Supreme Court30 Jan 2017Disposed Of
State of U.P. Vs Ayodhya Prasad Pal
Supreme Court Of India · (2017) 2 JT 327 : (2017) 3 Scale 547 : (2017) 2 WLN 46 : (2017) 12 SCC 719
Constitution of India, 1950 - Article 133
COURT ARCHIVE
Supreme Court Of India judgments, 2017
1,452 judgments · page 67 of 73
Supreme Court30 Jan 2017Dismissed
Saint Asha Ram Vs State of Rajasthan
Supreme Court Of India · 2017 AIR(SCW) 726 : AIR 2017 SC 726 : 2017 AllSCRCrl 508 : (2017) 2 JT 25 : (2017) 1 RCRCriminal 1019 : (2017) 1 RecentApexJudgments(RAJ) 494 : (2017) 2 Scale 266 : (2017) 5 SCC 811
Penal Code, 1860 (IPC) - Section 439
Supreme Court27 Jan 2017Allowed
New Okhla Industrial Development Authority Vs Harkishan (Dead)
Supreme Court Of India · (2017) 171 AIC 65 : 2017 AIR(SCW) 854 : AIR 2017 SC 854 : (2017) 2 AllLJ 760 : (2017) 2 AllWC 1145 : (2017) 121 ALR 487 : (2017) 3 AndhLD 29 : (2017) 1 ApexCourtJudgments(SC) 444 : (2017) 1 CalLJ 214 : (2017) 1 CivilLJ 848 : (2017) 123 CutLT 970 : (2017)
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 2Land Acquisition Act, 1894 - Section 4
Supreme Court27 Jan 2017Dismissed
Ganga Ram Sah Vs State of Bihar
Supreme Court Of India · (2017) 98 ACrC 943 : (2017) 171 AIC 56 : (2017) 2 AICLR 558 : 2017 AIR(SCW) 655 : AIR 2017 SC 655 : (2017) 1 AllCrlRulings 743 : 2017 AllSCRCrl 300 : (2017) 2 ALTCrl 1 : (2017) 1 BBCJ 169 : (2017) 1 BLJud 237 : (2017) 2 CriCC 223 : (2017) CriLR 136 : (201
Arms Act, 1959 - Section 25A, Section 26Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 325, Section 332
Supreme Court27 Jan 2017Allowed
Haryana Urban Development Authority Vs Orchid Infrastructure Developers P. Ltd.
Supreme Court Of India · (2017) 171 AIC 97 : 2017 AIR(SCW) 882 : AIR 2017 SC 882 : (2017) 121 ALR 467 : (2017) 1 ApexCourtJudgments(SC) 720 : (2017) 1 ARC 543 : (2017) 1 BBCJ 174 : (2017) 1 JLJR 372 : (2017) 1 JT 503 : (2017) 1 LAR 354 : (2017) 2 MLJ 519 : (2017) 1 PLJ 326 : (201
Haryana Urban Development Authority Act, 1977 - Section 15(2)Specific Relief Act, 1963 - Section 41(h)
Supreme Court25 Jan 2017Dismissed
Special Land Acquisition Officer, Kiadb, Mysore Vs Anasuya Bai (D) By Lrs.
Supreme Court Of India · (2017) 171 AIC 129 : 2017 AIR(SCW) 904 : (2017) 2 AirKarR 145 : AIR 2017 SC 904 : (2017) DNJ 94 : (2017) 1 JLJR 466 : (2017) 2 JT 76 : (2017) 2 MLJ 587 : (2017) 2 PLJR 81 : (2017) 1 RCRCivil 972 : (2017) 1 RecentApexJudgments(RAJ) 477 : (2017) 1 RJ 407 :
Supreme Court24 Jan 2017Allowed
Union of India Vs M. Selvakumar
Supreme Court Of India · 2017 AIR(SCW) 740 : AIR 2017 SC 740 : 2017 AllSCR 653 : (2017) 1 ApexCourtJudgments(SC) 460 : (2017) 1 ESC 106 : (2017) 2 JBCJ 104 : (2017) 2 JCR 24 : (2017) 1 JLJR 427 : (2017) 1 JT 468 : (2017) 1 LawHeraldSC 338 : (2017) LIC 940 : (2017) 1 RecentApexJud
Constitution of India, 1950 - Article 14
Supreme Court24 Jan 2017Allowed
Kuldeep Singh Pathania Vs Bikram Singh Jaryal
Supreme Court Of India · (2017) 171 AIC 86 : 2017 AIR(SCW) 593 : (2017) 2 AIRJharR 247 : AIR 2017 SC 593 : 2017 AllSCR 1123 : (2017) 121 ALR 484 : (2017) 3 AndhLD 178 : (2017) 1 ApexCourtJudgments(SC) 548 : (2017) 1 BBCJ 166 : (2017) 2 BLJud 4 : (2017) 1 CalLJ 204 : (2017) 2 CivC
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2 (2), Order 7 Rule 11 (a)
Supreme Court24 Jan 2017Disposed Of
Jasbir Kaur Vs Satbir Singh
Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 450 : (2017) 2 JT 263 : (2017) 2 PLR 563 : (2017) 1 RCRCivil 878 : (2017) 1 RecentApexJudgments(RAJ) 406 : (2017) 2 Scale 10 : (2017) 11 SCC 166
Hindu Marriage Act, 1955 - Section 13
Supreme Court24 Jan 2017Allowed
V. Rajendran Vs Annasamy Pandian (D) Thr. Lrs. Karthyayani Natchiar
Supreme Court Of India · (2017) 172 AIC 125 : 2017 AIR(SCW) 685 : (2017) 2 AIRJharR 16 : AIR 2017 SC 685 : (2017) 122 ALR 26 : (2017) 1 ApexCourtJudgments(SC) 532 : (2017) 1 CalLJ 166 : (2017) 2 CivCC 103 : (2017) 1 CTC 762 : (2017) DNJ 192 : (2017) 1 ICC 971 : (2017) 1 PLJ 465 :
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3)
Supreme Court24 Jan 2017Disposed Of
Board of Control For Cricket Vs Cricket Association of Bihar
Supreme Court Of India · (2017) 1 Scale 665 : (2017) 6 SCC 742
Supreme Court24 Jan 2017Allowed
Becharam Acharya Vs State of Jharkhand
Supreme Court Of India · 2017 AllSCRCrl 287
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20, Section 7A
Supreme Court23 Jan 2017Dismissed
D.M., Oriental Insurance Co. Ltd. Vs Swapna Nayak
Supreme Court Of India · (2017) AAC 565 : (2017) 1 ACC 351 : (2017) ACJ 697 : (2017) 171 AIC 140 : 2017 AIR(SCW) 692 : AIR 2017 SC 692 : 2017 AllSCR 930 : (2017) 121 ALR 254 : (2017) 3 AndhLD 12 : (2017) 1 AnWR 200 : (2017) 1 ApexCourtJudgments(SC) 411 : (2017) 1 BBCJ 163 : (2017
Motor Vehicles Act, 1988 - Section 166
Supreme Court23 Jan 2017Disposed Of
Common Cause Vs Union of India
Supreme Court Of India · 2017 AIR(SCW) 577 : AIR 2017 SC 577 : (2017) 1 AllWC 1042 : (2017) 2 JCR 22 : (2017) 1 JT 466 : (2017) 1 LawHeraldSC 298 : (2017) 1 Scale 637 : (2017) 3 SCC 501 : (2017) 2 SCCCri 189 : (2017) 1 SCCriR 273 : (2017) 1 WLN 208 : (2017) 1 SCR 556
Supreme Court23 Jan 2017Disposed Of
Rishabh Choudhary Vs Union of India
Supreme Court Of India · (2017) 171 AIC 89 : 2017 AIR(SCW) 609 : AIR 2017 SC 609 : 2017 AllSCR 1086 : (2017) 1 AllWC 1039 : (2017) 122 ALR 11 : (2017) 1 ESC 147 : (2017) 1 JLJR 477 : (2017) 1 LawHeraldSC 247 : (2017) 2 PLJR 92 : (2017) 1 RecentApexJudgments(RAJ) 420 : (2017) 2 RS
Constitution of India, 1950 - Article 32
Supreme Court23 Jan 2017Disposed Of
Agyapaul Singh Vs State Bank of India (SAMB)
Supreme Court Of India · (2017) 172 AIC 251 : (2017) 121 ALR 872 : (2017) 1 ApexCourtJudgments(SC) 774 : (2017) DNJ 125 : (2017) 1 ICC 1026 : (2017) 2 JT 317 : (2017) 1 LawHeraldSC 336 : (2017) 66 OrissaCriR 988 : (2017) 2 Scale 16 : (2017) 5 SCC 235 : (2017) 2 WLN 22
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
Supreme Court23 Jan 2017Dismissed
S. Sreedhar Reddy Vs Government of Andhra Pradesh
Supreme Court Of India · 2017 AIR(SCW) 626 : AIR 2017 SC 626 : 2017 AllSCR 1000 : (2017) 2 ALT 7 : (2017) 2 AndhLD 83 : (2017) 1 ApexCourtJudgments(SC) 674 : (2017) 1 ESC 140 : (2017) 1 JT 527 : (2017) 1 LawHeraldSC 458 : (2017) LIC 900 : (2017) 2 LLN 292 : (2017) 1 Scale 647 : (
Andhra Pradesh State and Subordinate Service Rules, 1996 - Rule 16(h)
Supreme Court20 Jan 2017Disposed Of
Board of Control for Cricket Vs Cricket Association of Bihar
Supreme Court Of India · (2017) 1 Scale 630 : (2017) 3 SCC 696
Constitution of India, 1950 - Article 226
Supreme Court20 Jan 2017Disposed Of
Vodafone Mobile Services Ltd (Formerly Known As Vodafone South Ltd) Vs Lalit K. Gupta
Supreme Court Of India · (2017) 2 JT 247 : (2017) 66 OrissaCriR 762 : (2017) 2 Scale 5
Supreme Court20 Jan 2017Partly Allowed
Raj Kumar @ Raju Vs State (NCT of Delhi)
Supreme Court Of India · (2017) 98 ACrC 982 : (2017) 171 AIC 156 : (2017) 2 AICLR 1 : 2017 AIR(SCW) 614 : AIR 2017 SC 614 : (2017) 1 AllCrlRulings 740 : 2017 AllSCRCrl 296 : (2017) 1 ALTCrl 283 : (2017) 1 AndhLDCriminal 883 : (2017) 1 BBCJ 160 : (2017) 1 BLJud 188 : (2017) 1 CriC
Penal Code, 1860 (IPC) - Section 302, Section 392