Supreme Court31 Mar 2009Dismissed

State of Rajasthan Vs Ratan Lal

Supreme Court Of India · (2009) 2 ALT(Cri) 459 : (2009) 7 JT 73 : (2009) 6 SCALE 731 : (2009) 11 SCC 464 : (2009) 8 SCR 227

Criminal Procedure Code, 1973 (CrPC) — Section 2General Clauses Act, 1897 — Section 3(42)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 50, 8
Supreme Court30 Mar 2009Disposed Of

Satya Narain and Others Vs Om Prakash and Others

Supreme Court Of India · (2009) 6 ALD 14 : (2010) 1 ALLMR 457 : (2009) 3 AWC 2271 Supp : (2009) 6 JT 545 : (2010) 157 PLR 401 : (2009) 5 SCALE 297 : (2009) 11 SCC 561 : (2009) 3 UC 1654

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Limitation Act, 1963 — Article 136
Supreme Court30 Mar 2009Dismissed

Nair Service Society Vs Dr. T. Beermasthan and Others

Supreme Court Of India · (2009) 57 BLJR 1800 : (2009) 4 JT 614(1) : (2009) 2 KLT 123 : (2009) 4 SCALE 435 : (2009) 5 SCC 545 : (2009) 2 SCC(L&S) 69 : (2009) 5 SCR 154 : (2010) 1 SLJ 75 : (2009) 4 SLR 209 : (2009) 5 UJ 2101

Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 16, 17, 17(1)
Supreme Court27 Mar 2009Disposed Of

Ravi Gupta Vs Commissioner Sales Tax, Delhi and Another

Supreme Court Of India · (2009) 237 ELT 3 : (2009) 4 JT 543 : (2009) 5 SCALE 301 : (2009) 5 SCC 208 : (2009) 5 SCR 110 : (2009) 20 STT 153 : (2009) 4 UJ 2030 : (2009) 11 Vat Reporter 141 : (2009) 22 VST 529

Delhi Sales Tax Act, 1975 — Section 43, 43(5)
Supreme Court27 Mar 2009Dismissed

Krishna Kumar Sharma Vs Rajesh Kumar Sharma

Supreme Court Of India · AIR 2009 SC 3247 : (2009) AIRSCW 3275 : (2009) 4 ALT 13 : (2009) 3 AWC 2237 Supp : (2009) 4 JT 533 : (2009) 2 KLT 149 : (2009) 5 LW 15 : (2009) 4 MLJ 309 : (2009) 3 PLJR 80 : (2009) 5 SCALE 286 : (2009) 11 SCC 537 : (2009) 4 SCR 1223 : (2009) 3 Supreme 16

Limitation Act, 1908 — Article 120, 181Limitation Act, 1963 — Article 113, 137, 4, 5Succession Act, 1925 — Section 2, 264, 276
Supreme Court27 Mar 2009Allowed

K.A. Nagamani Vs Indian Airlines and Others

Supreme Court Of India · AIR 2009 SC 3240 : (2009) AIRSCW 3265 : (2009) 2 AWC 1763 Supp : (2009) 122 FLR 198 : (2009) 4 JT 674 : (2009) 4 SCALE 670 : (2009) 5 SCC 515 : (2009) 2 SCC(L&S) 57 : (2009) 5 SCR 89 : (2010) 1 SLJ 11 : (2009) 4 SLR 648

Air Corporations Act, 1953 — Section 4, 44, 45, 45(2), 8
Supreme Court27 Mar 2009Allowed

Pooja Batra Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2009 SC 2256 : (2009) 57 BLJR 1518 : (2009) CriLJ 2797 : (2009) 166 ECR 149 : (2009) 237 ELT 17 : (2009) 5 JT 194 : (2009) 1 OLR 917 : (2009) 4 SCALE 653 : (2009) 5 SCC 296 : (2009) 5 SCR 67 : (2009) 4 UJ 1965

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482
Supreme Court27 Mar 2009Dismissed

Commissioner of Customs and Central Excise Vs Hongo India (P) Ltd. and Another

Supreme Court Of India · (2009) 223 CTR 225 : (2009) 163 ECR 199 : (2009) 236 ELT 417 : (2009) 315 ITR 449 : (2009) 7 JT 83 : (2009) 2 LW 495 : (2009) 4 SCALE 374 : (2009) 4 SCR 1197 : (2009) 21 STT 90 : (2009) 3 UJ 1555 : (2009) 24 VST 298

Constitution Of India, 1950 — Article 214, 215Central Excise Act, 1944 — Section 35, 35B, 35EE, 35G, 35H, 35H(1)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2)
Supreme Court27 Mar 2009Dismissed

V. Srinivasaraju Vs Bharat Electronics Ltd. and Others

Supreme Court Of India · (2010) 4 ALT 28 : (2009) 5 JT 347 : (2009) 4 KarLJ 545 : (2009) 5 KCCR 3174 : (2009) 5 SCALE 305 : (2009) 17 SCC 135

Constitution of India, 1950 — Article 136Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6(2)
Supreme Court27 Mar 2009Allowed

Gopal Vs State of M.P.

Supreme Court Of India · AIR 2009 SC 2111 : (2010) 1 ALD(Cri) 126 : (2009) 57 BLJR 1465 : (2009) CriLJ 2434 : (2009) 4 JT 515 : (2009) 3 RLW 2652 : (2009) 4 SCALE 516 : (2009) 12 SCC 600 : (2009) 4 SCR 1213 : (2009) 4 UJ 1577

Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court27 Mar 2009

Bank of India and Another Vs K. Mohandas and Others N.U. Kurup and Others Vs Union Bank of India and Others Punjab and Sind Bank and Others Vs Baldev Singh Sr. Regio

Supreme Court Of India · (2009) 123 FLR 973 : (2009) 5 JT 247 : (2009) 3 LLJ 609 : (2009) 5 MLJ 807 : (2009) 4 SCALE 596 : (2009) 5 SCC 313 : (2009) 2 SCC(L&S) 32 : (2009) 5 SCR 118 : (2009) 3 SLJ 493 : (2009) 5 SLR 661

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(2)Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 23
Supreme Court27 Mar 2009Dismissed

Shin-Etsu Chemical Co. Ltd. Vs Vindhya Telelinks Ltd. and Others

Supreme Court Of India · AIR 2009 SC 3284 : (2009) AIRSCW 3433 : (2009) 2 AWC 1931 Supp : (2009) 4 JT 537 : (2009) 5 SCALE 273 : (2009) 14 SCC 24 : (2009) 3 Supreme 208 : (2009) 4 UJ 1927

Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 37, 39, 44Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115