Supreme Court11 Jul 2019
Rajeev Vs State Of Kerala
Supreme Court Of India · (2019) 07 SC CK 0164
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21, 22(c)
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 49 of 107
Supreme Court11 Jul 2019
Pratap Gouda Patil & Ors. Vs State Of Karnataka & Ors.
Supreme Court Of India · (2019) 9 Scale 508
Supreme Court11 Jul 2019Allowed
Secretary, Ministry Of Commerce & Ors Vs M/S Vinod And Company
Supreme Court Of India · AIR 2019 SC 3454 : (2019) 9 Scale 825 : (2019) 5 ALD 313 : (2020) 138 ALR 277 : (2019) 4 CPJ 29 : (2019) 3 CPR 424 : (2019) 4 WLN 22
Consumer Protection Act, 1986 — Section 2, 2(1)(d), 2(b)(i), 2(d)(ii), 2(e), 2(f), 2(g), 2(o)
Supreme Court11 Jul 2019Allowed
Union Of India And Ors Vs Sitaram Mishra And Anr
Supreme Court Of India · AIR 2019 SC 3534 : (2019) 12 Scale 821 : (2019) LIC 3414 : (2019) 3 WLN 71
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 27(a)Central Reserve Police Force Act, 1949 — Section 11(1)
Supreme Court11 Jul 2019Allowed
All Manipur Pensioners Association By Its Secretary Vs State Of Manipur And Others
Supreme Court Of India · AIR 2019 SC 3338 : (2019) 7 JT 235 : (2019) 9 Scale 282 : (2019) 4 ALT 259 : (2019) 3 JLJR 254 : (2019) 37 LCD 2212 : (2019) LIC 3201 : (2019) 3 PLJR 233 : (2019) 7 SLT 105
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Pension) Rules, 1972 — Rule 49
Supreme Court11 Jul 2019Disposed Off
Sheoli Hati Vs Somnath Das
Supreme Court Of India · AIR 2019 SC 3245 : (2019) 7 SCC 490 : (2019) 7 JT 142 : (2019) 9 Scale 260 : (2019) 3 Curcc 52 : (2019) 5 ALD 192 : (2019) 4 ALT 248 : (2019) 128 CLT 801 : (2019) 7 SLT 276 : (2020) 1 WLN 49
Guardian and Wards Act, 1890 — Section 7, 12Hindu Marriage Act, 1955 — Section 9, 13Indian Penal Code, 1860 — Section 498A
Supreme Court11 Jul 2019Partly Allowed
Chief Regional Manager, United India Insurance Company Limited Vs Siraj Uddin Khan
Supreme Court Of India · AIR 2019 SC 3388 : (2019) 7 SCC 564 : (2019) 7 JT 184 : (2019) 9 Scale 273 : (2019) 4 ALT 285 : (2019) 5 AWC 4134 : (2020) 164 FLR 64 : (2019) LIC 3210 : (2019) 2 SCC(L&S) 431 : (2019) 7 SLT 534 : (2019) 1 TLR 365
General Insurance (Conduct, Discipline & Appeal) Rules, 1975 — Rule 23(a)
Supreme Court10 Jul 2019Disposed Off
M/S. Sterling Industries Vs Jayprakash Associates Ltd. & Ors
Supreme Court Of India · AIR 2019 SC 3558 : (2019) 3 RCR(Civil) 844
Constitution Of India, 1950 — Article 226, 227Micro, Small & Medium Enterprises Development Act, 2006 — Section 19Arbitration And Conciliation Act, 1996 — Section 16, 16(6), 20, 34, 37
Supreme Court10 Jul 2019Allowed/Disposed Off
National Highways Authority Of India Vs Gayatri Jhansi Raodways Limited
Supreme Court Of India · (2019) 5 ArbLR 235 : (2019) 4 RAJ 71
Arbitration And Conciliation Act, 1996 — Section 14, 31A, 31(8), 37
Supreme Court10 Jul 2019Allowed
R Lakshmikantham Vs Devaraji
Supreme Court Of India · (2019) 8 SCC 62 : (2019) 12 Scale 800 : (2019) 2 ACJ 632 : (2020) 138 ALR 273 : (2019) 4 ALT 415 : (2019) 2 OLR 354 : (2019) 3 RCR(Civil) 814 : (2020) 1 SCJ 46
Supreme Court10 Jul 2019Allowed
Pankaj Prakash Vs United India Insurance Co Ltd & Anr
Supreme Court Of India · AIR 2019 SC 3879 : (2019) 12 Scale 253 : (2019) 5 AWC 4634 : (2019) LIC 3980
Constitution Of India, 1950 — Article 226
Supreme Court10 Jul 2019Allowed
M/S. S.E. Graphites Private Limited Vs State Of Telangana & Ors
Supreme Court Of India · (2019) 9 Scale 294 : (2019) 7 SLT 507
Constitution Of India, 1950 — Article 142, 226Andhra Pradesh Value Added Tax Rules, 2005 — Rule 38Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 21, 21(2)
Supreme Court10 Jul 2019Disposed Off
M/S Hande Wavare & Co. Vs Ramchandra Vitthal Dongre & Ors
Supreme Court Of India · (2019) 7 SCC 608 : (2019) 9 Scale 321 : (2019) 4 BCR 775 : (2019) 5 AllMR 400 : (2019) 7 SLT 193
Constitution Of India, 1950 — Article 14Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 43, 52B
Supreme Court09 Jul 2019Disposed Off
Shri Yogiraj Shikshan Prasarak Mandal & Ors Vs Vidya (Dead) Thru Lrs. & Anr
Supreme Court Of India · AIR 2019 SC 3443 : (2019) 5 AllMR 493 : (2019) 5 BCR 515 : (2019) 9 Scale 419 : (2019) 7 SCC 695
Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981 — Rule 36, 37(6)
Supreme Court09 Jul 2019Dismissed
P. Ramesh Vs State Rep By Inspector Of Police
Supreme Court Of India · AIR 2019 SC 3559 : (2019) 10 Scale 158 : (2019) 109 AllCC 681 : (2019) 3 Crimes 248 : (2019) CriLJ 4635 : (2019) 3 JKJ 51 : (2019) 3 RCR(Criminal) 871 : (2019) 8 SLT 352 : (2019) 1 TLR 440
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 447, 452, 498ACode Of Criminal Procedure, 1973 — Section 164, 374, 386, 386(b), 386(b)(i)Evidence Act, 1872 — Section 118
Supreme Court09 Jul 2019Allowed
Vishnu Kumar Tiwari Vs State Of Uttar Pradesh Through Secretary Home, Civil Secretariat Lucknow And Another
Supreme Court Of India · AIR 2019 SC 3483 : (2019) 8 SCC 27 : (2019) 9 Scale 519 : (2019) 109 AllCC 649 : (2019) 2 ALT(Cri) 445 : (2019) 3 BCR(Cri) 617 : (2019) 3 Crimes 312 : (2019) CriLJ 4000 : (2019) 5 CTC 603 : (2019) 3 JKJ 63 : (2019) 3 JLJR 350 : (2019) 3 MLJ(Cri) 406 : (20
Constitution Of India, 1950 — Article 142, 226Indian Penal Code, 1860 — Section 201, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court09 Jul 2019Allowed
Peerless General Finance And Investment Company Ltd Vs Commissioner Of Income Tax
Supreme Court Of India · (2019) 12 Scale 359 : (2019) 7 SLT 792
Reserve Bank of India Act, 1934 — Section 45J, 45K
Supreme Court09 Jul 2019Partly Allowed
Sita Ram Vs State Of Nct Of Delhi
Supreme Court Of India · AIR 2019 SC 3349 : (2019) 7 SCC 531 : (2019) 3 Crimes 141 : (2019) 7 SLT 182 : (2019) 108 AllCC 705 : (2019) 3 UC 1575 : (2019) 3 ALT(Cri) 281
Indian Penal Code, 1860 — Section 34, 147, 148, 300, 302, 304II, 307, 323, 325
Supreme Court09 Jul 2019Dismissed
Trigun Chand Thakur Vs State Of Bihar & Ors
Supreme Court Of India · (2019) 2 OLR 340 : (2019) 7 SCC 513 : (2019) 2 SCC(L&S) 378 : (2019) 8 SLT 575
Constitution Of India, 1950 — Article 12Bihar Sanskrit Shiksha Board Act, 1981 — Section 24
Supreme Court09 Jul 2019Disposed Off
Bengal Chemicals And Pharmaceuticals Limited And Others Vs Ajit Nain And Another
Supreme Court Of India · (2019) 7 SCC 363 : (2019) 9 Scale 218 : (2019) 3 Curcc 73 : (2019) 136 ALR 723 : (2019) 3 CGLJ 251 : (2019) 3 RCR(Civil) 856 : (2019) 6 SLT 647
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 2(e), 4(2)(b)(ii), 5(1), 7(2), 7(2A), 9