Supreme Court02 Jul 2018Dismissed

Commissioner Of Income Tax(Tds) Kanpur And Anr Vs Canara Bank

Supreme Court Of India · AIR 2018 SC 3458 : (2018) 7 SCR 866 : (2018) 9 SCC 322 : (2018) 8 Scale 635 : (2018) 9 JT 21 : (2018) 4 BC 110 : (2018) 303 CTR 433 : (2018) 55 GSTR 161 : (2018) 406 ITR 161 : (2018) 257 Taxman 12

Uttar Pradesh Industrial Area Development Act, 1976 — Section 3Indian Penal Code, 1860 — Section 21Income Tax Act, 1961 — Section 10(20), 156, 194A, 194(3), 194(3)(iii)(c), 194(3)(iii)(d), 194(3)(iii)(f), 201(1), 201(1A), 260A
Supreme Court02 Jul 2018Allowed

DEVIDAS LOKA RATHOD Vs STATE OF MAHARASHTRA

Supreme Court Of India · AIR 2018 SC 3093 : (2018) 7 SCR 767 : (2018) 6 JT 323 : (2018) 8 Scale 356 : (2018) 7 SCC 718 : (2018) AllMR(Cri) 3152 : (2018) 3 JCC 1668 : (2018) 3 JKJ 30 : (2018) 3 RCR(Criminal) 784

Constitution of India, 1950 — Article 21, 136Indian Penal Code, 1860 — Section 84, 302, 324Indian Evidence Act, 1872 — Section 105
Supreme Court02 Jul 2018Disposed Of

COMMON CAUSE (A Regd. Society) & ORS Vs UNION OF INDIA & ORS

Supreme Court Of India · (2018) 8 Scale 433 : (2018) 9 SCC 382, (2018) 6 MadLJ 600 : (2018) 7 SCJ 264 : (2018) 3 SCT 654 : (2018) 6 SCR 901

Central Vigilance Commission Act, 2003 — Section 3(3), 4, 4(1)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 23, 120B, 177, 181, 182, 193, 196
Supreme Court02 Jul 2018

ALOKA KUMAR Vs STATE OF KARNATAKA & ORS

Supreme Court Of India · (2018) 7 SCC 729 : (2019) 1 AICLR 60 : (2018) 3 ACJ 701 : (2018) 4 CivCC 663 : (2018) 4 CriCC 471 : (2018) 72 OCR 552 : (2018) 3 RCR(Criminal) 751 : (2018) 3 SCC(Cri) 329

Indian Penal Code, 1860 — Section 376
Supreme Court02 Jul 2018Dismissed

SHYAM NARAYAN PRASAD Vs KRISHNA PRASAD AND ORS

Supreme Court Of India · AIR 2018 SC 3152 : (2018) 5 SCR 36 : (2018) 6 JT 282 : (2018) 8 Scale 334 : (2018) 7 SCC 646 : 5 ALD 90 : (2018) 4 ALT 40 : (2018) (36) LCD 2230 : (2018) 3 RCR(Civil) 527

Transfer of Property Act, 1882 — Section 53A, 54, 118Registration Act, 1908 — Section 17, 17(i)(b), 49Indian Evidence Act, 1872 — Section 91
Supreme Court02 Jul 2018Allowed

SONVIR SOMVIR Vs STATE OF NCT OF DELHI

Supreme Court Of India · AIR 2018 SC 3131 : (2018) 7 SCR 830 : (2018) 6 JT 521 : (2018) 8 Scale 311 : (2018) 8 SCC 24 : (2018) CriLJ 3624 : (2018) 3 RCR(Criminal) 767

Indian Penal Code, 1860 — Section 34, 302, 392Identification of Prisoners Act, 1920 — Section 2(a), 3, 4, 5, 8Criminal Tribes Act, 1911 — Section 9
Supreme Court02 Jul 2018Allowed

KISHAN RAO Vs SHANKARGOUDA

Supreme Court Of India · AIR 2018 SC 3173 : (2018) 5 SCR 69 : (2018) 6 JT 447 : (2018) 8 Scale 341 : (2018) 8 SCC 165 : (2018) 3 JCC 198 : (2018) 3 JKJ 22 : (2018) 2 DCR 401 : (2018) 2 OLR 733 : (2018) 3 PLJR 313 : (2018) 3 RCR(Criminal) 746 : (2018) 3 SCC(Cri) 544

Negotiable Instruments Act, 1881 — Section 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313, 379, 397, 401Indian Evidence Act, 1872 — Section 3
Supreme Court02 Jul 2018Dismissed

NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs CHIEF COMMISSIONER OF INCOME TAX & ORS

Supreme Court Of India · AIR 2018 SC 3179 : (2018) SCR 781 : (2018) 8 Scale 365 : (2018) 9 SCC 351 : (2018) 303 CTR 448 : (2018) 406 ITR 178 : (2018) 10 SCJ 292 : (2018) 256 Taxman 396

Constitution of India, 1950 — Article 289Gujarat Municipalities Act, 1963 — Article 243Q, 243P, 243P(e), 243Q, 243Q(1), 243R, 243S, 243T, 243UIncome-tax Act, 1961 — Section 10(20), 10(20A), 131, 142, 142(1), 194A
Supreme Court02 Jul 2018Dismissed

UNION OF INDIA & ORS Vs RAM LAKHAN SHARMA

Supreme Court Of India · AIR 2018 SC 4860 : 2018 (5 ) SCR 48 : (2018) 6 JT 298 : (2018) 8 Scale 387 : (2018) 7 SCC 670 : (2018) 3 PLJR 319 : (2018) 2 SCC (L&S) 356

Indian Penal Code, 1860 — Section 376Central Reserve Police Force Act, 1949 — Section 11(1), 18Central Reserve Police Force Rules, 1955 — Section 27, 27(c)
Supreme Court01 Jun 2018Partly Allowed

JAYASWAMY Vs STATE OF KARNATAKA

Supreme Court Of India · AIR 2018 SC 2648 : (2018) 3 BCR(Cri) 1 : (2018) 5 JT 438 : (2018) 8 Scale 3 : (2018) 7 SCC 219

Indian Penal Code, 1860 — Section 34, 116, 302, 326,