Supreme Court18 Jul 2008Allowed
State of Karnataka Vs Bantara Sudhakara @ Sudha and Another
Supreme Court Of India · (2008) 10 SCALE 70 : (2008) 11 SCC 38
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,129 of 2,993
Supreme Court17 Jul 2008Allowed
Paramjit Singh Vs State of Punjab and Others
Supreme Court Of India · (2008) 2 OLR 501
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court17 Jul 2008Allowed
Kandaswamy Vs State of Tamil Nadu
Supreme Court Of India · (2008) 3 ACR 2349 : (2009) 2 ALT(Cri) 132 : (2009) 1 LW(Cri) 380 : (2008) 10 SCALE 315 : (2008) 11 SCC 97
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
Supreme Court17 Jul 2008Allowed
Sumangali Vs Regional Director, E.S.I. Corporation
Supreme Court Of India · (2008) 118 FLR 828 : (2008) 4 JCR 3 : (2008) 8 JT 468 : (2008) 3 LLJ 861 : (2009) 2 LW 203 : (2008) 9 SCC 106 : (2008) 2 SCC(L&S) 826
Supreme Court17 Jul 2008Dismissed
Asraf Ali Vs State of Assam
Supreme Court Of India · (2008) 2 ALD(Cri) 273 : (2008) CLT 1053 : (2008) CriLJ 4338 : (2008) 3 JCR 156 : (2008) 13 JT 598 : (2009) 1 LW(Cri) 262 : (2008) 2 OLR 1053 : (2008) 10 SCALE 278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 342Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court17 Jul 2008Disposed Of
Shivappa Mallappa Pujar and Others Vs Guddappa and Others
Supreme Court Of India · (2008) 6 KarLJ 708 : (2008) 10 SCALE 321
Supreme Court17 Jul 2008Disposed Of
Paramjlt Singh Vs State of Punjab and Others
Supreme Court Of India · (2008) 2 OLR 501
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court17 Jul 2008Allowed
Markand C. Gandhi Vs Rohini M. Dandekar
Supreme Court Of India · (2008) 2 OLR 507 : (2008) 10 SCC 792
Constitution of India, 1950 — Article 14
Supreme Court16 Jul 2008Allowed
H.U.D.A. Vs Raj Singh Rana
Supreme Court Of India · AIR 2008 SC 3035 : (2008) AIRSCW 5103 : (2009) 4 ALT 8 : (2008) 3 CPJ 71 : (2009) 1 JCR 49 : (2008) 8 JT 403 : (2008) 8 MLJ 193 : (2008) 10 SCALE 458 : (2009) 17 SCC 199 : (2008) 3 UPLBEC 2399
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3, 3(3)Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 10
Supreme Court16 Jul 2008Disposed Of
Mallepudi Venkatarao Vs State of A.P.
Supreme Court Of India · (2008) 3 CLT 545 : (2008) 7 SCC 618
Supreme Court16 Jul 2008Allowed
Haryana Waqf Board Vs Shanti Sarup and Others
Supreme Court Of India · (2009) 2 OLR 57 : (2008) 10 SCALE 276 : (2008) 8 SCC 671
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
Supreme Court16 Jul 2008Allowed
Kuldeep Singh Vs State of Himachal Pradesh
Supreme Court Of India · (2008) ACJ 2680 : AIR 2008 SC 3062 : (2008) CLT 1098 : (2008) CriLJ 3932 : (2008) 8 JT 219 : (2008) OLR 1098 : (2008) 10 SCALE 64
Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 299, 300, 304A, 337
Supreme Court16 Jul 2008Allowed
State of Punjab Vs Kulwant Singh @ Kanta
Supreme Court Of India · AIR 2008 SC 3279 : (2008) 2 ALD(Cri) 171 : (2008) CriLJ 4322 : (2008) 8 JT 128 : (2008) 3 RLW 2683 : (2008) 10 SCALE 215 : (2008) 12 SCC 33
Criminal Procedure Code, 1973 (CrPC) — Section 366, 378, 417Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court16 Jul 2008Allowed
Commnr. of Central Excise, Vadodara Vs Gujarat State Fertilizers and Chem. Ltd.
Supreme Court Of India · (2008) 132 ECC 77 : (2008) 158 ECR 77 : (2008) 15 SCC 46
Central Excise Rules, 1944 — Rule 173Q(1), 57B, 57B(1), 57C
Supreme Court16 Jul 2008Allowed
Harijan Mangri Siddakka and Others Vs Oriental Insurance Co. Ltd. and Another
Supreme Court Of India · (2008) 4 AWC 3217 Supp : (2008) 56 BLJR 2315 : (2008) 118 FLR 586 : (2009) 1 KarLJ 21 : (2008) 3 LLJ 359 : (2009) 2 LW 21 : (2008) 10 SCALE 150 : (2009) 1 SLJ 354 : (2008) 2 UJ 891
Workmens Compensation Act, 1923 — Section 30(1)
Supreme Court16 Jul 2008Allowed
Premium Exchange and Finance Ltd. and Another Vs S.N. Bagla and Co. and Others
Supreme Court Of India · (2008) 2 OLR 498 : (2009) 106 RD 516 : (2008) 2 UJ 913
Civil Procedure Code, 1908 (CPC) — Section 47
Supreme Court16 Jul 2008Disposed Of
Commissioner of Customs, Calcutta Vs Indian Rayon and Industries Ltd.
Supreme Court Of India · (2008) 121 ECC 1 : (2008) 157 ECR 1 : (2008) 8 JT 426 : (2008) 10 SCALE 498 : (2008) 14 SCC 228
Central Excise Rules, 1944 — Rule 12(1), 13, 14, 14ACentral Excises and Salt Act, 1944 — Section 35LCustoms Act, 1962 — Section 20
Supreme Court16 Jul 2008Disposed Of
Kashi Prashad Vs State of Uttar Pradesh
Supreme Court Of India · (2009) 1 ALT(Cri) 67 : (2009) 1 LW(Cri) 53 : (2008) 10 SCALE 249 : (2008) 3 UC 1553
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
Supreme Court16 Jul 2008Allowed
M.K.D. Mineral and Export (P) Ltd. Vs B.C. Dagara
Supreme Court Of India · (2008) 2 OLR 369
Supreme Court16 Jul 2008Allowed
Vijayan Vs State of Kerala
Supreme Court Of India · (2008) 3 KLJ 324
Penal Code, 1860 (IPC) — Section 376