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Supreme Court Of India judgments, 2019

2,131 judgments · page 52 of 107

Supreme Court01 Jul 2019Disposed Off

Satvinder Singh @ Satvinder Singh Saluja & Ors Vs State Of Bihar

Supreme Court Of India · AIR 2019 SC 3274 : (2019) 7 SCC 89 : (2019) 7 JT 320 : (2019) CriLJ 3831 : (2019) 8 Scale 619 : (2019) 5 SLT 792 : (2019) 3 ACR 2567 : (2019) 3 PLJR 214 : (2019) 3 JLJR 216 : (2019) 2 ALT(Cri) 422

Code Of Criminal Procedure, 1973 — Section 482Bihar Excise (Amendment) Act, 2016 — Section 2(17A), 19, 19(4), 53, 53(a)Bihar Prohibition And Excise Act, 2016 — Section 2(53), 2(54), 37, 37(b)
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Supreme Court01 Jul 2019Dismissed

State Of Tamil Nadu Vs Dr. Vasanthi Veerasekaran

Supreme Court Of India · AIR 2019 SC 3090 : (2019) 7 SCC 342 : (2019) 7 JT 50 : (2019) 9 Scale 86 : (2019) 5 AWC 4274 : (2019) 3 RCR(Civil) 489 : (2019) 6 SLT 31 : (2019) 4 ALD 287 : (2019) 4 ALT 168 : (2019) 5 MLJ 815

Constitution Of India, 1950 — Article 21Delhi Development Act, 1957 — Section 21(2)
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Supreme Court01 Jul 2019Allowed

Executive Engineer, M.I.W. Vs Vitthal Damodar Patil And Anr

Supreme Court Of India · (2019) 7 SCC 225 : (2019) 7 JT 60 : (2019) 9 Scale 49 : (2019) 4 AllMR 941 : (2019) 3 RCR(Civil) 524 : (2019) 7 SLT 240 : (2019) 3 PLJR 319 : (2019) 3 JLJR 223 : (2019) 4 ALT 224 : (2019) ALT(Rev) 86 : (2019) 3 WLN 147

Land Acquisition Act, 1894 — Section 4, 11, 18
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Supreme Court01 Jul 2019Dismissed

Asim Shariff Vs National Investigation Agency

Supreme Court Of India · AIR 2019 SC 3083 : (2019) 7 SCC 148 : (2019) 7 JT 17 : (2019) 9 Scale 56 : (2019) 3 ACR 2186 : (2019) 2 ALD(Cri) 314 : (2019) 3 ALT(Cri) 91 : (2019) 3 CGLJ 403 : (2019) 3 Crimes 102 : (2019) 3 JKJ 218 : (2019) 3 JLJR 236 : (2019) 4 KCCR 2953 : (2019) 3 PL

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 109, 120B, 150, 153A, 201, 302Arms Act, 1959 — Section 3, 27
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Supreme Court11 Jun 2019Disposed Off

Jagisha Arora Vs State Of Uttar Pradesh & Anr

Supreme Court Of India · (2019) 6 SCC 619 : (2019) 4 BLJ 190 : (2019) 3 JBCJ 63

Constitution Of India, 1950 — Article 19, 21, 32, 142Information Technology Act, 2000 — Section 67Indian Penal Code, 1860 — Section 500, 505
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Supreme Court04 Jun 2019Dismissed

Hari Sankaran Vs Union Of India & Others

Supreme Court Of India · AIR 2019 SC 2819 : (2019) 6 SCC 584 : (2019) 6 JT 309 : (2019) 4 BCR 1 : (2019) 5 MLJ 356 : (2019) 8 Scale 463 (2019) (4) CTC 458

Companies Act, 2013 — Section 130, 130(1), 130(2), 206, 211, 212, 212(1)(c), 241, 241(1), 241(2), 242, 242(2), 242(2)(k)
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Supreme Court31 May 2019Dismissed

Kamlakar Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 2952 : (2019) 3 BCR Cri 297 : (2019) 7 SCC 260 : (2019) 6 JT 520 : (2019) AllMR(Cri) 3069 : (2019) 3 BCR(Cri) 297 : (2019) 2 Crimes 397 : (2019) 3 RCR(Criminal) 299 : (2019) 8 Scale 459 : (2019) 7 SCC 260 : (2020) 110 AllCC 277

Indian Penal Code, 1860 — Section 147, 148, 149, 302
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Supreme Court31 May 2019Partly Allowed

State Of Madhya Pradesh Vs Kalicharan & Ors

Supreme Court Of India · AIR 2019 SC 2637 : (2019) 6 SCC 809 : (2019) 2 SCC(Cri) 896 : (2020) 110 AllCC 354 : (2019) 2 Crimes 380 : (2019) 3 MPJR 17 : (2019) 3 RCR(Criminal) 297 : (2019) 8 Scale 456 : (2019) 2 TLR 25 : (2019) 2 UC 1278

Indian Penal Code, 1860 — Section 148, 149, 302, 304I, 304II, 323, 325
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