 11 SCALE 637

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1), 6

Supreme Court31 Jul 2008Allowed

Commissioner of Central Excise, Jaipur Vs Electro Mechanical Engg. Corpn. etc.

Supreme Court Of India · (2008) 133 ECC 1 : (2008) 159 ECR 1 : (2008) 229 ELT 321

Central Excise Rules, 1944 — Rule 173Q(1), 209ACentral Excises and Salt Act, 1944 — Section 11A(1), 11A(2), 11AB, 11AC, 35L

Supreme Court31 Jul 2008Dismissed

State of Punjab Vs Dr. P.L. Singla

Supreme Court Of India · AIR 2009 SC 1149 : (2009) AIRSCW 384 : (2009) 3 ALT 28 : (2009) 121 FLR 770 : (2008) 9 JT 157 : (2009) 1 LLJ 642 : (2008) 8 MLJ 703 : (2008) 11 SCALE 227 : (2008) 8 SCC 469 : (2008) 2 SCC(L&S) 719 : (2009) 1 SLJ 65 : (2008) 2 UJ 1201

Supreme Court30 Jul 2008Allowed

Shivjee Singh and Others Vs State of Bihar

Supreme Court Of India · AIR 2009 SC 417 : (2008) 10 SCALE 530 : (2008) 11 SCC 631 : (2008) 2 UJ 1025

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302

Supreme Court30 Jul 2008Allowed

Ghurey Lal Vs State of U.P.

Supreme Court Of India · (2008) AIRSCW 1487 : (2008) 2 ALD(Cri) 605 : (2008) 56 BLJR 2559 : (2008) 3 GLH 715 : (2008) 10 JT 324 : (2008) 10 SCALE 616 : (2008) 10 SCC 450 : (2008) 2 UJ 991

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379, 386, 417Penal Code, 1860 (IPC) — Section 302, 307, 323, 324

Supreme Court30 Jul 2008Dismissed

State Bank of India and Others Vs Ranjit Kumar Chakraborty and Another

Supreme Court Of India · (2009) 120 FLR 608

Supreme Court30 Jul 2008Disposed Of

Anil Mishra Vs Union of India (UOI) and Others

Supreme Court Of India · (2008) 5 ALLMR 977 : (2008) 3 CLT 720 : (2008) 230 ELT 583 : (2008) 118 FLR 1011 : (2008) 2 OLR 658 : (2008) 10 SCALE 652 : (2008) 7 SCC 732 : (2008) 2 SCC(L&S) 590

Supreme Court30 Jul 2008Allowed

Ponnam Chandraiah Vs State of A.P.

Supreme Court Of India · AIR 2008 SC 3209 : (2008) AIRSCW 5429 : (2008) CriLJ 4298 : (2008) 10 SCALE 639 : (2008) 11 SCC 640 : (2008) 5 Supreme 591

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

Supreme Court30 Jul 2008Dismissed

Godrej Pacific Tech. Ltd. Vs Computer Joint India Ltd.

Supreme Court Of India · (2008) 3 ACR 2503 : (2008) 2 ALD(Cri) 601 : (2008) CriLJ 4690 : (2008) 228 ELT 507 : (2008) 3 GLH 634 : (2008) 41 OCR 221 : (2008) 2 OLR 638 : (2008) 3 RCR(Criminal) 897 : (2008) 10 SCALE 648 : (2008) 11 SCC 108

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 60, 64, 91

Supreme Court30 Jul 2008Dismissed

Dharmendra Goel Vs Oriental Insurance Co. Ltd.

Supreme Court Of India · (2008) ACJ 2621 : (2008) 6 ALLMR 960 : (2008) 4 AWC 3210 Supp : (2008) 106 CLT 698 : (2008) 3 CPJ 63 : (2008) 3 GLH 315 : (2008) 8 JT 464 : (2008) 6 MLJ 1053 : (2008) 152 PLR 733 : (2008) 10 SCALE 643 : (2008) 8 SCC 279 : (2008) 3 UC 1752

Motor Vehicles Act, 1988 — Section 146, 196

Supreme Court30 Jul 2008Allowed

Mahadevappa Lachappa Kinagi and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 2009 SC 477 : (2008) 5 ALLMR 439 : (2009) 1 GLH 294 : (2008) 8 JT 581 : (2009) 2 KarLJ 59 : (2008) 6 MLJ 1043 : (2008) 105 RD 426 : (2008) 11 SCALE 25 : (2008) 12 SCC 418 : (2008) 3 UPLBEC 2680

Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 4, 4(1)

Supreme Court29 Jul 2008Allowed

Union of India (UOI) Vs Pushpa Rani and Others All India SC/ST Railway Employees Assn. Vs Union of India (UOI) and Others Union of India (UOI) and Others Vs Rubi Mazumdar @RESPONDEN

Supreme Court Of India · (2008) 8 JT 474 : (2008) 7 MLJ 64 : (2008) 10 SCALE 567 : (2008) 9 SCC 243 : (2008) 2 SCC(L&S) 851 : (2009) 1 SLJ 1

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 16(3)Railway Establishment Code — Rule 157, 158

Supreme Court29 Jul 2008Dismissed

Kerala State Electricity Board Vs C.P. Sivasankara Menon

Supreme Court Of India · AIR 2009 SC 1152 : (2009) AIRSCW 388 : (2008) AIRSCW 799 : (2009) 3 ALT 26 : (2008) ELR 521 : (2008) 8 JT 460 : (2008) 6 MLJ 830 : (2008) 10 SCALE 526 : (2008) 11 SCC 382 : (2008) 5 Supreme 366

Supreme Court29 Jul 2008Allowed

Nune Prasad and Others Vs Nune Ramakrisna

Supreme Court Of India · (2008) 5 ALT 15 : (2008) 3 CLT 903 : (2008) 4 JCR 121 : (2008) 6 MLJ 1062 : (2008) 2 OLR 634 : (2008) 10 SCALE 523 : (2008) 8 SCC 258

Civil Procedure Code, 1908 (CPC) — Section 100

Supreme Court29 Jul 2008Allowed

Nasiruddin Khan and Others Vs State of Bihar

Supreme Court Of India · (2008) 3 ACR 2509 : AIR 2008 SC 3198 : (2008) AIRSCW 5398 : (2008) 10 SCALE 528 : (2008) 12 SCC 129 : (2008) 5 Supreme 431

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304, 323