COURT ARCHIVE

Supreme Court Of India judgments, 2019

2,131 judgments · page 68 of 107

Supreme Court15 Mar 2019Allowed

Sr. Superintendent Of Post Offices Vs Gursewak Singh & Ors

Supreme Court Of India · AIR 2019 SC 1493 : (2019) SCR 1025 : (2019) 5 JT 533 : (2019) 5 Scale 163 : (2019) 15 SCC 292 : (2019) 2 ALT 381 : (2019) 161 FLR 506 : (2019) 2 JLJR 216 : (2019) LIC 1695 : (2019) 2 LLJ 257 : (2019) 2 PLJR 229 : (2019) 2 UPLBEC 894

Constitution Of India, 1950 — Article 226, 227Gramin Dak Sewak (Conduct & Engagement) Rules, 2011 — Rule 3A, 3A(i), 3A(iii), 3A(v), 3A(vi), 6, 6(1), 6(13), 10Payment Of Gratuity Act, 1972 — Section 1(3), 1(3)(b), 2(e), 4, 4(1), 4(1)(b), 14

Supreme Court15 Mar 2019

Lahari Sakhamuri Vs Sobhan Kodali

Supreme Court Of India · AIR 2019 SC 2881 : (2019) 5 Scale 97 : (2019) 7 SCC 311 : (2019) 2 ALT 279 : (2019) 3 SLT 130 : (2019) 5 ALD 85 : (2019) 5 CTC 576

Constitution Of India, 1950 — Article 136Civil Procedure Code, 1908 — Section 89, Order 7 Rule 11Indian Penal Code, 1860 — Section 498A

Supreme Court15 Mar 2019Dismissed

Pt. Bateswari Dayal Mishr Shiksha Samiti Vs Madhya Pradesh Nurses Registration Council & Ors

Supreme Court Of India · (2019) 2 SCR 1017 : (2019) 5 SCC 379 : (2019) 5 Scale 158

Supreme Court15 Mar 2019Allowed

Kaikhosrou (Chick) Kavasji Framji & Anr Vs Union Of India & Anr

Supreme Court Of India · AIR 2019 SC 1692 : (2019) 3 JT 453 : (2019) 5 Scale 189 : (2019) 4 SCR 254 : (2019) 13 SCC 42 : (2019) 4 ALD 100 : (2019) 3 AllMR 427 : (2019) 135 ALR 701 : (2019) 2 CTC 689 : (2019) 2 RCR(Civil) 629 : (2019) 145 RD 347 : (2019) 3 SLT 534

Constitution Of India, 1950 — Article 19(1)(a), 19(1)(g), 32, 141, 226Defence of India Rules, 1962 — Rule 75A(i)Bombay Land Requisition Act, 1948 — Section 5(1)

Supreme Court15 Mar 2019Disposed Off

P. Bandopadhya & Ors Vs Union Of India & Ors

Supreme Court Of India · (2019) 3 JT 436 : (2019) 5 Scale 408 : (2019) 2 Cricc 59 : (2019) 3 AllMR 938 : (2019) 2 ALT 416 : (2019) 128 CLT 201 : (2019) 4 CTC 251 : (2019) 13 SCC 42

Constitution Of India, 1950 — Article 14, 16, 32, 226Central Civil Services (Pension) Rules, 1972 — Rule 3(q), 37, 37(1), 49, 49(1), 49(2)

Supreme Court15 Mar 2019Allowed

Dauwalal @ Ganesh Devangan & Ors Vs State Of Madhya Pradesh (Now State Of Chhattisgarh)

Supreme Court Of India · AIR 2019 SC 1564 : (2019) 4 SCR 247 : (2019) 4 SCC 538 : (2019) 5 JT 246 : (2019) 5 Scale 170 : (2019) 2 SCC(Cri) 310 : (2019) 2 ALD(Cri) 91 : (2019) 108 AllCC 353 : (2019) 3 ALT(Cri) 98 : (2019) 3 JCC 1871 : (2019) 3 SLT 122 : (2019) 3 Supreme 765

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 342, 450Code of Criminal Procedure, 1973 — Section 357

Supreme Court15 Mar 2019Disposed Off

State Of Himachal Pradesh & Anr Vs Vijay Kumar Alias Pappu And Anr

Supreme Court Of India · AIR 2019 SC 1543 : (2019) 5 SCC 373 : (2019) 5 Scale 92 : (2019) 2 Cricc 59 : (2019) 2 ALD(Cri) 74 : (2019) 109 AllCC 668 : (2019) 3 AWC 2699 : (2019) 3 SLT 150 : (2019) 4 Supreme 494 : (2019) 2 UC 883

Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 324, 326, 448Code of Criminal Procedure, 1973 — Section 357, 357A

Supreme Court15 Mar 2019Allowed

Principal Commissioner Of Income Tax-8 Vs M/S Yes Bank Ltd

Supreme Court Of India · (2019) 5 Scale 121 : (2019) 15 SCC 619

Income Tax Act, 1961 — Section 35D, 260A, 263

Supreme Court15 Mar 2019Allowed

Harveer Singh & Anr Vs State Of U.P.

Supreme Court Of India · AIR 2019 SC 1542 : (2019) 2 SCR 1014 : (2019) 4 SCC 633 : (2019) 5 Scale 134 : (2019) 2 SCC(Cri) 343 : (2019) 2 ALD(Cri) 34 : (2019) AllMR(Cri) 2188 : (2019) 107 AllCC 976 : (2019) 1 Crimes 289 : (2019) 2 RCR(Criminal) 574 : (2019) 3 SLT 168 : (2019) 4 Su

Indian Penal Code, 1860 — Section 323, 324, 452, 504, 506

Supreme Court15 Mar 2019Allowed

Union Of India & Ors Vs All India Trade Union Congress & Ors

Supreme Court Of India · (2019) 5 SCC 773 : (2019) 3 JT 432 : (2019) 5 Scale 130 : (2019) 2 SCC(L&S) 98 : (2019) 3 SLT 621 : (2019) 2 UPLBEC 1436 : (2019) 3 CalLJ 33 : (2019) 162 FLR 318

Constitution Of India, 1950 — Article 226

Supreme Court15 Mar 2019Partly Allowed

Rohitbhai Jivanlal Patel Vs State Of Gujarat & Anr

Supreme Court Of India · AIR 2019 SC 1876 : (2019) 3 JT 485 : (2019) 5 Scale 138 : (2019) 2 Civcc 1 : (2019) 2 Cricc 90 : (2019) 1 ACJ 748 : (2019) 1 DCR 481 : (2019) CriLJ 2400 : (2019) 2 ALD(Cri) 385 : (2019) 108 AllCC 964 : (2019) 2 BC 329 : (2019) 1 Crimes 291 : (2019) 3 JCC

Negotiable Instruments Act, 1881 — Section 5, 6, 32, 118, 119, 138, 139Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 304B, 498A

Supreme Court15 Mar 2019

Senior Divisional Manager, Life Insurance Corporation Of India & Ors Vs Shree Lal Meena

Supreme Court Of India · AIR 2019 SC 3510 : (2019) 4 SCC 479 : (2019) 3 JT 469 : (2019) 5 Scale 174 : (2019) 1 SCC(L&S) 713 : (2019) LIC 3758

Constitution Of India, 1950 — Article 14, 217Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(s), 3, 6NGeneral Insurance Business (Nationalisation) Act, 1972 — Section 17A

Supreme Court15 Mar 2019Partly Allowed

Nandlal Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 1520 : (2019) 5 SCC 224 : (2019) 4 SCR 199 : (2019) 3 JT 448 : (2019) 5 Scale 244 : (2019) 2 SCC(Cri) 495 : (2019) CriLJ 2420 : (2019) 2 ALD(Cri) 79 : (2019) AllMR(Cri) 2575 : (2019) 108 AllCC 960 : (2019) 1 ALT(Cri) 241 : (2019) 3 CalLJ 1 : (

Indian Penal Code, 1860 — Section 34, 300, 302, 304IICode of Criminal Procedure, 1973 — Section 313

Supreme Court15 Mar 2019Allowed

P. Subramaniyam Vs Union of India & Ors

Supreme Court Of India · AIR 2019 SC 1438 : (2019) 3 JT 429 : (2019) 5 Scale 88 : (2019) 2 ACJ 37 : (2019) 3 ALT 59 : (2019) 162 FLR 779 : (2019) LIC 1539

Supreme Court15 Mar 2019Partly Allowed

Sugreev Kumar Vs State Of Punjab & Ors

Supreme Court Of India · AIR 2019 SC 2903 (2019) 5 Scale 123 : (2019) 2 ACJ 158 : (2019) SCR 208 : (2019) 3 CalLT 76 : (2019) 128 CLT 24 : (2019) 4 Crimes 370 : (2019) 3 JCC 1940 : (2019) 2 MLJ(Cri) 304 : (2019) 3 SLT 203 : (2019) 3 Supreme 722 : (2019) 2 UC 874

Code of Criminal Procedure, 1973 — Section 161, 319Indian Penal Code, 1860 — Section 34, 148, 149, 304, 307, 341Arms Act, 1959 — Section 25, 27, 54, 59

Supreme Court15 Mar 2019Allowed

Rafiq Ahmedbhai Paliwala Vs State Of Gujarat & Ors

Supreme Court Of India · AIR 2019 SC 1537 : (2019) 5 Scale 136 : (2019) 2 SCC(Cri) 602 : (2019) 4 SCR 218 : (2019) 12 JT 35 : (2019) 2 ALD(Cri) 32 : (2019) 109 AllCC 273 : (2019) 1 Crimes 304 : (2019) 3 SLT 359 : (2019) 3 Supreme 720

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 148, 323, 392, 395, 397Gujarat Police Act, 1951 — Section 135(1)

Supreme Court15 Mar 2019Dismissed

Meg Raj (Dead) Thr. L.Rs. & Ors Vs Manphool(Dead) Thr. L.Rs. & Ors

Supreme Court Of India · AIR 2019 SC 1491 : (2019) 4 SCC 636 : (2019) 5 Scale 155 : (2019) 2 ACJ 264 : (2019) 136 ALR 761 : (2019) 4 ALT 31 : (2019) 2 RCR(Civil) 649 : (2020) 146 RD 117

Code Of Civil Procedure, 1908 — Section 9Haryana Ceiling On Land Holdings Act, 1972 — Section 18, 26, 26(b)

Supreme Court15 Mar 2019Partly Allowed

S. Sreesanth Vs Board Of Control For Cricket In India & Ors

Supreme Court Of India · (2019) 4 SCC 660 : (2019) 3 JT 377 : (2019) 5 Scale 203 : (2019) 4 SCR 765 : (2019) 3 MLJ 351 : (2019) 3 SLT 482

Constitution Of India, 1950 — Article 32, 226, 227Indian Penal Code, 1860 — Section 324, 325, 326, 409Code of Criminal Procedure, 1973 — Section 235(2), 354(3)

Supreme Court14 Mar 2019Dismissed

Union Of India & Ors Vs Raj Kumar Anand & Ors

Supreme Court Of India · AIR 2019 SC 1946 : (2019) 2 SCR 1076 : (2019) 13 SCC 95 : (2019) 6 SCALE 445 : (2019) LIC 2155

Central Civil Service (Revised Pay) Rules, 2008 — Rule 5, 7, 7(a)(i), 7(a)(ii), 11

Supreme Court14 Mar 2019Allowed

Marwari Relief Society Vs Amulya Kumar Singh

Supreme Court Of India · (2019) 3 Civcc 539 : (2019) 15 SCC 383 : (2019) 2 RCR(Civil) 855

Code Of Civil Procedure, 1908 — Section Order 9 Rule 13, Order 7 Rule 14(3)