Supreme Court04 Jan 2017Disposed Of
Kavitha Pavan Tibile Vs Pavan H. Tibile
Supreme Court Of India · (2017) 2 Scale 34
Constitution of India, 1950 - Article 133
COURT ARCHIVE
Supreme Court Of India judgments, 2017
1,452 judgments · page 72 of 73
Supreme Court04 Jan 2017Dismissed
State of U.P. Vs Abdul Ali
Supreme Court Of India · (2017) 2 ADJ 153 : (2017) 173 AIC 160 : (2017) 1 BBCJ 410 : (2017) 1 BLJud 243 : (2017) DNJ 77 : (2017) 2 JBCJ 144 : (2017) 2 JT 91 : (2017) 1 LAR 52 : (2017) 1 LawHeraldSC 321 : (2017) 3 SCC 108
Land Acquisition Act, 1894 - Section 4(1), Section 6
Supreme Court04 Jan 2017Dismissed
Gopal and Sons (HUF) Vs CIT Kolkata-XI
Supreme Court Of India · 2017 AIR(SCW) 257 : AIR 2017 SC 257 : (2017) 291 CurTR 321 : (2017) 1 HLT 214 : (2017) 391 ITR 1 : (2017) 1 JT 297 : (2017) 1 Scale 296 : (2017) 3 SCC 574 : (2017) 245 Taxman 48 : (2017) 1 UAD 86 : (2017) 1 SCR 86
Income Tax Act, 1961 - Section 2(22)(e)
Supreme Court04 Jan 2017Dismissed
Patel Brothers Vs State of Assam
Supreme Court Of India · 2017 AIR(SCW) 383 : AIR 2017 SC 383 : (2017) 345 ELT 578 : (2017) 391 ITR 244 : (2017) 1 JLJR 289 : (2017) 1 JT 389 : (2017) 1 LW 920 : (2017) 1 MLJ 871 : (2017) 1 PLJR 407 : (2017) 1 RJ 1 : (2017) 1 Scale 302 : (2017) 2 SCC 350 : (2017) 95 UPTC 105
Assam Value Added Tax Act, 2003 - Section 81Limitation Act, 1963 - Section 5
Supreme Court04 Jan 2017Dismissed
Gautam Jain Vs Union of India
Supreme Court Of India · (2017) 99 ACrC 325 : (2017) 171 AIC 143 : 2017 AIR(SCW) 230 : (2017) 1 AIRBomRCri 519 : AIR 2017 SC 230 : (2017) 1 AllCrlRulings 833 : 2017 AllSCRCrl 261 : (2017) 1 BBCJ 104 : (2017) CriLJ 965 : (2017) 1 Crimes 39 : (2017) 1 ECrC 344 : (2017) 345 ELT 586
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), Section 3(2), Section 5A, Section 5AConstitution of India, 1950 - Article 22(5), Article 22(5)
Supreme Court04 Jan 2017Disposed Of
Vijendra Singh Vs State of Uttar Pradesh
Supreme Court Of India · (2017) 98 ACrC 656 : (2017) 99 ACrC 365 : (2017) 1 ADJ 759 : (2017) 170 AIC 53 : (2017) 172 AIC 48 : 2017 AIR(SCW) 860 : AIR 2017 SC 860 : (2017) 1 AllCrlRulings 558 : (2017) 3 AllLJ 225 : 2017 AllMRCri 883 : (2017) 1 AndhLDCriminal 648 : (2017) 1 ApexCou
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
Supreme Court04 Jan 2017Allowed
H.V.P.N. Ltd. Vs Bal Govind
Supreme Court Of India · 2017 AIR(SCW) 617 : AIR 2017 SC 617 : (2017) 1 CLR 668 : (2017) 153 FLR 213 : (2017) 1 JT 467 : (2017) LIC 938 : (2017) 1 Scale 561 : (2017) 2 SCC 382 : (2017) 1 SCCLS 344
Constitution of India, 1950 - Article 133
Supreme Court04 Jan 2017Allowed
Dr. Ramegowda Vs State of Karnataka
Supreme Court Of India · 2017 AllMRCri 880
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, Section 119, Section 120B, Section 167, Section 218, Section 420, Section 464, Section 468, Section 470Prevention of Corruption Act, 1988 - Section 13(1)(b), Section 13(2), Section 9
Supreme Court04 Jan 2017Allowed
Rudragouda Vs Assistant Commissioner And Spl. Land Acquisition Officer
Supreme Court Of India · 2017 AIR(SCW) 725 : (2017) 2 AirKarR 154 : AIR 2017 SC 725 : (2017) DNJ 240 : (2017) 12 SCC 743
Constitution of India, 1950 - Article 133Land Acquisition Act, 1894 - Section 23
Supreme Court03 Jan 2017Dismissed
Jairam Vs State of Maharashtra
Supreme Court Of India · (2017) 98 ACrC 954 : (2017) 171 AIC 207 : 2017 AIR(SCW) 653 : (2017) 1 AIRBomRCri 612 : AIR 2017 SC 653 : 2017 AllMRCri 459 : (2017) 1 BBCJ 80 : (2017) 1 BLJud 97 : (2017) 2 BomCR(Cri) 27 : (2017) 1 CriCC 632 : (2017) CriLR 87 : (2017) sup1 CutLTCriminal
Indian Penal Code, 1860 (IPC) — Section 120(B), 406, 409
Supreme Court03 Jan 2017Dismissed
Centre For Public Interest Litigation Vs Housing & Urban Development Corporation Ltd.
Supreme Court Of India · (2017) 122 ALR 362 : (2017) 2 ALT 28 : (2017) 1 DRTC 469 : (2017) 1 JT 458 : (2017) 1 LAR 87 : (2017) 135 RD 291 : (2017) 1 RJ 150 : (2017) 1 Scale 268 : (2017) 3 SCC 605 : (2017) 1 SCR 401
Supreme Court03 Jan 2017Dismissed
Pepsu Road Transport Corporation, Patiala Vs Amandeep Singh
Supreme Court Of India · 2017 AIR(SCW) 321 : AIR 2017 SC 321 : 2017 AllSCR 916 : (2017) 2 ALT 18 : (2017) 1 ApexCourtJudgments(SC) 508 : (2017) 1 BBCJ 82 : (2017) 1 CLR 647 : (2017) DNJ 84 : (2017) 152 FLR 605 : (2017) 1 JBCJ 322 : (2017) 1 JLJR 268 : (2017) 1 JT 56 : (2017) 1 La
Pepsu Road Transport Corporation Employees Pension/Gratuity and General Provident Fund Regulations, 1992 — Regulation 13, Regulation 4
Supreme Court03 Jan 2017Dismissed
Kishore Bhadke Vs State of Maharashtra
Supreme Court Of India · (2017) 98 ACrC 957 : (2017) 171 AIC 182 : 2017 AIR(SCW) 279 : (2017) 1 AIRBomRCri 501 : AIR 2017 SC 279 : 2017 AllMRCri 1316 : 2017 AllSCRCrl 182 : (2017) 1 ALTCrl 261 : (2017) 1 AndhLDCriminal 990 : (2017) 1 BBCJ 190 : (2017) 1 BomCR(Cri) 347 : (2017) Cr
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 411
Supreme Court03 Jan 2017Disposed Of
Delhi Development Authority Vs Hardwari Lal Rana
Supreme Court Of India · (2017) 1 JT 66 : (2017) 1 Scale 560
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
Supreme Court03 Jan 2017Dismissed
Assistant Provident Fund Commissioner, EPFO Vs Management of RSL Textiles India Pvt. Ltd. Thr. Its Director.
Supreme Court Of India · 2017 AIR(SCW) 679 : AIR 2017 SC 679 : (2017) 2 CLR 243 : (2017) 153 FLR 214 : (2017) 1 JT 460 : (2017) LabLR 337 : (2017) 1 LawHeraldSC 322 : (2017) LIC 928 : (2017) 2 Scale 33 : (2017) 3 SCC 110 : (2017) 1 SCCLS 543 : (2017) 2 WLN 39
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
Supreme Court03 Jan 2017Allowed
Alka Bapu Gund Vs Prakash Kanhaiyalal Kankaria
Supreme Court Of India · (2017) 2 AICLR 630 : 2017 AIR(SCW) 724 : (2017) 1 AIRBomRCri 712 : AIR 2017 SC 724 : (2017) 2 CriCC 68 : (2017) CriLR 283 : (2017) 11 SCC 108
Criminal Procedure Code, 1973 (CrPC) — Section 204, Section 482
Supreme Court03 Jan 2017Allowed
Gaukaran Yadav Vs State of Chhattisgarh
Supreme Court Of India · (2017) 2 CLR 246 : (2017) 153 FLR 1 : (2017) 1 LLJ 257
Constitution of India, 1950 — Article 133Industrial Disputes Act, 1947 — Section 25F
Supreme Court03 Jan 2017Disposed Of
Board of Control for Cricket in India Vs Cricket Association of Bihar
Supreme Court Of India · (2017) 1 JT 13 : (2017) 1 Scale 110 : (2017) 3 SCC 696 : (2017) 1 SCR 544
Supreme Court03 Jan 2017Allowed
Sagar Tatyaram Gorkhe Vs State of Maharashtra
Supreme Court Of India · 2017 AllSCRCrl 318
Criminal Procedure Code, 1973 (CrPC) — Section 439
Supreme Court02 Jan 2017Disposed Of
Lucknow Development Authority Vs Mazhar Khan @ Pappu
Supreme Court Of India · (2017) 2 ADJ 114 : (2017) 1 JT 388
Constitution Of India, 1950 — Article 133