Supreme Court20 Jan 2017Dismissed
Haridas Vs Director State Project, U.P. Education For All Project (Sarv Siksha Abhyan)
Supreme Court Of India · (2017) 2 JT 246 : (2017) 2 Scale 9 : (2017) 15 SCC 252
COURT ARCHIVE
Supreme Court Of India judgments, 2017
1,452 judgments · page 68 of 73
Supreme Court20 Jan 2017Disposed Of
K. M. Pratap Vs K. M. Gourish
Supreme Court Of India · (2017) 172 AIC 250 : (2017) 121 ALR 900 : (2017) 2 AndhLD 88 : (2017) 1 ApexCourtJudgments(SC) 705 : (2017) 2 CivCC 19 : (2017) 2 ICC 597 : (2017) 2 JT 320 : (2017) 2 Scale 7 : (2017) 2 WLN 24 : (2017) 11 SCC 103
Supreme Court20 Jan 2017Disposed Of
Dr. Umesh Kumar Vs State of U.P.
Supreme Court Of India · (2017) 2 Scale 8
Supreme Court20 Jan 2017Disposed Of
Labhudan Manubhai Gadhvi Vs Gujarat State Road Transport Corporation
Supreme Court Of India · (2017) 153 FLR 499 : (2017) 1 LLJ 513 : (2018) 12 SCC 508
Industrial Disputes Act, 1947 - Section 25FMotor Vehicles Act, 1988 - Section 177, Section 188Penal Code, 1860 (IPC) - Section 279, Section 304(A)
Supreme Court20 Jan 2017Allowed
Guruvamma Vs State of Karnataka
Supreme Court Of India · 2017 AIR(SCW) 1731 : AIR 2017 SC 1731 : (2018) 12 SCC 733
Constitution of India, 1950 - Article 14
Supreme Court20 Jan 2017Dismissed
State of Tripura Vs Nikhil Ranjan Chakraborty
Supreme Court Of India · 2017 AIR(SCW) 697 : AIR 2017 SC 697 : 2017 AllSCR 1076 : (2017) 1 ApexCourtJudgments(SC) 761 : (2017) 1 ESC 144 : (2017) 153 FLR 329 : (2017) 2 JLJR 1 : (2017) 1 JT 435 : (2017) LIC 912 : (2017) 2 PLJR 161 : (2017) 1 Scale 599 : (2017) 3 SCC 646 : (2017)
Constitution of India, 1950 - Article 14, Article 16
Supreme Court19 Jan 2017Allowed
Ajikumar @ Aji Vs State of Kerala
Supreme Court Of India · 2017 AIR(SCW) 695 : AIR 2017 SC 695 : (2017) CriLJ 1452 : (2017) 66 OrissaCriR 995
Penal Code, 1860 (IPC) - Section 120B, Section 143, Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 427, Section 436, Section 452
Supreme Court19 Jan 2017Dismissed
Gopal Neogi Vs State Of West Bengal
Supreme Court Of India · 2017 AIR(SCW) 1344 : AIR 2017 SC 1344 : (2017) CriLR 463 : (2017) 3 RecentApexJudgments(RAJ) 554
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
Supreme Court19 Jan 2017Allowed
Virender Singh Vs State of Haryana
Supreme Court Of India · 2017 AIR(SCW) 1228 : AIR 2017 SC 1228 : (2017) 11 SCC 126
Penal Code, 1860 (IPC) - Section 302
Supreme Court19 Jan 2017Disposed Of
Ultratech Cement Limited Vs Rajasthan Rajya Vidyut Utpadan Nigam Limited
Supreme Court Of India · (2017) 2 RAJ 62 : (2017) 2 Scale 96 : (2018) 15 SCC 210
Arbitration and Conciliation Act, 1996 - Section 34, Section 36, Section 9
Supreme Court19 Jan 2017Dismissed
S. Krishna Sradha Vs State of Andhra Pradesh
Supreme Court Of India · (2017) 3 JT 51 : (2017) 1 LawHeraldSC 226 : (2017) 2 Scale 78 : (2017) 4 SCC 516 : (2017) 2 SCT 140
Constitution of India, 1950 - Article 136, Article 226, Article 32
Supreme Court19 Jan 2017Disposed Of
Clarence Pais Vs Union of India
Supreme Court Of India · (2017) 2 RCRCivil 144 : (2017) 2 RecentApexJudgments(RAJ) 281
Supreme Court18 Jan 2017Disposed Of
Safety Retreading Company (P) Ltd. Vs Commissioner of Central Excise, Salem
Supreme Court Of India · 2017 AIR(SCW) 703 : AIR 2017 SC 703 : (2017) 60 GST 94 : (2017) 1 JT 461 : (2017) 2 Scale 21 : (2017) 3 SCC 640 : (2017) 4 SCR 714
Finance Act, 1994 - Section 65(105)(zzg), Section 65(64)
Supreme Court18 Jan 2017Disposed Of
Jan Sahyog Sewa Samiti Vs State of Uttarakhand
Supreme Court Of India · (2017) 01 SC CK 0148
Supreme Court18 Jan 2017Allowed
Killer Thiayagu @ Thiyagu Vs State Rep. By Inspector of Police Station
Supreme Court Of India · 2017 AIR(SCW) 612 : AIR 2017 SC 612 : 2017 AllSCRCrl 433 : (2018) 16 SCC 207
Penal Code, 1860 (IPC) - Section 302, Section 34
Supreme Court18 Jan 2017Allowed
M/s. Southern Motors Vs State of Karnataka
Supreme Court Of India · 2017 AIR(SCW) 476 : AIR 2017 SC 476 : (2017) 59 GST 502 : (2017) 1 JT 346 : (2017) 1 Scale 604 : (2017) 3 SCC 467 : (2017) 95 UPTC 241
Central Excises and Salt Act, 1944 - Section 11BKerala General Sales Tax Rules, 1963 - Rule 9 (a)Tamil Nadu Value Added Tax Act, 2006 - Section 19(20)
Supreme Court18 Jan 2017Allowed
Shailja Vs Khobbanna
Supreme Court Of India · 2017 AIR(SCW) 1174 : (2017) 2 AirKarR 314 : AIR 2017 SC 1174 : (2017) CriLJ 2306 : (2017) 2 ICC 639 : (2017) 2 LawHerald 940 : (2017) 1 LawHeraldSC 777 : (2017) 2 RCRCivil 701 : (2017) 2 RCRCriminal 497 : (2017) 2 RecentApexJudgments(RAJ) 650 : (2018) 12
Criminal Procedure Code, 1973 (CrPC) - Section 125
Supreme Court18 Jan 2017Disposed Of
New India Assurance Co. Ltd. Vs Hilli Multipurpose Cold Storage Pvt. Ltd.
Supreme Court Of India · (2017) 1 Scale 670
Consumer Protection Act, 1986 - Section 13(2)
Supreme Court17 Jan 2017Disposed Of
Prabha Sharma Vs Sunil Goyal
Supreme Court Of India · (2017) 2 Scale 19 : (2017) 2 WLN 42 : (2017) 11 SCC 77
Constitution of India, 1950 - Article 133, Article 141
Supreme Court17 Jan 2017Disposed Of
Raymond Cement Works Vs Union of India
Supreme Court Of India · (2017) 01 SC CK 0142
Railways Act, 1989 - Section 74