Supreme Court30 Jul 2018Disposed Off
Dhanraj Vs State Of Maharashtra
Supreme Court Of India · (2018) 9 Scale 634
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Supreme Court Of India judgments, 2018
1,052 judgments · page 25 of 53
Supreme Court30 Jul 2018Allowed
Ruby Tour Services Pvt. Ltd & Anr Vs Union Of India
Supreme Court Of India · (2018) 7 JT 463 : (2018) 9 Scale 278 : AIR 2018 SC 3543 : (2018) 7 SCR 1169 : (2018) 9 SCC 537
Constitution of India, 1950 — Article 14, 32, 226
Supreme Court30 Jul 2018
Diyora And Bhanderi Corporation Through Its Partner And Ors Vs Sarine Technologies Ltd
Supreme Court Of India · (2018) 7 JT 305 : (2018) 9 Scale 423 : (2018) 8 SCC 804
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 8Constitution Of India, 1950 — Article 227
Supreme Court27 Jul 2018Dismissed
State Of Madhya Pradesh Vs Gangabishan @ Vishnu & Ors
Supreme Court Of India · (2018) 7 JT 371 : (2018) 9 Scale 224
Indian Penal Code, 1860 — Section 129, 147, 148, 149, 302, 304I, 325, 440Arms Act, 1959 — Section 30
Supreme Court26 Jul 2018Disposed Off
Anwar Husena Bammanali Vs Uma Mahadevan
Supreme Court Of India · (2018) 8 JT 160 : (2018) 10 Scale 219
Supreme Court26 Jul 2018Allowed
M/S. Nandhini Deluxe Vs M/S. Karnataka Co-Operative Milk Producers Federation Ltd
Supreme Court Of India · AIR 2018 SC 3516 : (2018) 9 Scale 202 : (2018) 9 SCC 18 : (2018) 11 SCR 275
Trade Marks Act, 1999 — Section 9, 9(2)(b), 11, 11(2), 11(8), 12, 12(1), 12(3), 18, 18(1)Trade Marks Act, 1940 — Section 5
Supreme Court26 Jul 2018Allowed
Central Board of Trustees Vs M/s Indore Composite Pvt. Ltd
Supreme Court Of India · (2018) 7 JT 426 : AIR 2018 SC 3682 : (2018) 8 SCC 443 : (2018) 3 LLJ 513 : (2018) 7 SCR 1130 : (2018) 9 Scale 199
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7A, 7C, 7Q, 14B
Supreme Court25 Jul 2018Disposed Off
Khajan Singh (D) Thr. Lrs Vs Khajan Singh (D) Thr. Lrs
Supreme Court Of India · (2018) 7 JT 370 : (2018) 9 Scale 366
Supreme Court25 Jul 2018Allowed
Union of India Vs Dyagala Devamma & Ors
Supreme Court Of India · AIR 2018 SC 3511 : (2018) 5 ALD 69 : (2018) 9 Scale 193 : (2018) 8 SCC 485 : (2018) 7 SCR 1118
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 23
Supreme Court25 Jul 2018Disposed Off
Manju Kumari Singh @ Smt. Manju Singh Vs Avinash Kumar Singh
Supreme Court Of India · AIR 2018 SC 3629 : (2018) 5 ALD 136 : (2018) 7 JT 180 : (2018) 9 Scale 189 : 2018 (17 ) SCC 378
Constitution of India 1950 — Article 142
Supreme Court23 Jul 2018Disposed Off
Shyam Sunder Agarwal Vs P. Narotham Rao And Ors
Supreme Court Of India · (2018) 9 Scale 367 : (2018) 8 SCC 230 : (2018) 7 SCR 1135
Constitution of India 1950 — Article 136
Supreme Court23 Jul 2018Disposed Off
Mohammed Zakir Vs Shabana & Ors
Supreme Court Of India · (2018) 7 JT 359 : (2018) 9 Scale 374 : (2018) 3 KLJ 816 : (2018) 7 SCR 1128 : (2018) 15 SCC 316
Code of Criminal Procedure 1973 — Section 362
Supreme Court23 Jul 2018Disposed Off
Mazdoor Kisan Shakti Sangathan Vs Union Of India & Anr
Supreme Court Of India · AIR 2018 SC 3476 : (2018) 9 Scale 134 : (2018) 11 SCR 586 : (2018) 17 SCC 324
Constitution of India, 1950 — Article 19, 19(1), 19(1)(a), 19(1)(b), 19(2), 19(3), 19(4), 19(5), 19(6), 21, 25(1), 29(2), 30(1), 32Indian Penal Code, 1860 — Section 188Code of Criminal Procedure 1973 — Section 107, 144, 144(4), 145
Supreme Court23 Jul 2018Disposed Off
Shalu Ojha Vs Prashant Ojha
Supreme Court Of India · (2018) 8 SCC 452 : (2018) 3 JKJ 93 : AIR 2018 SC 3693 : (2018) 9 Scale 127
Protection of Women from Domestic Violence Act, 2005 — Section 12, 29Code of Criminal Procedure 1973 — Section 125, 482
Supreme Court23 Jul 2018Dismissed
Bhaskar Shrachi Alloys Ltd. Etc.Etc Vs Damodar Valley Corporation & Ors. Etc
Supreme Court Of India · (2018) 8 SCC 281 : AIR 2018 SC 3731 : (2018) 7 JT 147 : (2018) 9 Scale 106
Electricity Act, 2003 — Section 14, 41, 51, 61, 62, 79, 111, 125, 173, 174, 178Damodar Valley Corporation Act, 1948 — Section 3(1), 12, 18, 19, 20, 32, 33, 37, 38, 39, 40, 58
Supreme Court20 Jul 2018Allowed
Reliance Cellulose Products Ltd Vs Oil And Natural Gas Corporation Ltd
Supreme Court Of India · AIR 2018 SC 3707 : (2018) 6 SCR 618 : (2018) 9 SCC 266 : (2018) 7 JT 528 : (2018) 9 Scale 88
Interest Act, 1978 — Section 3Arbitration Act, 1940 — Section 29Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(a)
Supreme Court20 Jul 2018Allowed
Nutan Rani And Anr Vs Gurmail Singh And Ors
Supreme Court Of India · (2018) 7 JT 368 : (2018) ACJ 2169 : (2018) 9 Scale 248 : (2018) 6 SCR 607 : (2018) 17 SCC 109
Motor Vehicles Act, 1988 — Section 166
Supreme Court20 Jul 2018Allowed
Indian Bank & Anr Vs K Pappireddiyar & Anr
Supreme Court Of India · (2018) 7 JT 360 : AIR 2018 SC 3540 : (2018) 5 ALD 128 : (2018) 4 ALT 60 : (2018) 3 JKJ 155 : (2018) 3 JLJR 348 : (2018) 4 PLJR 12 : (2018) SCR 611 : (2018) 9 Scale 243
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2, 2(zf), 13(2), 31(i)
Supreme Court19 Jul 2018Disposed Off
University Of Kerala & Anr Vs Saiful Islam.A. & Ors
Supreme Court Of India · (2018) 2 EduLC 734 : (2018) 4 SCT 241 : (2018) 3 SLJ 345 : (2018) 6 SLR 733
Constitution of India, 1950 — Article 142
Supreme Court17 Jul 2018Disposed Off
Smt. Kalpana Majumder & Ors Vs Smt. Lakshmi Priya Shaw & Ors
Supreme Court Of India · (2018) 7 JT 76 : (2018) 5 ArbLR 25 : (2018) 9 Scale 242