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Supreme Court Of India judgments, 2019

2,131 judgments · page 72 of 107

Supreme Court06 Mar 2019Disposed Off

Pawan Kumar & Ors Vs State Of Himachal Pradesh

Supreme Court Of India · (2019) 4 SCC 182 : (2019) 2 SCC(Cri) 39 : (2019) 2 Crimes 40 : (2019) 9 FLT 772 : (2019) 2 RCR(Criminal) 336 : (2019) 3 Supreme 13

Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 379
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Supreme Court06 Mar 2019Allowed

Swapnanjali Sandeep Patil Vs Sandeep Ananda Patil

Supreme Court Of India · AIR 2019 SC 1500 : (2019) 1 Curcc 317 : (2019) 4 Scale 173 : (2019) (4 ALD 39 : (2019) (3 AllMR. 952 : (2019) (135 ALR 744 : (2019) (2 ALT 189 : (2019) (2 AWC 1788 : (2019) (2 RCR(Civil 378 : (2019) (2 RLW 1750 : (2019) (2 SLT 546 : (2019) (3 Supreme 82

Special Marriage Act, 1954 — Section 4, 4(a), 4(b), 4(c), 4(d), 24, 25
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Supreme Court06 Mar 2019Partly Allowed

Shantaben & Ors Vs National Power Transport & Anr

Supreme Court Of India · (2019) 5 SCC 623 : (2019) 4 Scale 169 : (2019) 1 Curcc 336 : (2019) 2 ACJ 85 : (2019) 1 ACC 725 : (2019) ACJ 1784 : (2019) 134 ALR 250 : (2019) 2 RCR(Civil) 376 : (2019) 2 SLT 655 : (2019) 3 Supreme 659

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Supreme Court06 Mar 2019Dismissed

R.Dhanasundari @ R. Rajeswari Vs A.N. Umakanth & Ors

Supreme Court Of India · (2019) 4 Scale 161 : (2019) 1 Curcc 340 : (2019) 2 ACJ 596 : (2019) 3 Civcc 452 : (2019) SCR 648 : (2019) 134 ALR 696 : (2019) 2 ALT 241 : (2019) 2 CGLJ 24 : (2019) 2 JLJR 147 : (2019) 2 PLJR 158 : (2019) 2 RCR(Civil) 326 : (2019) 144 RD 404 : (2019) 3 SL

Code of Civil Procedure, 1908 — Order 1 Rule 1, Order 23 Rule 1A, Order 1 Rule 10, Order 1 Rule 10(2)
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Supreme Court06 Mar 2019Dismissed

Urvashi Aggarwal (since deceased) Through LRs. & Anr Vs Kushagr Ansal (successor in interest of erstwhile Defendant No.1 Mrs. Suraj Kumari) & Ors

Supreme Court Of India · AIR 2019 SC 1280 : (2019) 3 JT 183 : (2019) 4 Scale 180 : (2019) 1 Curcc 346 : (2019) 2 Civcc 485 : (2019) 2 ACJ 79 : (2019) 2 ALT 219 : (2019) 2 RCR(Civil) 331 : (2019) 3 SLT 362 : (2019) 3 Supreme 653 : (2020) 1 MhLJ 778 : (2019) 2 WLN 244 : (2019) 4 AL

Limitation Act, 1963 — Article 54Constitution of India, 1950 — Article 136Indian Contract Act, 1872 — Section 55, 63
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Supreme Court05 Mar 2019

Sudhakar Baburao Nangnure Vs Noreshwar Raghunathrao Shende & Ors

Supreme Court Of India · (2019) 4 Scale 417 : (2019) SCR 945

Constitution of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 16(4A), 16(4B), 136, 162, 226, 309, 335Maharashtra Civil Services (Regulation of Seniority) Rules, 1982 — Rule 4, 4(1)Directorate of Town Planning and Valuation (Recruitment) Rules, 2011 — Rule 3, 3(f)
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Supreme Court05 Mar 2019

Mantri Techzone Pvt. Ltd Vs Forward Foundation And Ors

Supreme Court Of India · (2019) 4 Scale 218 : (2019) 2 BCR 901 : (2019) SCR 995 : (2019) 9 FLT 586 : (2019) 3 MLJ 396 : (2019) 3 Supreme 141

Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 15, 15(1)(a), 15(1)(b), 15(1)(c), 15(3), 16, 18, 20, 21, 22, 33Code of Civil Procedure, 1908 — Section 100
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Supreme Court05 Mar 2019Allowed

State Of Madhya Pradesh Vs Laxmi Narayan And Others

Supreme Court Of India · AIR 2019 SC 1296 : (2019) 2 SCR 864 : (2019) 5 SCC 688 : (2019) 6 JT 443 : (2019) 4 Scale 200 : (2019) 2 SCC(Cri) 706 : (2019) CriLJ 1862 : (2019)2 ACR 1230 : (2019)107 AllCC 634 : (2019)1 ALT(Cri) 302 : (2019)127 CLT 1001 : (2019)1 Crimes 231 : (2019)1 J

Code of Criminal Procedure, 1973 — Section 161, 320, 482Indian Penal Code, 1860 — Section 34, 294, 307
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Supreme Court05 Mar 2019Dismissed

Khushwinder Singh Vs State Of Punjab

Supreme Court Of India · AIR 2019 SC 2639 : (2019) 4 SCC 415 : (2019) 3 JT 313 : (2019) 4 Scale 187 : (2019) 2 SCC(Cri) 283 : (2019) 3 SCR 446 : (2019) 2 ACR 1159 : 2020 1 ALD Cri 233 : (2019) 107 AllCC 978 : (2019) 1 Crimes 220 : (2019) 2 MLJ Cri 611 : (2019) 2 RCR(Criminal) 304

Indian Penal Code, 1860 — Section 201, 264, 302, 307, 364, 380Code of Criminal Procedure, 1973 — Section 164, 173, 207, 313Evidence Act, 1872 — Section 27, 37
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Supreme Court05 Mar 2019Disposed Off

C.I.T. Bombay Vs Tasgaon Taluka S.S.K.Ltd

Supreme Court Of India · (2019) 4 Scale 242 : (2019) SCR 145 : (2019) 3 Supreme 550

Income Tax Act, 1961 — Section 37, 37(1), 40A(2), 40A(2)(a), 40A(2)(b), 40A(3), 142(1), 143(1)(a), 143(2)Sale of Goods Act, 1930 — Section 9
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Supreme Court05 Mar 2019Allowed

Ankush Maruti Shinde And Others Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 1457 : (2019) 3 JT 555 : (2019) 4 Scale 266 : (2019) 3 Cricc 491 : (2019) 4 SCR 709 : (2019) 15 SCC 470 : (2019) 2 ACR 1302 : (2019) AllMR(Cri) 2152 : (2019) 108 AllCC 276 : (2019) 2 ALT(Cri) 46 : (2019) 2 MLJ Cri 274 : (2019) 2 RCR(Criminal)

Code of Criminal Procedure, 1973 — Section 173(5), 173(8), 313, 366Indian Penal Code, 1860 — Section 34, 302, 307, 376(2)(g), 395, 396, 397, 398Bombay Police Act, 1951 — Section 135
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