Supreme Court03 Jul 2019Disposed Off

Amit Kumar Roy Vs Union Of India & Ors

Supreme Court Of India · AIR 2019 SC 3161 : (2019) 7 SCC 369 : (2019) 7 JT 83 : (2019) 6 ALT 172 : (2019) 5 AWC 4454 : (2019) LIC 3142 : (2019) 8 Scale 553 : (2019) 2 SCC(L&S) 323 : (2019) 6 SLT 18

Constitution Of India, 1950 — Article 19(1)(g), 33, 142, 245(1), 246(1)Air Force Rules, 1969 — Rule 7, 9, 13, 14, 15Air Force Act, 1950 — Section 13, 14, 15, 16, 189
Supreme Court03 Jul 2019Dismissed

Sopanrao & Anr Vs Syed Mehmood & Ors

Supreme Court Of India · AIR 2019 SC 3113 : (2019) 7 JT 79 : (2019) 7 SCC 76 : (2019) 3 Curcc 14 : (2019) 5 ALD 149 : (2019) 4 AllMR 951 : (2019) 6 ALT 71 : (2019) 4 CTC 730 : (2019) 4 RLW 3088 : (2019) 6 SLT 14 : (2019) 1 TLR 346 : (2019) 3 WLN 111

Code Of Civil Procedure, 1908 — Order 41 Rule 27Limitation Act, 1963 — Article 65Bombay Public Trusts Act, 1950 — Section 50A
Supreme Court02 Jul 2019Allowed

State Of Jharkhand & Ors Vs M/S Ajanta Bottlers & Blenders Pvt. Ltd

Supreme Court Of India · AIR 2019 SC 5285 : (2019) 6 SLT 564 : (2019) 3 JLJR 321 : (2019) 7 SCC 545 : (2019) 7 JT 121 : (2019) 9 Scale 1 : (2019) 6 SLT 564 : (2019) 3 JLJR 321

Constitution Of India, 1950 — Article 14, 19(1)(g), 298, 301Jharkhand Excise Act, 1915 — Section 27, 24, 59(d), 90, 90(7)
Supreme Court02 Jul 2019Disposed Off

Dalbir Singh Vs Union Of India & Ors

Supreme Court Of India · AIR 2019 SC 3145 : (2019) 4 AllMR. 947 : (2019) 6 ALT 184 : JT (2019) 7 SC 75 : (2019) LIC 3133 : (2019) 8 Scale 583 : (2019) 7 SCC 84 : (2019) 2 SCCL&S 300 : (2019) 6 SLT 49 : (2019) 3 WLN 162

Army Act, 1950 — Section 34(c)
Supreme Court02 Jul 2019Dismissed

Sunil Vasudeva & Ors Vs Sundar Gupta & Ors

Supreme Court Of India · (2019) 5 AWC 4143 : (2019) 8 Scale 488 : (2019) 4 ALT 303

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 9 Rule 2Income Tax Act, 1961 — Section 293
Supreme Court01 Jul 2019Allowed

Arshnoor Singh Vs Harpal Kaur & Ors

Supreme Court Of India · AIR 2019 SC 3098 : (2019) 9 Scale 147 : (2019) 3 Curcc 24 : (2019) 5 ALD 40 : 2020 138 ALR 692 : (2019) 4 ALT 294 : (2019) 5 AWC 4150 : (2019) 5 CTC 110 : (2019) 3 JLJR 206 : (2019) 37 LCD 1945 : (2019) 3 PLJR 203 : (2019) 3 RCR(Civil) 529 : (2019) 6 SLT

Hindu Succession Act, 1956 — Section 4, 8, 19
Supreme Court01 Jul 2019Allowed

Madhav Prasad Aggarwal & Anr Vs Vs Axis Bank Ltd. & Anr

Supreme Court Of India · (2019) 7 SCC 158 : (2019) 9 Scale 64 : (2019) 4 AllMR 934 : 2020 138 ALR 729 : (2019) 4 ALT 147 : (2019) 5 AWC 4698 : (2019) 5 BCR 326 : (2019) 4 CTC 721 : (2019) 3 JKJ 119 : (2019) 3 KLT 363 : (2019) 5 MLJ 544 : (2019) 3 RCR(Civil) 510 : (2019) 5 SLT 573

Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 6 Rule 16Maharashtra Ownership Of Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1963 — Section 4Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 34
Supreme Court01 Jul 2019Allowed

Pradeep Ram Vs State Of Jharkhand & Anr

Supreme Court Of India · AIR 2019 SC 3193 : (2019) 7 JT 155 : (2019) 9 Scale 120 : (2019) 3 ACR 2574 : (2019) 2 ALD Cri 453 : 2020 110 AllCC 654 : (2019) 2 ALT(Cri) 387 : (2019) 3 Crimes 110 : (2019) CriLJ 3801 : (2019) 4 CTC 575 : (2019) 2 GLH 617 : (2019) 3 JLJR 286 : (2019) 3

Constitution Of India, 1950 — Article 19, 21, 226, 227National Investigation Agency Act, 2008 — Section 3, 4, 5, 6, 6(5), 6(6), 7, 8, 13Indian Penal Code, 1860 — Section 34, 120B, 302, 304, 306, 307, 324, 352, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 384, 386, 387, 414, 498A, 506, 509
Supreme Court01 Jul 2019Dismissed

Doddamuniyappa(Dead) Through Lrs Vs Muniswamy & Ors.

Supreme Court Of India · (2019) 4 ALT 217 : (2019) 4 BLJud 268 : (2019) 5 CTC 369 : (2019) 7 JT 42 : (2019) 3 LawHerald(SC) 2210 : (2019) 3 PLR 623 : (2019) 3 RCR(Civil) 495 : (2019) 8 Scale 532 : (2019) 7 SCC 193 : (2019) 5 SLT 781 : (2019) 5 WBLR 311 : (2019) 3 Curcc 17

Code Of Civil Procedure, 1908 — Section 107, Order 23 Rule 3
Supreme Court01 Jul 2019Allowed

Parminder Singh Vs New India Assurance Co. Ltd. & Ors

Supreme Court Of India · AIR 2019 SC 3128 : (2019) 7 SCC 217 : (2019) 9 Scale 200 : (2019) 3 ACC 1 : (2019) ACJ 2401 : (2019) 5 ALD 62 : 2020 138 ALR 744 : (2019) 4 ALT 230 : (2019) 2 AndhWR 87 : (2019) 5 AWC 4705 : (2019) 3 CGLJ 322 : (2019) 3 JKJ 128 : (2019) 3 JLJR 249 : (2019

Supreme Court01 Jul 2019Dismissed

Srilekha Sentilkumar Vs Deputy Superintendent Of Police, CBI, ACB, Chennai

Supreme Court Of India · AIR 2019 SC 3126 : (2019) 7 SCC 82 : (2019) 7 JT 15 : (2019) 4 Crimes 331 : (2019) CriLJ 3800 : (2019) 8 Scale 617 : (2019) 5 SLT 799 : 2020 110 AllCC 316

Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 12, 13Code Of Criminal Procedure, 1973 — Section 239
Supreme Court01 Jul 2019Allowed

Vasavi Engineering College Parents Association Vs State Of Telangana And Others

Supreme Court Of India · AIR 2019 SC 4731 : (2019) 6 ALD 218 : (2019) 4 ALT 202 : (2019) 5 SLT 766 : (2019) 1 TLR 289 : (2019) 7 SCC 172 : (2019) 7 JT 24 : (2019) 9 Scale 95

Constitution Of India, 1950 — Article 14, 226Telangana Admission And Fee Regulatory Committee (For Professional Courses Offered In Private Unaided Professional Institutions) Rules, 2006 — Rule 3(i), 3(ii), 3(iii), 3(vii), 4, 4(ii), 4(ii)(e), 4(iv), 4(v)Telangana Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Act, 1983 — Section 3, 7, 15
Supreme Court01 Jul 2019Allowed

R.S. Anjayya Gupta Vs Thippaiah Setty & Ors.

Supreme Court Of India · (2019) 7 SCC 300 : (2019) 7 JT 312 : (2019) 3 Curcc 1 : (2020) 138 ALR 770 : (2019) 4 ALT 157 : (2019) 128 CLT 631 : (2019) 3 JLJR 229 : (2019) 6 KarLJ 248 : (2019) 3 PLJR 311 : (2019) 8 Scale 608 : (2019) 7 SLT 500 : (2019) 3 WLN 174

Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 31