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Supreme Court Of India judgments, 2019

2,131 judgments · page 71 of 107

Supreme Court07 Mar 2019Dismissed

Babu Ram Vs Santokh Singh (Deceased) Thru His Lrs. & Ors.

Supreme Court Of India · (2019) SCR 926 : (2019) 4 Scale 726 : (2019) 2 ACJ 59 : (2019) 2 Curcc 59 : (2019) 2 CTC 562 : (2019) 3 MPJR 185 : (2019) 2 RCR(Civil) 608 : (2019) 2 RLW 1733 : (2019) 1 WLN 247 : (2019) 4 ALD 188 : (2019) 14 SCC 162

Constitution Of India, 1950 — Article 254, 254(2)Hindu Succession Act, 1956 — Section 4, 4(2), 6, 14, 22Government Of India Act, 1935 — Section 213
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Supreme Court07 Mar 2019Allowed

Shoda Devi Vs Ddu/Ripon Hospital Shimla And Ors

Supreme Court Of India · AIR 2019 SC 2965 : (2019) 14 SCC 357 : (2019) SCR 945 : (2019) 3 JT 194 : (2019) 4 Scale 482 : (2019) 2 CPJ 12 : (2019) 2 ACJ 1 : (2019) 2 Civcc 795 : (2019) ACJ 1601 : (2019) 5 ALD 9 : (2019) 6 AllMR. 20 : (2019) 134 ALR 701 : (2019) 2 AWC 1774 : (2019)

Indian Penal Code, 1860 — Section 338
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Supreme Court07 Mar 2019

K. Ananda Rao Etc Vs S.S. Rawat, IAS And Ors. Etc

Supreme Court Of India · (2019) 4 Scale 447 : (2019) 2 CPR 19 : (2019) 2 Curcc 117 : (2019) 13 SCC 24 : (2019) 2 ALT 305

Andhra Pradesh Tribal Welfare Resident Educational Institution Society Retirement Rules, 1999 — Rule 17, 17(1)Andhra Pradesh Public Employment (Regulation of age of superannuation) Act, 1984 — Section 3Andhra Pradesh Reorganisation Act, 2014 — Section 77(1), 77(2)
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Supreme Court07 Mar 2019Allowed

Sukumaran Vs State Rep. by the Inspector of Police

Supreme Court Of India · AIR 2019 SC 1389 : (2019) 4 Scale 490 : (2019) 2 BCR(Cri) 83 : (2019) CriLJ 2242 : (2019) 4 SCR 660 : (2019) 15 SCC 117 : (2019) 108 AllCC 22 : (2019) 1 ALT(Cri) 293 : (2019) 128 CLT 52 : (2019) 2 JCC 1405 : (2019) 2 MLJ(Cri) 90 : (2019) 2 RCR(Criminal) 3

Code of Criminal Procedure, 1973 — Section 313, 315Indian Penal Code, 1860 — Section 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 109, 203, 302, 304IITamil Nadu Forest Act, 1882 — Section 36A, 36E
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Supreme Court07 Mar 2019Allowed

M/s Anjaneya Jewellery Vs New India Assurance Co.Ltd. & Ors

Supreme Court Of India · (2019) 2 SCR 975 : (2019) 4 SCC 337 : (2019) 3 JT 192 : (2019) 4 Scale 480 : (2019) 2 CPJ 22 : (2019) 2 Civcc 271 : (2019) 1 ACJ 712 : (2019) 2 RCR(Civil) 346 : (2019) 3 SLT 551 : (2019) 2 Supreme 631 : (2019) 1 WLN 239 : (2019) 134 ALR 207

Consumer Protection Act, 1986 — Section 13, 23
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Supreme Court07 Mar 2019Disposed Off

Manik Kutum Vs Julie Kutum

Supreme Court Of India · AIR 2019 SC 1829 : (2019) SCR 916 : (2019) 3 JT 190 : (2019) 4 Scale 478 : (2019) 2 BCR(Cri) 233 : (2019) 2 Civcc 337 : (2019) 2 ACJ 57 : (2019) CriLJ 2384 : (2019) 2 Cricc 150 : (2019) AllMR(Cri) 1674 : (2019) 2 JCC 1435 : (2019) 1 JKJ 79 : (2019) 2 JLJR

Code of Criminal Procedure, 1973 — Section 125
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Supreme Court07 Mar 2019

State Represented by the Deputy Superintendent of Police Vigilance and Anti Corruption, Tamil Nadu Vs J. Doraiswamy Etc

Supreme Court Of India · AIR 2019 SC 1518 : (2019) 2 SCR 921 : (2019) 4 SCC 149 : (2019) 3 JT 288 : (2019) 4 Scale 471 : (2019) 2 BCR(Cri) 231 : (2019) 2 SCC(Cri) 31 : (2019) CriLJ 2268 : (2019) 2 Cricc 125 : (2019) 107 AllCC 632 : (2019) 1 ALT(Cri) 258 : (2019) 2 CGLJ 63 : (2019

Code of Criminal Procedure, 1973 — Section 161, 227Prevention of Corruption Act, 1988 — Section 7, 13(1)(d)
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Supreme Court07 Mar 2019Disposed Off

Sudha Gupta Vs DLF Ltd

Supreme Court Of India · (2019) 4 Scale 532 : (2019) 2 CPJ 17 : (2019) 3 Curcc 91 : (2019) 3 CPR 17 : (2019) 14 SCC 266

Competition Act, 2002 — Section 53TMonopolies and Restrictive Trade Practices(MRTP) Act, 1969 — Section 55Consumer Protection Act, 1986 — Section 11, 12
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Supreme Court06 Mar 2019Allowed

Raju Ram & Anr. Vs State Of Bihar

Supreme Court Of India · (2019) 03 SC CK 0163

Indian Penal Code, 1860 — Section 34, 272, 273, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(ii), 38(ii), 41(i)
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