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Supreme Court Of India judgments, 2019

2,131 judgments · page 48 of 107

Supreme Court16 Jul 2019Dismissed

Munawwar Vs State Of Uttar Pradesh

Supreme Court Of India · (2019) 7 SCC 653 : (2019) 10 Scale 56 : (2019) 3 Crimes 258 : (2019) 109 AllCC 229 : (2019) 3 ALT(Cri) 263

Indian Penal Code, 1860 — Section 34, 201, 302, 365
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Supreme Court16 Jul 2019Allowed

State Of Orissa Vs Mamata Sahoo & Ors

Supreme Court Of India · (2019) 7 SCC 486 : (2019) 10 JT 520 : (2019) 3 Crimes 256 : (2019) 3 ALT(Cri) 175

Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 3(2), 5, 23, 25, 28(1)(a), 28(2), 29Code Of Criminal Procedure, 1973 — Section 482
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Supreme Court16 Jul 2019Dismissed

State Of Rajasthan Vs Mahesh Kumar @ Mahesh Dhaulpuria & Anr

Supreme Court Of India · AIR 2019 SC 3466 : (2019) 7 SCC 678 : (2019) 7 JT 340 : (2019) 9 Scale 434 : (2020) 110 AllCC 376 : (2019) 3 Crimes 174 : (2019) 7 SLT 143

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 374
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Supreme Court16 Jul 2019Allowed

State Bank Of India & Ors Vs Mohammad Badruddin

Supreme Court Of India · (2019) 7 JT 288 : (2019) 9 Scale 407 : (2019) 4 ALT 404 : (2019) 3 JLJR 334 : (2020) 1 LLN 31 : (2019) 3 PLJR 301 : (2019) 8 SLT 334

Constitution Of India, 1950 — Article 136, 226, 311, 311(1), 311(2)State Bank Of India (Supervising Staff) Service Rules, 1975 — Rule 32(4), 49(1), 67(g)Industrial Disputes Act, 1947 — Section 11A
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Supreme Court16 Jul 2019Allowed

Dr. S. Kumar & Ors Vs S. Ramalingam

Supreme Court Of India · AIR 2019 SC 3654 : (2019) 7 JT 283 : (2019) 9 Scale 401 : (2019) 3 Curcc 125 : (2019) 5 ALD 290 : (2019) 136 ALR 768 : (2019) 4 ALT 431 : (2020) 146 RD 121 : (2020) 1 RLW 167 : (2019) 8 SLT 117

Transfer Of Property Act, 1882 — Section 48Indian Easements Act, 1882 — Section 41
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Supreme Court16 Jul 2019Allowed

Sopan (Dead) Through His L.R Vs Syed Nabi

Supreme Court Of India · AIR (2019) SC 3353 : (2019) 7 SCC 635 : (2019) 7 JT 301 : (2019) 9 Scale 395 : (2019) 3 Curcc 120 : (2019) 5 ALD 129 : (2019) 5 AllMR 923 : (2019) 4 ALT 422 : (2019) 6 BCR 326 : (2019) 6 CTC 88 : (2019) 3 RCR(Civil) 740 : (2019) 6 SLT 142

Transfer Of Property Act, 1882 — Section 58(c)
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Supreme Court16 Jul 2019Allowed

State Of M.P. & Anr Vs Dungaji (D) By Lrs. & Anr

Supreme Court Of India · AIR 2019 SC 3665 : (2019) 7 SCC 465 : (2019) 7 JT 274 : (2019) 9 Scale 381 : (2019) 3 Curcc 32 : (2019) 5 AllMR 910 : (2019) 6 SLT 106 : (2019) 4 ALT 440 : (2019) 6 ALD 20

Code Of Civil Procedure, 1908 — Section 100Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 7, 41, 42, 46
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Supreme Court16 Jul 2019Allowed

Badru (Since Deceased) Through L.R. Hari Ram Etc. Vs Ntpc Limited (Formerly National Thermal Power Corporation Limited) & Ors.

Supreme Court Of India · AIR 2019 SC 3385 : (2019) 7 JT 345 : (2019) 9 Scale 391 : (2019) 3 Curcc 118 : (2019) 6 ALD 5 : (2019) ALT(Rev) 69 : (2019) 4 ALT 418 : (2019) 4 CGLJ 50 : (2019) 3 RCR(Civil) 651 : (2020) 146 RD 571 : (2019) 6 SLT 558 : (2019) 2 TLR 21 : (2019) 3 WLN 96

Land Acquisition Act, 1894 — Section 11, 18, 23, 54Code Of Civil Procedure, 1908 — Order 41 Rule 22, Order 41 Rule 22(4)
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Supreme Court15 Jul 2019Allowed

Sir Sobha Singh And Sons Pvt. Ltd Vs Shashi Mohan Kapur(Deceased) Thr. L.R

Supreme Court Of India · AIR 2019 SC 5416 : (2019) 7 JT 329 : (2019) 9 Scale 369 : (2019) 3 Curcc 40 : (2019) 3 Civcc 574 : (2019) 2 ACJ 793 : (2020) 1 ALD 123 : (2019) 4 ALT 394 : (2019) 3 KLJ 567 : (2019) 3 RCR(Civil) 612 : (2019) 7 SLT 320 : (2019) 3 WLN 165

Code Of Civil Procedure, 1908 — Section 35A, 36, 47, 114, 148, 151, 152, Order 47, Order 41 Rule 1, Order 21 Rule 2, Order 23 Rule 3, Order 20 Rule 6 , Order 20 Rule 6(A), Order 20 Rule 6A(2), Order 20 Rule 7, Order 1 Rule 10, Order 21 Rule 10, Order 21 Rule 11(2) , Order 21 Rule 11(2)(a), Order 21 Rule 11(2)(b), Order 21 Rule 11(2)(c), Order 21 Rule 11(2)(d), Order 21 Rule 11(2)(e), Order 21 Rule 11(2)(f), Order 21 Rule 11(2)(g), Order 21 Rule 11(2)(h), Order 21 Rule 11(2)(i), Order 21 Rule 11(2)(j), Order 21 Rule 11(3), Order 21 Rule 26Delhi Rent Control Act, 1958 — Section 50
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Supreme Court15 Jul 2019Allowed

Sudin Dilip Talaulikar Vs Polycap Wires Pvt. Ltd. And Others

Supreme Court Of India · AIR 2019 SC 3380 : (2019) 7 SCC 577 : (2019) 7 JT 307 : (2019) 9 Scale 363 : (2019) 2 ACJ 788 : (2019) 3 Curcc 48 : (2019) 5 ALD 303 : (2019) 5 AllMR 918 : (2019) 4 ALT 427 : (2019) 5 BCR 518 : (2019) 5 CTC 951 : (2019) 3 JKJ 146 : (2019) 3 KLJ 403 : (201

Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3, Order 37 Rule 3(5)Negotiable Instruments Act, 1881 — Section 138, 138(b), 142
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Supreme Court12 Jul 2019Allowed

Pam Developments Private Ltd Vs State Of West Bengal

Supreme Court Of India · (2019) 3 Curcc 62 : AIR 2019 SC 3937 : (2019) 8 SCC 112 : (2019) 7 JT 383 : (2019) 9 Scale 341

Code Of Civil Procedure, 1908 — Section 80, Order 41 Rule 5, Order 41 Rule 5(3), Order 41 Rule 5(3)(a), Order 41 Rule 5(3)(b), Order 41 Rule 5(3)(c), Order 41 Rule 5(5), Order 41 Rule 6, Order 17 Rule 8, Order 27 Rule 8AArbitration And Conciliation Act, 1996 — Section 9, 11(6), 17, 18, 34, 36, 36(2), 36(3), 42Calcutta Municipal Act, 1951 — Section 218
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Supreme Court12 Jul 2019Allowed

Pratap Singh @ Pikki Vs State Of Uttarakhand

Supreme Court Of India · AIR 2019 SC 3419 : (2019) 7 SCC 424 : (2019) 7 JT 246 : (2019) 9 Scale 355 : (2019) 2 ALD(Cri) 573 : (2019) 108 AllCC 688 : (2019) 2 ALT(Cri) 413 : (2019) 3 Crimes 143 : (2019) CriLJ 4388 : (2019) 3 JKJ 208 : (2019) 3 RCR(Criminal) 716 : (2019) 8 SLT 459

Juvenile Justice(Care And Protection Of Children) Rules, 2007 — Rule 12Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304II, 323Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k)
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