Supreme Court19 Aug 2008Dismissed
Karnataka Patrika (P) Ltd. Vs Syndicate Bank and Others
Supreme Court Of India · (2008) 4 AWC 4206 Supp : (2009) 1 KarLJ 34
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,122 of 2,993
Supreme Court19 Aug 2008Dismissed
Suraj Bhan Vs Dy. Commnr., Sonepat and Others
Supreme Court Of India · (2008) 106 CLT 694 : (2008) 9 JT 260 : (2008) 152 PLR 726 : (2008) 11 SCALE 370 : (2008) 8 SCC 274 : (2008) 2 UJ 1233
Constitution of India, 1950 — Article 136, 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 8(3)
Supreme Court18 Aug 2008Dismissed
Swaran Singh and Others Vs State through Standing Counsel and Another
Supreme Court Of India · (2008) 3 ACR 2674 : (2008) 2 ALD(Cri) 882 : (2008) CLT 1220 : (2008) CriLJ 4369 : (2008) 3 GLH 446 : (2008) 4 JCR 37 : (2008) 9 JT 60 : (2009) 2 MhLj 22 : (2008) 4 MPHT 329 : (2009) MPLJ 503 : (2008) OLR 1220 : (2008) 4 PLJR 178 : (2008) 11 SCALE 346 : (2
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
Supreme Court18 Aug 2008Dismissed
Northern Railway Administration, Ministry of Railway, New Delhi Vs Patel Engineering Company Ltd.
Supreme Court Of India · (2008) 5 ALT 60 : (2008) 3 ARBLR 349 : (2008) 4 AWC 3689 Supp : (2008) 4 CompLJ 39 : (2008) 4 JCR 16 : (2009) 1 LW 989 : (2008) 7 MLJ 1240 : (2009) 1 PLJR 16 : (2008) 11 SCALE 500 : (2008) 10 SCC 240
Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(2), 11(3), 11(4)
Supreme Court18 Aug 2008Allowed
Superintendent of Police, Karnataka Lokayuktha and Another Vs B. Srinivas
Supreme Court Of India · (2008) 3 ACR 2683 : (2009) 1 KarLJ 58 : (2008) 41 OCR 421 : (2008) 11 SCALE 363 : (2008) 8 SCC 580
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 193, 195, 196Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 17, 19(3)
Supreme Court18 Aug 2008Dismissed
Punjab State Electricity Board Vs SIEL Ltd. and Others
Supreme Court Of India · (2008) 358 SCALE 11
Electricity (Supply) Act, 1948 — Section 16, 59Electricity Regulatory Commission Act, 1998 — Section 29, 29(2), 29(3), 29(5), 61
Supreme Court18 Aug 2008Dismissed
Dinesh Seth Vs State of N.C.T. of Delhi
Supreme Court Of India · (2008) AIRSCW 4939 : (2009) 2 ALT(Cri) 235 : (2008) 56 BLJR 2791 : (2008) CriLJ 4345 : (2008) 153 DLT 535 : (2008) 3 GLH 298 : (2008) 9 JT 67 : (2008) 41 OCR 433 : (2008) 4 PLJR 101 : (2008) 11 SCALE 470 : (2008) 14 SCC 94
Indian Penal Code, 1860 — Section 34, 302, 304B, 304B(1), 306, 498ACode Of Criminal Procedure, 1973 — Section 215, 221, 221(1), 221(2), 222, 222(1), 222(2), 222(3), 313, 464, 465Code Of Criminal Procedure, 1898 — Section 225, 232, 535, 537, 537(a)
Supreme Court18 Aug 2008Disposed Of
Commnr. of Income Tax-I, Ahmedabad Vs Gold Coin Health Food Pvt. Ltd.
Supreme Court Of India · (2008) 218 CTR 359 : (2008) 304 ITR 308 : (2008) 9 JT 312 : (2008) 11 SCALE 492 : (2008) 9 SCC 622 : (2008) 172 TAXMAN 386 : (2008) 2 UJ 1144
Income Tax Act, 1961 — Section 2(24), 271, 271(1), 5(1), 72Wealth Tax Act, 1957 — Section 18
Supreme Court18 Aug 2008Allowed
Vinay Kumar Rai and Another Vs The State of Bihar
Supreme Court Of India · (2008) 3 ACR 2680 : AIR 2008 SC 3276 : (2008) AIRSCW 5541 : (2008) CriLJ 4319 : (2008) 4 PLJR 117 : (2008) 11 SCALE 353 : (2008) 12 SCC 202
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court18 Aug 2008Dismissed
Commissioner of Central Excise, Vadodara-I Vs Gujarat Carbon and Industries Ltd.
Supreme Court Of India · (2008) 218 CTR 537 : (2008) 3 GLH 709 : (2008) 11 SCALE 537 : (2008) 9 SCC 518 : (2008) 3 STR 12 : (2008) 16 STT 108 : (2008) 17 VST 55
Finance Act, 1994 — Section 70, 71, 71A, 73, 76Finance Act, 2000 — Section 117Service Tax Rules, 1994 — Rule 1(1), 2(1)
Supreme Court18 Aug 2008Dismissed
A. Chowgule and Co. Ltd. Vs Goa Foundation and Others
Supreme Court Of India · (2008) 6 ALLMR 483 : (2008) 4 AWC 3638 Supp : (2008) 9 JT 175 : (2008) 105 RD 577 : (2008) 11 SCALE 482 : (2008) 12 SCC 646
Forest (Conservation) Act, 1980 — Section 2, 3Forest (Conservation) Rules, 1981 — Rule 2, 2A, 4, 4(1), 5, 6
Supreme Court13 Aug 2008Dismissed
State of Uttaranchal and Others Vs Kharak Singh
Supreme Court Of India · (2008) 3 CLT 888 : (2008) 118 FLR 1112 : (2008) 4 JCR 20 : (2008) 9 JT 205 : (2009) 1 LLJ 235 : (2009) 2 LW 241 : (2008) 8 MLJ 530 : (2008) 11 SCALE 321 : (2008) 8 SCC 236 : (2008) 2 SCC(L&S) 698 : (2009) 1 SLJ 375
Constitution of India, 1950 — Article 311(2)
Supreme Court13 Aug 2008Allowed
Malwa Cotton and Spinning Mills Ltd. Vs Virsa Singh Sidhu and Others
Supreme Court Of India · (2008) AIRSCW 5537 : (2008) 2 ALD(Cri) 740 : (2008) 5 ALLMR 478 : (2008) 145 CompCas 61 : (2008) 4 CompLJ 252 : (2008) CriLJ 4316 : (2009) 1 MPJR 60 : (2009) NCC 1 : (2008) 4 PLJR 186 : (2009) 1 RLW 156 : (2008) 11 SCALE 337 : (2008) 17 SCC 147
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)Penal Code, 1860 (IPC) — Section 114, 420
Supreme Court13 Aug 2008Disposed Of
Arjun Mahto Vs State of Bihar
Supreme Court Of India · AIR 2008 SC 3270 : (2008) AIRSCW 5533 : (2008) CriLJ 4313 : (2008) 9 JT 140 : (2008) 11 SCALE 341 : (2008) 15 SCC 604
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 395, 396
Supreme Court13 Aug 2008Allowed
Sandur Micro Circuits Ltd. Vs Commissioner of Central Excise, Belgaum
Supreme Court Of India · (2008) 131 ECC 101 : (2008) 157 ECR 101 : (2008) 229 ELT 641 : (2008) 11 SCALE 328
Central Excises and Salt Act, 1944 — Section 5A(1)
Supreme Court13 Aug 2008Allowed
Grid Corporation of Orissa Ltd. Vs Gajendra Haldea and Others
Supreme Court Of India · AIR 2009 SC 304 : (2008) ELR 511 : (2008) 4 JCR 10 : (2008) 9 JT 184 : (2008) 11 SCALE 313 : (2008) 13 SCC 414 : (2008) 2 UJ 1095
Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2006 — Regulation 2Central Electricity Rules, 2005 — Rule 9Electricity Act, 2003 — Section 111, 111(1), 121, 127, 142
Supreme Court13 Aug 2008Dismissed
DCM Financial Services Ltd. Vs Neel Kamal Plastics Ltd. and Another
Supreme Court Of India · (2008) 4 BC 280 : (2008) 145 CompCas 179 : (2008) 4 CompLJ 257 : (2008) 4 CTC 524 : (2008) 9 JT 198 : (2009) 2 LW 423 : (2008) 11 SCALE 330 : (2008) 86 SCL 127 : (2008) 2 UJ 1215
Companies Act, 1956 — Section 433, 434, 466, 529A, 530
Supreme Court13 Aug 2008Dismissed
Green Earth Asphalt and Power P. Ltd. Vs State of Maharashtra Tr. P.S.O. and Others
Supreme Court Of India · (2008) 3 ACR 2932 : (2008) 106 CLT 696 : (2009) 2 MhLj 20 : (2009) 4 MPHT 248 : (2009) MPLJ 10 : (2008) 11 SCALE 389 : (2008) 8 SCC 278
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 141
Supreme Court13 Aug 2008Dismissed
Union of India (UOI) and Others Vs Tarsem Singh
Supreme Court Of India · (2008) 118 FLR 1079 : (2008) 4 JCR 1 : (2009) 1 KLT 101 : (2009) 1 LW 986 : (2008) 7 MLJ 1245 : (2008) 4 RLW 3167 : (2008) 11 SCALE 594 : (2008) 8 SCC 648 : (2008) 2 SCC(L&S) 765 : (2009) 1 SLJ 371
Limitation Act, 1908 — Section 23Limitation Act, 1963 — Section 22
Supreme Court12 Aug 2008Allowed
Valji Khimji and Company Vs Official Liquidator of Hindustan Nitro Product (Gujarat) Ltd. and Others
Supreme Court Of India · (2008) 4 BC 536 : (2008) 145 CompCas 36 : (2008) 4 CompLJ 201 : (2008) 2 CTLJ 130 : (2009) 1 GLR 152 : (2008) 8 JT 610 : (2009) 1 MLJ 315 : (2008) 4 PLJR 146 : (2008) 11 SCALE 287 : (2008) 9 SCC 299 : (2008) 2 UJ 1107