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Supreme Court Of India judgments, 2017

1,452 judgments · page 70 of 73

Supreme Court11 Jan 2017Disposed Of

United Finance Corporation Vs M.S.M. Haneefa

Supreme Court Of India · (2017) 171 AIC 161 : 2017 AIR(SCW) 498 : AIR 2017 SC 498 : 2017 AllSCR 222 : (2017) 121 ALR 248 : (2017) 2 ALT 1 : (2017) 2 AndhLD 58 : (2017) 1 ApexCourtJudgments(SC) 387 : (2017) 1 ARC 223 : (2017) 1 BBCJ 150 : (2017) 2 BCR 43 : (2017) 2 BLJud 30 : (201

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 95Limitation Act, 1963 - Section 15(1)
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Supreme Court11 Jan 2017Allowed

Balakrishnan Vs Union of India

Supreme Court Of India · (2017) 294 CurTR 6 : (2017) 391 ITR 178 : (2017) 2 JT 176 : (2017) 2 Scale 1 : (2017) 3 SCC 634 : (2017) 247 Taxman 16 : (2017) 1 SCR 519

Income Tax Act, 1961 - Section 10(37)Land Acquisition Act, 1894 - Section 4(1)
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Supreme Court11 Jan 2017Disposed Of

Debapriya Pal Vs State of West Bengal

Supreme Court Of India · (2017) 99 ACrC 322 : (2017) 172 AIC 238 : (2017) 2 AICLR 669 : 2017 AIR(SCW) 1246 : (2017) 2 CriCC 197 : (2017) 2 JCC 986 : (2017) 66 OrissaCriR 811 : (2017) 1 RCRCriminal 1067 : (2017) 1 RecentApexJudgments(RAJ) 551 : (2017) 2 Scale 11 : AIR 2017 SC 1246

Penal Code, 1860 (IPC) - Section 302, Section 34
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Supreme Court10 Jan 2017Disposed Of

Union of India Vs Satish Kumar Mehta (D) Thr. Lrs.

Supreme Court Of India · (2017) 173 AIC 221 : 2017 AIR(SCW) 2483 : AIR 2017 SC 2483 : (2017) 5 JT 530 : (2017) 2 RCRCivil 308 : (2017) 1 RCRRent 264 : (2017) 2 RecentApexJudgments(RAJ) 337 : (2017) 2 Scale 36 : (2017) 1 WLN 215 : (2017) 11 SCC 74

Constitution of India, 1950 - Article 133
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Supreme Court10 Jan 2017Allowed

Aires Rodrigues Vs Vishwajeet P. Rane

Supreme Court Of India · 2017 AIR(SCW) 731 : (2017) 1 AIRBomRCri 713 : AIR 2017 SC 731 : 2017 AllMRCri 1733 : (2017) CriLJ 1440 : (2017) CriLR 284 : (2017) 66 OrissaCriR 747 : (2017) 1 Scale 541 : (2017) 11 SCC 62

Criminal Law (Amendment) Act, 1932 - Section 10Penal Code, 1860 (IPC) - Section 186, Section 188, Section 189, Section 228, Section 295A, Section 298, Section 505, Section 507
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Supreme Court10 Jan 2017Allowed

Saloni Arora Vs State of NCT of Delhi

Supreme Court Of India · (2017) 98 ACrC 985 : (2017) 171 AIC 159 : (2017) 1 AICLR 881 : 2017 AIR(SCW) 391 : AIR 2017 SC 391 : (2017) 1 AllCrlRulings 549 : 2017 AllSCRCrl 234 : (2017) 1 ApexCourtJudgments(SC) 418 : (2017) 1 BBCJ 148 : (2017) 2 BLJud 17 : (2017) 1 CalLJ 210 : (2017

Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 182
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