Supreme Court01 Feb 2019Dismissed

Asharfi Devi (D) THR. LRs Vs State of U.P. & Ors

Supreme Court Of India · AIR 2019 SC 832 : (2019) 1 SCR 855 : (2019) 5 SCC 86 : (2019) 2 Scale 421 : (2019) 1 RCR(Civil) 965 : (2019) 1 ACJ 776 : (2019) ALTRev 17 : (2019) 1 JKLT 76 : 2020 1 MhLJ 133 : (2019) 5 SCC 86 : (2019) 1 Supreme 749 : (2019) 3 GujLR 2180

Constitution of India, 1950 — Article 142Code of Civil Procedure, 1908 — Order 47 Rule 1
Supreme Court01 Feb 2019Dismissed

G. Ratna Raj (D) by LRs Vs Muthukumarasamy Permanent Fund Ltd. & Anr

Supreme Court Of India · (2019) 11 SCC 301 : (2019) 1 SCR 845 : (2019) 3 JT 524 : (2019) 1 RCR(Civil) 937 : (2019) 2 Scale 425 : (2019) 2 SCJ 407 : (2019) 2 Civcc 281 : (2019) 1 ACJ 658 : (2019) 4 CTC 122 : (2019) 1 JKLT 109 : (2019) 1 JLJ 645 : JT (2019) 3 SC 524 : (2019) 37 LCD

Code of Civil Procedure, 1908 — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(b), Order 9 Rule 6 (a), Order 9 Rule 13
Supreme Court31 Jan 2019Dismissed

Kalua @ Koshal Kishore Vs State Of Rajasthan

Supreme Court Of India · (2019) 16 SCC 683 : (2019) 2 Cricc 26 : (2019) 1 ACJ 693 : (2019) 2 Crimes 52 : (2019) 1 RCR(Criminal) 1001 : (2019) 3 Supreme 208

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 34, 302, 307
Supreme Court31 Jan 2019Disposed Off

State Of Maharashtra Vs Shankar Ganapati Rahatol & Ors

Supreme Court Of India · 2019 SCR 1029 : (2019) 2 Scale 775 : (2019) AllMR(Cri) 1697 : (2019) 107 AllCC 324 : (2019) 2 Crimes 9 : (2019) 3 Supreme 174

Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 143, 147, 149, 307, 324, 325, 337, 395, 427, 452, 506
Supreme Court31 Jan 2019Allowed

Rajendra Lalitkumar Agrawal Vs Ratna Ashok Muranjan & Anr

Supreme Court Of India · AIR 2019 SC 702 : (2019) 3 SCC 378 : (2019) 2 JT 93 : (2019) 2 Scale 338 : (2019) (1) JLJR 534 : (2019) (1) PLJR 606 : (2019) 1 RCR (Civil) 863 : (2019) 1 SCR 815 : (2019) 1 RCR(Civ) 863 : (2019) 2 Civcc 276 : (2019) 1 ACJ 697 : (2019) 2 ALD 101 : (2019)

Code of Civil Procedure, 1908 — Section 100, 100(4), 100(5)Specific Relief Act, — Section 16
Supreme Court31 Jan 2019Dismissed

Mahadev P Kambekar (D) Tr. Lrs Vs Shree Krishna Woolen Mills Pvt. Ltd

Supreme Court Of India · AIR 2019 SC 913 : (2019) 2 AllMR 931 : (2019) AllCJ 672 : (2019) 1 JKLT 145 : 2020 1 MhLJ 157 : (2019) 3 Supreme 267 : (2019) 3 ALD 134 : (2019) SCR 827 : (2019) 2 Scale 345 : (2019) 1 RCR(Rent) 273 : (2019) 2 ACJ 405

Presidency Small Cause Courts Act, 1882 — Section 41, 41(1), 41(2)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28
Supreme Court31 Jan 2019Allowed

Vijay Kumar Jain Vs Standard Chartered Bank & Ors

Supreme Court Of India · AIR 2019 SC 2477 : (2019) 1 BC 482 : (2019) SCR 779 : (2019) 2 Scale 352 : (2019) 1 JT 583 : (2019) 1 RCR(Civil) 865 : (2019) 2 SLT 136 : (2019) 3 Supreme 184

Insolvency and Bankruptcy Code, 2016 — Section 3(31), 12C, 21, 21(2), 21(5), 21(6), 21(6A), 24, 24(3), 24(3)(b), 24(5), 24(6), 24(6A), 25, 25(2)(f), 25(2)(i), 28, 29, 29A, 29(2), 30, 30(3), 30(2)(b), 31, 31(1), 43, 45, 50, 53, 60(5), 60(5)(c), 61, 66
Supreme Court30 Jan 2019Allowed

Sonali Kumari Vs State Of Bihar & Anr.

Supreme Court Of India · (2019) 01 SC CK 0373

Indian Penal Code, 1860 — Section 342, 354, 354(A), 354(B), 376(g)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 173, 174