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Supreme Court Of India judgments, 2018

1,052 judgments · page 24 of 53

Supreme Court01 Aug 2018Allowed

Dr. Sr. Tessy Jose And Others Vs State Of Kerala

Supreme Court Of India · (2018) 7 JT 517 : (2018) 9 Scale 629 : AIR 2018 SC 4654 : (2018) 3 JLJ 1 : (2018) 3 JLJR 345 : : (2018) 4 MLJ(Cri) 207 : (2018) 3 PLJR 369 : (2018) 4 RCR(Criminal) 114 : : (2018) 4 MLJ(Cri) 207 : (2018) 3 PLJR 369 : (2018) 4 RCR(Criminal) 114 : (2018) SCR

Indian Penal Code, 1860 — Section 34, 201Protection of Children from Sexual Offences Act, 2012 — Section 19(1), 21(1)Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
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Supreme Court01 Aug 2018Allowed

State of Rajasthan Vs Mohan Lal & Another

Supreme Court Of India · (2018) 7 JT 422 : (2018) 9 Scale 335 : AIR 2018 SC 3564 : (2018) CriLJ 4450 : (2018) 3 Crimes 474 : (2018) 6 SLT 394 : (2018) 18 SCC 535

Indian Penal Code, 1860 — Section 307, 323, 325, 326, 341, 447
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Supreme Court31 Jul 2018Allowed

T.P. Murugan (Dead) Thr. Lrs Vs Bojan

Supreme Court Of India · (2018) 7 JT 457 : (2018) 9 Scale 389 : AIR 2018 SC 3601 : (2018) 8 SCC 469 : (2018) 3 JKJ 67 : (2018) 9 SCR 355

Negotiable Instruments Act, 1881 — Section 118, 139
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Supreme Court31 Jul 2018Disposed Off

Union Of India And Anr Vs Sunil Tripathi Etc

Supreme Court Of India · (2018) 9 Scale 305 : AIR 2018 SC 3570 : (2018) 8 SCC 463 : (2018) 9 SCR 374

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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Supreme Court31 Jul 2018Allowed

Surinder Kumar Khanna Vs Intelligence Officer Directorate Of Revenue Intelligence

Supreme Court Of India · (2018) 7 JT 313 : (2018) 9 Scale 328 : AIR 2018 SC 3574 : (2018) 8 SCC 271 : (2018) 3 JKJ 39 : (2018) 3 KLJ 808 : (2018) 3 KLT 1027 : (2018) 9 SCR 338

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c) , 22, 23, 28, 29, 50, 60, 67Code of Criminal Procedure, 1973 — Section 161, 164Indian Evidence Act, 1872 — Section 3, 24, 25, 27
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Supreme Court30 Jul 2018Allowed

State Of Bihar & Ors Vs Bihar Rajya Bhumi Vikas Bank Samiti

Supreme Court Of India · AIR 2018 SC 3863 : (2018) 7 SCR 1147 : (2018) 9 SCC 472 : (2018) 8 JT 268 : (2018) 9 Scale 291

Code Of Civil Procedure, 1908 — Section 80, Order 8 Rule 1Arbitration And Conciliation Act, 1996 — Section 29A, 34, 34(1), 34(2), 34(3), 34(5), 34(6), 48, 48(3), 48(4)Consumer Protection Act, 1986 — Section 13, 13(2)(a), 13(3A)
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