Supreme Court14 Mar 2019Allowed
State Of Madhya Pradesh & Ors Vs Bunty
Supreme Court Of India · (2019) 6 Scale 458 : (2019) 2 ACJ 214 : (2019) 162 FLR 788 : (2019) 3 MPJR 78
Indian Penal Code, 1860 — Section 392, 411
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 69 of 107
Supreme Court14 Mar 2019Allowed
Balaji Vs State Of Maharashtra
Supreme Court Of India · (2019) 3 BCR(Cri) 271 : (2019) 15 SCC 575 : 2019 AllMR(Cri) 3062 : (2019) 2 Crimes 54 : (2019) 1 JKJ 120 : (2019) 4 Supreme 143
Indian Penal Code, 1860 — Section 302, 307
Supreme Court14 Mar 2019Allowed
Union Of India & Ors Vs Shankar Prasad Deep Etc.Etc
Supreme Court Of India · (2019) 5 Scale 571 : (2019) 16 SCC 286 : (2019) 162 FLR 983 : (2019) 4 MLJ 322 : (2019) 4 Supreme 166 : (2019) 2 UPLBEC 866
Supreme Court14 Mar 2019Allowed
Pooran Singh Vs Dhaniram (Since Dead) Thr. Legal Heirs And Anr
Supreme Court Of India · (2019) 6 Scale 432 : (2019) 137 ALR 237 : (2019) 4 Supreme 148
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 170C, 257, 257 (L1)
Supreme Court14 Mar 2019
Sarvepalli Ramaiah (Died) As Per Lrs And Others Vs District Collector, Chittoor District And Others
Supreme Court Of India · AIR 2019 SC 1706 : (2019) 4 SCC 500 : (2019) 5 Scale 249 : (2019) 3 CTC 914 : (2019) 4 ALD 1
Constitution Of India, 1950 — Article 226Inams (Abolition And Conversion Into Ryotwari) Act, 1956 — Section 2A, 2(c), 2(d), 3(4), 4, 7, 7(1), 17
Supreme Court14 Mar 2019Allowed
Rameshwar Dass Vs State Of Punjab
Supreme Court Of India · AIR 2019 SC 1715 : (2019) 5 SCC 204 : (2019) 5 Scale 239 : (2019) 4 SCR 190 : (2019) 4 ALD 15 : (2019) 3 SLT 396 : (2019) 2 UPLBEC 1457
Land Acquisition Act, 1894 — Section 4, 6, 11
Supreme Court14 Mar 2019Allowed
Periyasami And Ors Vs S. Nallasamy
Supreme Court Of India · AIR 2019 SC 1426 : (2019) 4 SCC 342 : (2019) 2 SCR 1005 : (2019) 3 JT 294 : (2019) 5 Scale 234 : (2019) 2 Cricc 208 : (2019) CriLJ 2054 : (2019) 2 ALD(Cri) 62 : (2019) 109 AllCC 245 : (2019) 1 Crimes 272 : (2019) 3 JCC 1903 : (2019) 2 JLJR 262 : (2019) 2
Code of Criminal Procedure, 1973 — Section 161, 173, 173(8), 319Indian Penal Code, 1860 — Section 147, 294(b), 448, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
Supreme Court13 Mar 2019Allowed
State Of Madhya Pradesh Vs Deepak
Supreme Court Of India · AIR 2019 SC 5604 : (2019) 2 SCR 1055 : (2019) 13 SCC 62 : (2019) 5 Scale 545 : (2020) 1 ALD(Cri) 244 : (2019) 109 AllCC 674 : (2020) CriLJ 638 : (2019) 4 JLJ 50 : (2019) 3 MPJR 238
Indian Penal Code, 1860 — Section 34, 107, 301, 306Code Of Criminal Procedure, 1973 — Section 397, 401, 482Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(v)(a)
Supreme Court13 Mar 2019Disposed Off
Ripudaman Singh Vs Balkrishna
Supreme Court Of India · AIR 2019 SC 1625 : (2019) 4 SCC 767 : (2019) 2 Civcc 292 : (2019) 2 Cricc 369 : (2019) 2 ACJ 49 : (2019) 2 SCC(Cri) 351 : (2019) CriLJ 2369 : (2019) 1 ALD(Cri) 1014 : (2019) AllMR(Cri) 1709 : (2019) (109) AllCC 679 : (2019) 3 BC 222 : (2019) 3 CTC 733 : (
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
Supreme Court13 Mar 2019Allowed
Export Credit Guarantee Corpn.Of India Ltd. & Anr Vs M.S. Creations & Anr
Supreme Court Of India · AIR 2019 SC 2929 : (2019) 5 Scale 737 : (2019) 3 CPJ 37 : (2019) 137 ALR 220
Constitution of India, 1950 — Article 142
Supreme Court13 Mar 2019Allowed
Raghwendra Sharan Singh Vs Ram Prasanna Singh (Dead) by LRs
Supreme Court Of India · AIR 2019 SC 1430 : (2019) 3 JT 299 : (2019) SCR 1069 : (2019) 5 Scale 70 : (2019) 1 Curcc 393 : (2019) 1 ACJ 677 : (2019) 2 Civcc 417 : (2019) 2 CTC 823 : (2019) 2 GLH 695 : (2019) 1 JKJ 33 : (2019) 37 LCD 1445 : (2019) 3 MLJ 377 : (2019) 2 RCR(Civil) 596
Code of Civil Procedure, 1908 — Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 — Article 59Evidence Act, 1872 — Section 91, 92
Supreme Court13 Mar 2019Allowed
Uma Mahesh Bandekar And Another Vs Vivek Sadanand Marathe And Others
Supreme Court Of India · AIR 2019 SC 1449 : (2019) 3 JT 546 : (2019) 5 Scale 60 : (2019) 3 AllMR 958 : (2019) 3 MLJ 460 : (2019) 1 RCR(Rent) 401 : (2019) 2 WLN 1
Goa Daman & Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 2(o), 59Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 — Section 3, 5, 9, 52, 68, 399, 460, 460(3)
Supreme Court13 Mar 2019
Gurnam Singh (D) By Lrs. & Ors Vs Lehna Singh (D) By Lrs.
Supreme Court Of India · AIR 2019 SC 1441 : (2019) 3 JT 368 : (2019) 5 Scale 50 : (2019) 1 GLH 682 : (2019) SCR 1084 : (2019) 6 CTC 230 : (2019) 1 GLH 682 : (2019) 37 LCD 1434 : (2019) 2 RCR(Civil) 586 : (2019) 7 SCC 641 : (2019) 3 SLT 452 : (2019) 1 WLN 261 : (2019) 4 ALD 45
Code of Civil Procedure, 1908 — Section 96, 100
Supreme Court13 Mar 2019
Prakash Singh & Ors Vs Union Of India & Ors
Supreme Court Of India · (2019) 4 SCC 1 : (2019) 3 JT 291 : (2019) 5 Scale 36 : (2019) 2 SCC(Cri) 7
Constitution of India, 1950 — Article 142
Supreme Court12 Mar 2019
Shiv Ram Vs State Of Himachal Pradesh
Supreme Court Of India · (2019) 03 SC CK 0179
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29
Supreme Court12 Mar 2019Allowed
State Of West Bengal & Ors Vs Dr. Tonmoy Mondal
Supreme Court Of India · (2019) 5 Scale 551 : (2019) 16 SCC 348
Constitution Of India, 1950 — Article 19(1)(g), 47, 51(A), 309West Bengal Service Rules, 1971 — Rule 58, 75, 75(a), 75(aa), 75(aaa)
Supreme Court12 Mar 2019Disposed Off
State Trading Corporation Of India Ltd. Vs M/S Global Steel Holding Limited & Ors
Supreme Court Of India · (2019) 2 SCR 1040 : (2019) 4 SCC 639
Constitution Of India, 1950 — Article 136, 142Indian Penal Code, 1860 — Section 409, 420
Supreme Court12 Mar 2019Dismissed
National Lawyers Campaign For Judicial Transparency And Reforms & Ors Vs Union Of India & Ors
Supreme Court Of India · (2019) 5 Scale 588
Constitution Of India, 1950 — Article 12, 13(2), 32, 129, 142, 215, 226Supreme Court Rules, 2013 — Order 47 Rule 5Contempt Of Courts Act, 1971 — Section 14
Supreme Court12 Mar 2019Allowed
Mukesh Chand Vs State(NCT) of Delhi & Anr
Supreme Court Of India · (2019) 4 SCC 171 : (2019) 3 JT 308 : (2019) 5 Scale 48 : (2019) 2 SCC(Cri) 37 : (2019) 109 AllCC 694 : (2019) 1 Crimes 276 : (2019) 3 JCC 1959 : (2019) 2 RCR(Criminal) 573 : (2019) 3 SLT 429 : (2019) 3 Supreme 651
Electricity Act, 2003 — Section 135, 152Code of Criminal Procedure, 1973 — Section 41, 482
Supreme Court12 Mar 2019Disposed Off
Sachin Kumar Singhraha Vs State of Madhya Pradesh
Supreme Court Of India · AIR 2019 SC 1416 : (2019) 5 Scale 39 : (2019) CriLJ 2257 : (2019) 8 SCC 371 : (2019) 2 ALD(Cri) 67 : (2019) 108 AllCC 1000 : (2019) 1 Crimes 278 : (2019) 2 JCC 1375 : (2019) 2 JLJ 256 : (2019) 2 RCR(Criminal) 351 : (2019) 3 Supreme 643
Indian Penal Code, 1860 — Section 201(II), 302, 363, 376(A)Protection of Children from Sexual Offences Act, 2012 — Section 5(i)(m), 6Code of Criminal Procedure, 1973 — Section 161, 313