Supreme Court30 Jan 2019Disposed Of
Baby Singh Vs State Of Madhya Pradesh
Supreme Court Of India · (2019) 01 SC CK 0371
Indian Penal Code, 1860 — Section 120B, 302, 325, 376(2)(f), 377
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 93 of 107
Supreme Court30 Jan 2019Disposed Of
Sreedevi & Ors Vs Sarojam & Ors
Supreme Court Of India · (2019) 1 Civcc 612
Code Of Civil Procedure, 1908 — Section 100
Supreme Court30 Jan 2019Partly Allowed
Jhabbu & Ors. Vs State Of Madhya Pradesh
Supreme Court Of India · (2019) 01 SC CK 0369
Indian Penal Code, 1860 — Section 147, 149, 294, 323, 436
Supreme Court30 Jan 2019Allowed
State of Bihar & Anr Vs Dr. Sachindra Narayan & Ors
Supreme Court Of India · AIR 2019 SC 705 : (2019) 1 SCR 748 : (2019) 3 SCC 803 : (2019) 2 Scale 327 : (2019) 1 SCC(L&S) 571 : (2019) 1 SCT 720 : (2019) AllCJ 665 : (2019) 163 FLR 643 : (2019) 1 JKLT 99 : (2019) LIC 1102 : (2019) 1 PLJR 443
Constitution of India, 1950 — Article 12, 14Anugraha Narayan Sinha Institute of Social Studies, Patna Regulation, 1966 — Regulation 9Anugraha Narayan Sinha Institute of Social Studies, Rules 1966 — Rule 2(xii), 9, 19
Supreme Court30 Jan 2019
Delhi Dayalbagh Cooperative House Building Society Ltd Vs Registrar Cooperative Societies And Ors
Supreme Court Of India · (2019) 3 SCC 745 : (2019) 2 Scale 230 : (2019) 1 RCR(Civ) 833 : (2019) 1 Curcc 375 : (2019) 259 DLT 154 : (2019) 1 RCR(Civil) 833 : (2019) 3 Supreme 273
Delhi Cooperative Societies Act, 2003 — Section 5A, 6 to 16, 18 to 37, 38, 38A, 39, 40, 42, 44B, 70, 74, 74(a), 74(e), 74(f), 75, 76, 80, 91, 95, 96, 97, 131, 137, 140, 141Land Acquisition Act, 1894 — Section 16, 40, 41, 42, 44A, 68Transfer of Property Act, 1882 — Section 54
Supreme Court30 Jan 2019Allowed
Sumit Kumar Saha Vs Reliance General Insurance Company Ltd
Supreme Court Of India · 2019 SCR 763 : (2019) 16 SCC 370 : (2019) 2 JT 75 : (2019) 2 Scale 253 : (2019) 1 CPR 344 : (2019) 1 CPJ 105 : (2019) ACJ 1136 : (2019) AllCJ 815 : (2019) 135 ALR 749 : (2019) 1 CHN 285 : (2019) 2 SLT 296 : (2019) 3 Supreme 305
Motor Vehicles Act, 1988 — Section 146, 196
Supreme Court29 Jan 2019Allowed
Shapali Srivastava Vs Nitin Srivastava
Supreme Court Of India · (2019) 01 SC CK 0366
Code Of Civil Procedure, 1908 — Section 25
Supreme Court29 Jan 2019Allowed
Saryug Kumar@ Saryu Kumar Vs State Of Bihar
Supreme Court Of India · (2019) 01 SC CK 0365
Indian Penal Code, 1860 — Section 406, 420
Supreme Court29 Jan 2019Disposed Of
Rakesh Kumar @ Rakesh Kumar Barnwal Vs State Of Bihar & Anr
Supreme Court Of India · (2019) 01 SC CK 0364
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 406, 498ACode Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 3, 4
Supreme Court29 Jan 2019Disposed Of
Hindustan Petroleum Corporation Ltd. Vs State Of Haryana & Ors
Supreme Court Of India · (2019) 01 SC CK 0361
Supreme Court29 Jan 2019Disposed Of
Anil Rawat Vs State Of Punjab
Supreme Court Of India · (2019) 01 SC CK 0359
Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 406, 498A
Supreme Court29 Jan 2019Disposed Of
Amar Singh Tomar Vs State Of U.P & Ors
Supreme Court Of India · (2019) 01 SC CK 0358
Supreme Court29 Jan 2019Dismissed
Pyarelal Vs Shubhendra Pilania (Minor) Through Natural Guardian (Father) Shri Pradeep Kumar Pilania & Ors
Supreme Court Of India · (2019) 1 SCR 717 : (2019) 3 SCC 692 : (2019) 2 Scale 492 : (2019) 2 Curcc 76 : (2019) 1 CHN 318 : (2019) 37 LCD 839 : (2019) 3 Supreme 389
Code Of Civil Procedure, 1908 — Section 9, 115, 151, Order 7 Rule 11, Order 7 Rule 11(d)Rajasthan Tenancy Act, 1955 — Section 88, 207, 256Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 331
Supreme Court29 Jan 2019Dismissed
Hirandra Kumar Vs High Court Of Judicature At Allahabad & Anr
Supreme Court Of India · 2019 SCR 608 : (2019) 2 Scale 752 : (2019) 1 SCT 818
Constitution Of India, 1950 — Article 14, 16, 32, 136, 142, 233(2), 309Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 6, 8, 8(1), 8(2), 12Rajasthan Medical Services (Collegiate Branch) Rules, 1962 — Rule 11(1)
Supreme Court29 Jan 2019Allowed
Pallavi Vs State Of U.T. Chandigarh & Ors
Supreme Court Of India · (2019) 2 Crimes 38 : (2019) 3 Supreme 210
Indian Penal Code, 1860 — Section 406, 498A
Supreme Court29 Jan 2019Disposed Off
Union Of India Vs Radha Yadav
Supreme Court Of India · AIR 2019 SC 1410 : (2019) 1 SCR 741 : (2019) 3 SCC 410 : (2019) 2 JT 95 : (2019) 2 Scale 323 : (2019) 1 ACC 651 : (2019) ACJ 1132 : (2019) 3 ALD 173 : (2019) AllCJ 827 : (2019) 134 ALR 276 : (2019) 1 CHN 244 : (2019) 3 GujLR 1844 : (2019) 1 JLJR 464 : (20
Railways Act, 1989 — Section 123, 124A
Supreme Court29 Jan 2019Allowed
Adani Gas Limited & Anr Vs Union Of India & Ors
Supreme Court Of India · (2019) 3 SCC 641 : (2019) 2 Scale 213
Petroleum and Natural Gas Regulatory Board Regulations Act, 2006 — Section 15, 16, 17, 17(2), 17(4)Petroleum And Natural Gas Regulatory Board (Authorizing Entities To Lay, Build, Operate Or Expand City Or Local Natural Gas Distribution Networks) Regulations, 2008 — Regulation 9, 13, 14, 18, 18(1), 18(2)(a), 18(2)(b), 18(2)(c), 18(2)(d), 18(2)(e), 18(2)(f), 18(2)(g), 18(2)(h), 18(2)(i), 18(2)(j), 58
Supreme Court29 Jan 2019Disposed Off
Union Of India Through Its Secretary, Ministry Of Defence Dhqpo, New Delhi & Ors Vs Wg. Cdr. Subrata Das (19942-H)
Supreme Court Of India · 2019 SCR 1035 : (2019) 2 Scale 385 : (2019) 1 SCT 692
Constitution of India, 1950 — Article 33, 142, 217(1)Air Force Act, 1950 — Section 2, 2(a), 2(b), 2(c), 2(d), 4(xxiv), 10, 18, 19, 22, 189, 189(2)(a), 190Reserve and Auxiliary Air Forces Act, 1952 — Section 26
Supreme Court29 Jan 2019Allowed
Union Of India & Ors Vs Premier Limited (Formerly Premier Automobiles Ltd.) & Ors
Supreme Court Of India · 2019 SCR 551 : (2019) 2 Scale 373 : (2019) 213 Compcas 1 : (2019) 2 BCR 860 : (2019) 2 AllMR. 939 : (2019) 3 KarLJ 418 : (2019) 2 MLJ 483 : (2019) 2 SLT 371 : (2019) 3 Supreme 339
Foreign Exchange Regulation Act, 1973 — Section 9(1)(a), 9(1)(c), 16(1), 23, 50, 51, 52, 52(2), 54, 81, 81(c)Foreign Exchange Management Act, 1999 — Section 17, 18, 19, 35, 49, 49(5)(b), 49(5)(2)Foreign Exchange Regulation Act, 1947 — Section 23(E)(2)
Supreme Court29 Jan 2019Dismissed
Poona Ram Vs Moti Ram (D) Th. Lrs. & Ors
Supreme Court Of India · AIR 2019 SC 813 : (2019) SCR 671 : (2019) 2 Scale 207 : (2019) 1 Rajlw 393 : (2019) 2 BCR 868 : (2019) 2 Civcc 572 : (2019) 2 ACJ 153 : (2019) 2 ALD 64 : (2019) AllCJ 684 : (2019) 2 ALT 203 : (2019) 2 JLJ 30 : (2019) 37 LCD 850 : 2020 1 MhLJ 183 : (2019)
Limitation Act, 1963 — Section 64Specific Relief Act, 1877 — Section 9