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Supreme Court Of India judgments

59,848 judgments · page 1,053 of 2,993

Supreme Court01 Apr 2009Dismissed

DLF Power Limited Vs Central Coalfields Ltd. and Another

Supreme Court Of India · AIR 2009 SC 2189 : (2007) AIRSCW 6262 : (2009) 2 AWC 2015 Supp : (2009) ELR 11 : (2009) 5 JT 695 : (2009) 5 SCALE 429 : (2009) 6 SCC 258 : (2009) 5 SCR 472 : (2009) 3 Supreme 114 : (2009) 3 UJ 1486

Electricity Act, 2003 — Section 125
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Supreme Court01 Apr 2009Allowed

Razak Jinnesab Karajagi and Others Vs State of Karnataka

Supreme Court Of India · (2009) 2 ACR 1223 : (2009) 4 JT 667 : (2009) 4 KarLJ 1 : (2010) 1 KCCR 10 : (2009) 5 SCALE 116 : (2009) 13 SCC 522 : (2009) 5 SCR 422

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Enlargement of Criminal Appellate Jurisdiction Act, 1970 — Section 2(1)Penal Code, 1860 (IPC) — Section 201, 302, 34, 506
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Supreme Court01 Apr 2009Allowed

State of Rajasthan Vs Champa Lal

Supreme Court Of India · (2009) 2 ACR 1215 : (2009) CriLJ 2403 : (2009) 5 JT 352 : (2009) 2 RLW 1035 : (2009) 5 SCALE 156 : (2009) 12 SCC 571 : (2009) 6 SCR 463

Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court01 Apr 2009Dismissed

Vikram Greentech (I) Ltd. and Another Vs New India Assurance Co. Ltd.

Supreme Court Of India · AIR 2009 SC 2493 : (2010) AIRSCW 481 : (2009) AIRSCW 3856 : (2009) 2 AWC 1901 Supp : (2009) 3 CompLJ 385 : (2009) 5 JT 579 : (2009) 4 MLJ 811 : (2009) 5 SCALE 183 : (2009) 5 SCC 599 : (2009) 6 SCR 437 : (2009) 3 Supreme 226 : (2009) 2 UC 907

Consumer Protection Act, 1986 — Section 23
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Supreme Court01 Apr 2009Disposed Of

Satish Kumar Batra and Others Vs State of Haryana

Supreme Court Of India · (2009) 2 ACR 1219 : AIR 2009 SC 2180 : (2010) AIRSCW 3203 : (2009) 57 BLJR 1488 : (2009) CriLJ 2447 : (2009) 5 JT 403 : (2009) 4 RLW 3376 : (2009) 5 SCALE 280 : (2009) 12 SCC 491 : (2009) 5 SCR 451 : (2009) 2 UC 721 : (2009) 4 UJ 1629

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 120B, 304B, 306, 406, 498A
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Supreme Court01 Apr 2009Disposed Of

Ahmmadsahab Abdul Milla (dead) by proposed Lrs. Vs Bibijan and Others

Supreme Court Of India · AIR 2009 SC 2193 : (2009) 2 AWC 1863 Supp : (2009) 5 BomCR 324 : (2009) 1 CLR 945 : (2009) 14 JT 364 : (2009) 4 KarLJ 561 : (2009) 2 KLT 277 : (2009) 4 MLJ 778 : (2009) 5 SCALE 437 : (2009) 5 SCC 462 : (2009) 5 SCR 476 : (2009) 3 UJ 1538

Limitation Act, 1908 — Article 113Limitation Act, 1963 — Article 54
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