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Supreme Court Of India judgments, 2019

2,131 judgments · page 91 of 107

Supreme Court04 Feb 2019Allowed

Tek Singh Vs Shashi Verma And Anr

Supreme Court Of India · AIR (2019) SC 1047 : (2019) 3 SCR 697 : (2019) 16 SCC 678 : (2019) 3 ALD 29 : (2019) 135 ALR 294 : (2019) 1 ALT 77 : (2019) 2 AWC 1665 : (2019) 2 BCR 564 : (2019) 3 MLJ 540 : (2019) 2 RCR(Civil) 203 : (2019) 144 RD 831 : (2019) 3 Scale 86 : (2019) 2 SLT 2

Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1Specific Relief Act, 1963 — Section 6
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Supreme Court04 Feb 2019Disposed Off

Narendra Kumar Srivastava Vs State Of Bihar & Ors

Supreme Court Of India · AIR 2019 SC 2675 : (2019) 3 SCC 318 : (2019) 1 BCR(Cri) 634 : (2019) 1 Crimes 49 : (2019) 1 JLJR 505 : (2019) 1 PLJR 577 : (2019) 2 Scale 591 : (2019) 2 SCR 643 : (2019) 1 ACJ 560 : (2019) 1 Cricc 658 : (2019) 2 GLR 1 : (2019) 2 SCC(Cri) 221 : (2019) 106

Indian Penal Code, 1860 — Section 34, 172 To 188, 193, 194, 195, 196, 199, 200, 205, 206, 207, 208, 209, 210, 211, 228, 463, 471, 475, 476Code of Criminal Procedure, 1973 — Section 195, 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 340
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Supreme Court04 Feb 2019Allowed

Ram Lal & Ors Vs Salig Ram & Ors

Supreme Court Of India · AIR (2019) SC 729 : (2019) 2 Supreme 308 : (2019) 2 ALD 70 : (2019) 133 ALR 296 : (2019) 2 ALT 1 : (2019) 2 BCR 824 : (2019) 37 LCD 1133 : 2020 1 MhLJ. 170 : (2019) 4 MLJ 251 : 2020 1 MPLJ 53 : (2019) 143 RD 603 : (2019) 2 Scale 524 : (2019) SCR 1064 : (2

Code of Civil Procedure, 1908 — Section 75, Order 26 Rule 9, Order 26 Rule 10, Order 26 Rule 10(3)Punjab Land Revenue Act, 1887 — Section 100Himachal Pradesh Land Revenue Act, 1953 — Section 106
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Supreme Court04 Feb 2019Allowed

State Of Madhya Pradesh Vs Kanha @ Omprakash

Supreme Court Of India · AIR (2019) SC 713 : (2019) 2 BCR(Cri) 703 : (2019) 127 CLT 1041 : (2019) 3 Crimes 47 : (2019) CriLJ 1416 : (2019) 2 JCC 1278 : (2019) 1 JKLT 139 : (2019) 2 JLJ 138 : (2019) 1 JLJR 519 : (2019) 1 KLJ 655 : (2019) 2 MLJ Cri 198 : (2019) 1 PLJR 591 : (2019)

Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324
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Supreme Court01 Feb 2019Dismissed

All India Institute of Medical Sciences Vs Sanjiv Chaturvedi & Ors

Supreme Court Of India · AIR 2019 SC 2971 : (2019) SCR 862 : (2019) Labic 3305 : (2019) 2 Scale 403 : (2019) 1 SCT 683 : (2019) 1 Curcc 323 : (2019) 162 FLR 180 : (2019) 1 JKLT 42 : (2019) LIC 3305 : (2019) 1 UPLBEC 577

Constitution of India, 1950 — Article 32, 226, 323AAdministrative Tribunals Act, 1985 — Section 2, 4, 5, 5(2), 5(4)(a), 5(4)(b), 5(c), 5(4)(c), 5(6), 12, 14, 14(1), 14(3), 15, 24, 25
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