Supreme Court18 May 2018Disposed Of
M.C.Mehta Vs Union Of India & Ors
Supreme Court Of India · (2019) 12 SCC 549
Delhi Development Act, 1957 — Section 11A
COURT ARCHIVE
Supreme Court Of India judgments, 2018
1,052 judgments · page 29 of 53
Supreme Court18 May 2018Disposed Of
K.S. Kalinga Rayan @ Kalingaraju Vs State Rep. By The Inspector Of Police
Supreme Court Of India · (2018) 8 SCC 125 : (2018) 8 Scale 632
Supreme Court18 May 2018
In Re: Prajwala Letter Dated 18.2.2015 Videos Of Sexual Violence And Recommendations Vs
Supreme Court Of India · (2018) 17 SCC 79 : (2018) 7 Scale 720
Supreme Court18 May 2018
Extra Judicial Execution Victim And Anr Vs Union Of India And Ors
Supreme Court Of India · (2018) 16 SCC 473
Code Of Criminal Procedure, 1973 — Section 173
Supreme Court18 May 2018Disposed Of
Dr. G. Parmeshwara & Anr Vs Union Of India Through Its Secretary & Ors
Supreme Court Of India · (2018) 16 SCC 48
Supreme Court18 May 2018Disposed Of
M/S. Haryana Suraj Malting Ltd Vs Phool Chand
Supreme Court Of India · AIR 2018 SC 2670 : (2018) 6 ALLMR 946 : (2018) 4 AWC 4195 : (2018) 3 CLR 36 : (2018) DNJ 863 : (2018) 158 FLR 589 : (2018) 3 HLT 87 : (2018) 3 JLJ 111 : (2018) 3 JLJR 321 : (2018) 3 KerLJ 13 : (2018) LabLR 815 : (2018) 2 LawHerald(SC) 764 : (2018) LIC 290
Industrial Disputes (Central) Rules, 1957 — Rule 10B(9), 22, 24, 24(b), 41Code Of Civil Procedure, 1908 — Order 17, Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Industrial Disputes (Bombay) Rules, 1957 — Rule 26(2)
Supreme Court18 May 2018Dismissed
LT. COL. VIJAYNATH JHA Vs UNION OF INDIA AND OTHERS
Supreme Court Of India · AIR 2018 SCW 2746 : AIR 2018 SC 2746 : (2018) 5 AllLJ 126 : (2018) AllSCR 1342 : (2018) 3 ACJ 222 : (2018) 159 FLR 976 : (2018) 3 HLT 35 : (2018) 5 JT 286 : (2018) LIC 3079 : (2018) 7 Scale 626 : (2018) 7 SCC 303 : (2018) 2 SCCLS 319 : (2018) 5 SCJ 480 :
Armed Forces Tribunal Act, 2007 — Section 2, 3, 3(o), 3(o)(iv)Army Act, 1950 — Section 18, 27, 33Navy Act, 1957 — Section 15(1)
Supreme Court18 May 2018Allowed
MAHABIR INDUSTRIES Vs PRINCIPAL COMMISSIONER OF INCOME TAX
Supreme Court Of India · (2018) 7 Scale 618 : (2018) 4 SCR 484 : (2018) 16 SCC 623 : (2018) 7 JT 63
Income Tax Act — Section 80IB, 80IB(4) 80IC(3), 143(3), 80IA, 80-IC(3)(ii), 80-IC(8)(ix), 10CIncome Tax Act, 1922 — Section 15C
Supreme Court18 May 2018Allowed
M/S. B. HIMMATLAL AGRAWAL PARTNER Vs COMPETENT COMMISSION OF INDIA
Supreme Court Of India · AIR 2018 SC 2804 : (2018) 7 Scale 614 : (2018) 4 SCR 496 : (2018) 17 SCC 421
Competition Act, 2002 — Section 19(1)(a), 3, 26, 53B, 53B(3)
Supreme Court18 May 2018
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION
Supreme Court Of India · (2018) 4 SCR 503 : (2018) 7 SCC 423 : (2018) 7 Scale 636
Consumer Protection Rules 1987 — Rule 11Consumer Protection Act, 1986 — Section 10(3), 16(2), 30
Supreme Court18 May 2018Dismissed
MEENAKSHI SAXENA Vs ECGC LTD(FORMERLY KNOWN AS EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD)
Supreme Court Of India · AIR 2018 SC 2831 : (2018) 5 ALD 120 : (2018) 4 ALT 4 : (2018) 3 RCR(Civil) 4 : (2018) 7 Scale 639 : (2018) 5 SCR 421 : (2018) 7 SCC 479
Consumer Protection Act, 1986 — Section 25, 27, 21b
Supreme Court18 May 2018Allowed
STATE. BY LOKAYUKTA POLICE Vs H SRINIVAS
Supreme Court Of India · AIR 2018 SC 2701 : (2018) 3 BCR(Cri) 274 : (2018) 5 JT 387 : (2018) 3 RCR(Criminal) 119 : (2018) 7 Scale 649 : (2018) 4 SCR 547 : (2018) 7 SCC 572
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Code of Criminal Procedure, 1973 — Section 154, 139Police Act, 1861 — Section 44
Supreme Court18 May 2018Dismissed
E. SIVAKUMAR Vs UNION OF INDIA
Supreme Court Of India · AIR 2018 SC 2486 : (2018) 5 ALD 97 : (2018) 4 BCR436 : (2018) 3 Crimes 37 : (2018) 3 CTC 568 : (2018) 6 JT 39 : (2018) 3 RCR(Criminal) 111 : (2018) 7 Scale 656 : (2018) 7 SCC 365 : (2018) 6 SCR 522
Supreme Court18 May 2018Disposed Of
THE STATE OF TAMIL NADU Vs P. K. SINHA
Supreme Court Of India · (2018) 5 MLJ 243 : (2018) 7 Scale 664 : (2018) 7 SCC 403 : (2018) 5 SCR 1127
Inter State River Water Disputes Act, 1956 — Section 6A, 4, 5(2)
Supreme Court18 May 2018
SWARAJ ABHIYAN Vs UNION OF INDIA
Supreme Court Of India · AIR 2018 SC 3670 : (2018) 5 SCR 398 : (2018) 7 SCC 591 : (2018) 6 JT 53 : (2018) 7 Scale 679
Constitution of India — Article 243GMahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 3(1), 3(3), 3, 4, 14(6), 14, 3(4)
Supreme Court17 May 2018Disposed Of
M/S WRITERS AND PUBLISHER PVT LTD Vs A.K. MISHRA OFFICIAL
Supreme Court Of India · (2018) 7 Scale 521 : (2018) 5 SCR 775 : (2018) 7 SCC 608
Supreme Court17 May 2018Allowed
VAIJNATH KONDIBA KHANDKE Vs THE STATE OF MAHARASHTRA
Supreme Court Of India · AIR 2018 SC 2659 : (2018) 5 JT 243 : (2018) 3 RCR : (2018) 7 SCC 781 : (2018) 7 Scale 602
Indian Penal Code, 1860 — Section 306, 506, 34Code of Criminal Procedure, 1973 — Section 482
Supreme Court17 May 2018Allowed
DISTRICT BASIC EDUCATION OFFICER ALLAHABAD Vs SUSHILA JAISWAL (DEAD) THROUGH HER LRS
Supreme Court Of India · (2018) 16 SCC 506 : (2018) 5 JT 282 : 2018 7 Scale 526
Supreme Court17 May 2018Dismissed
KIRAN PAL SINGH Vs THE STATE OF UTTAR PRADESH
Supreme Court Of India · AIR 2018 SC 3000 : (2018) 7 Scale 605 : (2018) 4 SCR 535 : (2018) 7 SCC 521
Uttar Pradesh Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 — Section 15(2), 8, 9, 11, 13, 15(1), 15, 15(3), 15(4), 15(11)(a), 15(11)(b), 15(12), 15(6), 15(13)Constitution of India — Article 40, 226, 243
Supreme Court17 May 2018Dismissed
AMRIT PAUL SINGH Vs TATA AIG GENERAL INSURANCE CO. LTD.
Supreme Court Of India · AIR 2018 SC 2662 : (2018) 3 RCR(Civil) 131 : (2018) 6 SCR 838 : (2018) 7 SCC 558 : (2018) 7 Scale 502
Motor Vehicles Act, 1988 — Section 166, 66, 149(4), 149(5), 2(30), 146Motor Vehicles Act, 1939 — Section 149(2), 96(2)