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Supreme Court Of India judgments

59,848 judgments · page 1,056 of 2,993

Supreme Court27 Mar 2009Allowed

Kaliben Rabari Vs State of Gujarat and Others

Supreme Court Of India · (2009) CriLJ 2843 : (2009) 7 JT 360 : (2009) 5 SCALE 26 : (2009) 11 SCC 797 : (2009) 5 SCR 331

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304
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Supreme Court26 Mar 2009Allowed

Sunder Kukreja and Others Vs Mohan Lal Kukreja and Another

Supreme Court Of India · AIR 2009 SC 2108 : (2010) AIRSCW 23 : (2009) 4 ALT 58 : (2009) 2 AWC 1760 Supp : (2009) 4 JT 457 : (2009) 3 LW 844 : (2009) 3 PLJR 70 : (2009) 4 SCALE 529 : (2009) 4 SCC 585 : (2009) 5 SCR 1163 : (2009) 4 Supreme 218 : (2009) 4 UJ 2052

Arbitration Act, 1940 — Section 20
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Supreme Court26 Mar 2009Allowed

State of Punjab Vs Ram Pal

Supreme Court Of India · (2009) 3 ACR 2799 : (2009) AIRSCW 4749 : (2009) 14 JT 165 : (2009) 5 SCALE 556 : (2009) 5 SCC 565 : (2009) 6 SCR 601 : (2009) 2 UC 1149

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 54
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Supreme Court26 Mar 2009Partly Allowed

Chairman, Disciplinary Authority, Rani Lakshmi Bai Kshetriya Gramin Bank Vs Jagdish Sharan Varshney and Others

Supreme Court Of India · AIR 2009 SC 3276 : (2009) AIRSCW 3321 : (2009) 57 BLJR 1791 : (2009) 123 FLR 616 : (2009) 4 JT 519 : (2009) 3 LLJ 624 : (2009) 4 SCALE 169 : (2009) 4 SCC 240 : (2009) 1 SCC(L&S) 806 : (2009) 5 SCR 326 : (2009) 3 SLJ 239 : (2009) 2 Supreme 669 : (2009) 5 U

Rani Laxmibai Kshetriya Gramin Bank Officers and Employees Service Rules, 2000 — Regulation 38(1)
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Supreme Court26 Mar 2009Allowed

State of Haryana Vs Balkar Singh and Others

Supreme Court Of India · (2009) 2 ACR 1972 : AIR 2010 SC 46 : (2009) AIRSCW 5538 : (2009) 7 JT 677 : (2009) 5 SCALE 465 : (2009) 11 SCC 592 : (2009) 6 SCR 322

Penal Code, 1860 (IPC) — Section 302, 323, 34
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Supreme Court25 Mar 2009Allowed

Nicholas V. Menezes Vs Joseph M. Menezes and Others

Supreme Court Of India · (2009) 3 AWC 2236 Supp : (2009) 4 JT 411 : (2009) 8 MLJ 1416 : (2009) MPLJ 111 : (2009) 1 OLR 842 : (2009) 155 PLR 599 : (2009) 4 SCALE 182 : (2009) 4 SCC 791 : (2009) 2 ShimLC 113 : (2009) 3 UC 1647 : (2009) 5 UJ 2121

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Supreme Court25 Mar 2009Allowed

Chunduru Siva Ram Krishna and Another Vs Peddi Ravindra Babu and Another

Supreme Court Of India · (2009) 2 ACR 2064 : (2009) 57 BLJR 1563 : (2009) 4 JT 402 : (2009) 4 SCALE 685 : (2009) 11 SCC 203 : (2009) 4 SCR 1129 : (2009) 4 UJ 1999

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) — Section 34, 37, 406, 420, 424
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Supreme Court25 Mar 2009Dismissed

Rajesh Pandey Vs State of U.P.

Supreme Court Of India · (2009) AIRSCW 3364 : (2009) 7 JT 140 : (2009) 1 OLR 897 : (2009) 4 SCALE 533 : (2009) 5 SCC 132 : (2009) 4 SCR 1147

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
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