Supreme Court07 Aug 2008Allowed
Indian Oil Corporation Ltd. Vs Commr. of Sales Tax and Others
Supreme Court Of India · (2008) 08 SC CK 0147
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,124 of 2,993
Supreme Court07 Aug 2008Disposed Of
GAIL (I) Ltd. Vs Bal Kishan Agarwal Glass Industries Ltd.
Supreme Court Of India · (2009) 4 ALT 1 : (2008) 3 ARBLR 228 : (2008) 3 CLT 843 : (2008) 9 JT 57 : (2008) 4 PLJR 184 : (2008) 11 SCALE 223 : (2008) 8 SCC 161
Arbitration and Conciliation Act, 1996 — Section 8, 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 10, 17, 39
Supreme Court07 Aug 2008Dismissed
Commissioner of Central Excise and Customs Vs MDS Switchgear Ltd.
Supreme Court Of India · (2008) 133 ECC 94 : (2008) 159 ECR 94
Central Excise Rules, 1944 — Rule 173Q, 57ICentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AB, 11AC
Supreme Court07 Aug 2008Dismissed
Inderjeet and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (2008) CriLJ 4687 : (2008) 10 JT 368 : (2008) 11 SCALE 775
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12, 3(1), 8
Supreme Court07 Aug 2008Dismissed
T.R. Boopalan and Others Vs Tamil Nadu Housing Board and Others
Supreme Court Of India · (2008) 4 AWC 3695 Supp : (2008) 9 JT 8 : (2009) 3 LW 693 : (2009) 2 MLJ 1091 : (2009) 106 RD 73 : (2008) 11 SCALE 180 : (2008) 12 SCC 525
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court07 Aug 2008Allowed
Mukhtiar Singh Vs Harbinder Singh and Others
Supreme Court Of India · (2008) 08 SC CK 0019
Specific Relief Act, 1963 Sec 12
Supreme Court06 Aug 2008Dismissed
Dr. Rajbir Singh Dalal Vs Chaudhari Devi Lal University, Sirsa and Another
Supreme Court Of India · (2009) 4 ALT 7 : (2008) 8 JT 621 : (2008) 4 PLJR 168 : (2008) 11 SCALE 211 : (2008) 9 SCC 284 : (2008) 2 SCC(L&S) 887 : (2009) 1 SLJ 109 : (2009) 8 SLR 640
Arbitration Act, 1940 — Section 33Kerala Agriculturists Debt Relief Act, 1970 — Section 4(1)United Provinces Muslim Wakf Act, 1936 — Section 5(2)
Supreme Court06 Aug 2008Dismissed
Pimpri Chinchwad Municipal Corporation and Others Vs Gayatri Construction Company and Another
Supreme Court Of India · (2009) 4 ALT 7 : (2008) 4 BC 542 : (2008) 5 BomCR 13 : (2008) 3 CLT 846 : (2008) 2 CTLJ 351 : (2008) 9 JT 1 : (2009) 3 LW 678 : (2008) 8 MLJ 200 : (2008) 11 SCALE 142 : (2008) 8 SCC 172
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 5, 8D(1)Electricity (Supply) Act, 1948 — Section 43, 43(1)(2), 43A, 43A(1), 43A(2)
Supreme Court06 Aug 2008Disposed Of
Devidas Ramsundar Shukla Vs State of Maharashtra
Supreme Court Of India · (2008) 2 DMC 606 : (2008) 9 JT 134 : (2009) 1 PLJR 7 : (2008) 11 SCALE 148 : (2008) 12 SCC 755
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 202, 302, 34
Supreme Court06 Aug 2008Disposed Of
Commissioner of Central Excise, Tamil Nadu Vs Southern Structurals Ltd.
Supreme Court Of India · (2008) 133 ECC 183 : (2008) 159 ECR 183 : (2008) 229 ELT 487
Central Excise Rules, 1944 — Rule 173C, 173F, 173G, 173GG, 173QCentral Excises and Salt Act, 1944 — Section 11A, 11AC, 4
Supreme Court05 Aug 2008Allowed
Union of India (UOI) Vs Harbans Singh Tuli and Sons Builders Pvt. Ltd.
Supreme Court Of India · (2008) 4 AWC 3704 Supp : (2008) 11 SCALE 454 : (2008) 12 SCC 520
Constitution of India, 1950 — Article 136
Supreme Court05 Aug 2008Dismissed
Swamy Prakasananda and Another Vs State of Kerala and Others
Supreme Court Of India · (2008) 11 SCALE 111 : (2008) 12 SCC 568
Supreme Court05 Aug 2008Dismissed
Bangaru Venkata Rao Vs State of Andhra Pradesh
Supreme Court Of India · (2008) CriLJ 4353 : (2008) 11 SCALE 16 : (2008) 9 SCC 707
Criminal Procedure Code, 1973 (CrPC) — Section 228(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
Supreme Court05 Aug 2008Disposed Of
Priya Vrat Singh and Others Vs Shyam Ji Sahai
Supreme Court Of India · (2008) 3 CLT 885 : (2008) CriLJ 4367 : (2008) 2 DMC 735 : (2008) 9 JT 151 : (2008) 11 SCALE 20 : (2008) 8 SCC 232
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage (Amendment) Act, 1956 — Section 15, 28(4)
Supreme Court05 Aug 2008Dismissed
State of Kerala and Another Vs Kondottyparambanmoosa and Others
Supreme Court Of India · (2008) 3 CLT 783 : (2008) 9 JT 289 : (2008) 3 KLT 730 : (2008) 11 SCALE 136 : (2008) 8 SCC 65
Kerala Land Reforms (Ceiling) Rules, 1970 — Rule 12Kerala Land Reforms Act, 1963 — Section 81, 83, 85, 85(5), 85(7)
Supreme Court05 Aug 2008Allowed
Tamilselvan Vs State rep. by Inspector of Police, Tamil Nadu
Supreme Court Of India · (2008) 3 ACR 2354 : (2008) 2 ALD(Cri) 737 : (2008) 3 CLT 737 : (2008) 9 JT 145 : (2008) NCC 818 : (2009) 1 OLR 212 : (2008) 4 PLJR 110 : (2008) 11 SCALE 5 : (2008) 7 SCC 755
Penal Code, 1860 (IPC) — Section 302
Supreme Court05 Aug 2008Allowed
K. Narayanan and Another Vs S. Murali
Supreme Court Of India · AIR 2008 SC 3216 : (2008) AIRSCW 5518 : (2008) 5 ALLMR 481 : (2008) 4 CHN 51 Supp : (2008) 9 JT 26 : (2008) 3 KLT 860 : (2009) 3 LW 688 : (2008) 8 MLJ 63 : (2008) 4 PLJR 113 : (2008) 38 PTC 22 : (2008) 11 SCALE 175 : (2008) 10 SCC 479 : (2008) 6 Supreme 1
Trade and Merchandise Marks Act, 1958 — Section 18, 18(1), 28
Supreme Court05 Aug 2008Allowed
Baljinder Singh Vs Rattan Singh
Supreme Court Of India · (2008) 6 ALLMR 413 : (2010) 1 ALT 8 : (2008) 10 JT 98 : (2008) 7 MLJ 903 : (2008) 11 SCALE 198
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 13, 13(1), 19(1)Hindu Succession Act, 1956 — Section 6
Supreme Court04 Aug 2008Disposed Of
Rama Nand Vs State of Haryana
Supreme Court Of India · (2008) 08 SC CK 0148
Supreme Court04 Aug 2008Allowed
Noted Infotech P. Ltd. Vs Securities and Exchange Board of India
Supreme Court Of India · (2008) 4 BC 292 : (2008) 3 CompLJ 440 : (2008) 11 SCALE 168 : (2008) 8 SCC 431 : (2008) 86 SCL 207