COURT ARCHIVE

Supreme Court Of India judgments, 2017

1,452 judgments · page 65 of 73

Supreme Court06 Feb 2017Allowed

Manoranjana Sinh @ Gupta Vs Central Bureau of Investigation

Supreme Court Of India · (2017) 99 ACrC 346 : (2017) 172 AIC 157 : (2017) 2 AICLR 192 : 2017 AIR(SCW) 769 : (2017) 1 AIRJharR 843 : AIR 2017 SC 769 : (2017) 1 AllCrlRulings 664 : (2017) AllSCRCrl 350 : (2017) 2 BLJud 8 : (2017) CriLR 190 : (2017) 1 Crimes 302 : (2017) 2 ECrC 89 :

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 420

Supreme Court03 Feb 2017Allowed

Center for PIL Vs Union of India

Supreme Court Of India · (2017) 3 SCC 566 : (2017) 2 SCCCri 209

Supreme Court03 Feb 2017Disposed Of

Meerut Kendriya Thok Upbhokta Sahakari Bandar Vs Vakil Chand Jain

Supreme Court Of India · (2017) 172 AIC 244 : 2017 AIR(SCW) 2159 : AIR 2017 SC 2159 : (2017) 121 ALR 903 : (2017) 2 JT 495 : (2017) 3 Scale 259 : (2017) 3 SCC 613 : (2017) 2 WLN 21

Constitution of India, 1950 - Article 133Limitation Act, 1963 - Section 5

Supreme Court03 Feb 2017Disposed Of

Umesh Vs State of Kerala

Supreme Court Of India · (2017) 173 AIC 223 : (2017) AllMRCri 1315 : (2017) 2 JT 330 : (2017) 3 Scale 251 : (2017) 3 SCC 112 : (2017) 2 SCCCri 5 : (2017) 1 SCCriR 282

Supreme Court03 Feb 2017Disposed Of

University Grants Commission Vs Maharishi Mahesh Yogi Vedic Vishwavidyalaya

Supreme Court Of India · (2017) 3 Scale 250 : (2017) 3 SCC 114

Constitution of India, 1950 — Article 133

Supreme Court03 Feb 2017Allowed

Mukesh Vs State for NCT of Delhi

Supreme Court Of India · (2017) 67 OrissaCriR 72 : (2017) 3 Scale 356 : (2017) 3 SCC 717 : (2017) 2 SCCCri 253

Criminal Procedure Code, 1973 (CrPC) - Section 235(2)

Supreme Court03 Feb 2017Dismissed

Pukhrajmal Sagarmal Lunkad (D) Through his L.Rs. Vs Municipal Council, Jalgaon

Supreme Court Of India · (2017) 172 AIC 117 : 2017 AIR(SCW) 764 : (2017) 2 AIRBomR 511 : AIR 2017 SC 764 : (2017) 2 ALLMR 922 : (2017) 2 BCR 526 : (2017) 2 JT 322 : (2017) 3 RecentApexJudgments(RAJ) 43 : (2017) 1 RJ 441 : (2017) 2 Scale 246 : (2017) 2 SCC 722

Maharashtra Regional and Town Planning Act, 1966 — Section 126 (1)

Supreme Court03 Feb 2017Dismissed

MGR Industries Association Vs State of U.P.

Supreme Court Of India · (2017) 171 AIC 28 : 2017 AIR(SCW) 709 : AIR 2017 SC 709 : (2017) 2 AllLJ 678 : (2017) 1 AllWC 1034 : (2017) 121 ALR 458 : (2017) 1 ESC 120 : (2017) 2 JT 93 : (2017) 2 RecentApexJudgments(RAJ) 561 : (2017) 1 RJ 445 : (2017) 2 Scale 230 : (2017) 3 SCC 494 :

Constitution of India, 1950 - Article 243Q(1)Uttar Pradesh Industrial Area Development Act, 1976 - Section 2(d), Section 21-A

Supreme Court03 Feb 2017Disposed Of

Students'' Federation of India Vs Union of India

Supreme Court Of India · (2017) 1 ApexCourtJudgments(SC) 551 : (2017) 1 RecentApexJudgments(RAJ) 594 : (2017) 1 SCT 648

Constitution of India, 1950 — Article 16

Supreme Court03 Feb 2017Allowed

State of Rajasthan Vs Fatehkaran Mehdu

Supreme Court Of India · (2017) 98 ACrC 987 : (2017) 171 AIC 40 : (2017) 2 AICLR 612 : 2017 AIR(SCW) 796 : AIR 2017 SC 796 : (2017) AllSCRCrl 356 : (2017) 2 ALTCrl 174 : (2017) 1 AndhLDCriminal 842 : (2017) 1 BBCJ 291 : (2017) 2 BLJud 69 : (2017) 2 CriCC 235 : (2017) CriLJ 1433 :

Criminal Procedure Code, 1973 (CrPC) - Section 228, Section 397Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)

Supreme Court02 Feb 2017Disposed Of

Sandeep Khanuja Vs Atul Dande

Supreme Court Of India · (2017) 1 ACC 438 : (2017) ACJ 979 : (2017) 171 AIC 33 : (2017) AllSCR 646 : (2017) 121 ALR 452 : (2017) 1 AnWR 220 : (2017) 1 ApexCourtJudgments(SC) 502 : (2017) 2 BCR 501 : (2017) DNJ 118 : (2017) 1 HLT 331 : (2017) 2 JCR 1 : (2017) 2 JT 68 : (2017) 1 KL

Motor Vehicles Act, 1988 — Section 166, Section 173, Section 173 A

Supreme Court02 Feb 2017Allowed

State of Himachal Pradesh Vs Naval Kumar alias Rohit Kumar

Supreme Court Of India · (2017) AAC 563 : (2017) 1 ACC 400 : (2017) ACJ 701 : (2017) 171 AIC 126 : 2017 AIR(SCW) 718 : AIR 2017 SC 718 : (2017) 121 ALR 444 : (2017) 1 ApexCourtJudgments(SC) 408 : (2017) 2 BCR 532 : (2017) DNJ 115 : (2017) 2 JCR 9 : (2017) 2 JT 56 : (2017) 1 LAR 2

Supreme Court02 Feb 2017Dismissed

Amrutbhai Shambhubhai Patel Vs Sumanbhai Kantibhai Patel

Supreme Court Of India · (2017) 98 ACrC 907 : (2017) 171 AIC 1 : (2017) 2 AICLR 322 : 2017 AIR(SCW) 774 : (2017) 1 AIRJharR 848 : AIR 2017 SC 774 : (2017) AllSCRCrl 369 : (2017) 1 ALTCrl 231 : (2017) 1 AndhLDCriminal 852 : (2017) 1 ApexCourtJudgments(SC) 581 : (2017) 2 BomCR(Cri)

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), Section 173(8), 8

Supreme Court02 Feb 2017Dismissed

Commissioner of Customs, Mumbai Vs M/s Aban Loyd Chiles Offshore Ltd.

Supreme Court Of India · (2017) 346 ELT 513 : (2017) 60 GST 207 : (2017) 2 JT 248 : (2017) 2 MLJ 610 : (2017) 2 Scale 183 : (2017) 3 SCC 211 : (2017) 5 SCR 314

Customs Act, 1962 — Section 111

Supreme Court02 Feb 2017Dismissed

Mohammed Ansari Vs Union of India

Supreme Court Of India · (2017) 6 JT 225 : (2017) 1 LawHeraldSC 527 : (2017) 2 MLJ 688 : (2017) 2 Scale 154 : (2017) 3 SCC 740 : (2017) 1 SCCLS 761 : (2017) 2 SCT 61 : (2017) 1 SCR 422

Army Act, 1950 — Section 4, 4(1), 4(4), 5, 10, 11, 13, 14, 15, 16, 17, 18, 20, 21, 22, 23, 24, 29, 43, 44, 71(d), 71(e), 71(f), 71(g), 71(k), 72(d), 72(e), 72(f), 72(g), 72(k), 73(d), 73(e), 73(f), 73(g), 73(k), 74(e), 74(e), 74(f), 74(g), 74(k)¸ 75(d), 75(e), 75(f), 75(g), 75(k), 76(d), 76(e), 76(f), 76(g), 76(k), 77(d), 77(e), 77(f), 77(g), 77(k), 78(d), 78(e), 78(f), 78(g), 78(k), 80(e), 80(f), 80(j), 84(a)Armed Forces Tribunal Act, 2007 — Section 2, 2(1), 3(o)Administrative Tribunals Act, 1985 — Section 2(a), 3(q)

Supreme Court02 Feb 2017Partly Allowed

Suresh Singhal Vs State (Delhi Administration)

Supreme Court Of India · (2017) 98 ACrC 996 : (2017) 171 AIC 20 : (2017) 2 AICLR 232 : (2017) AllSCRCrl 412 : (2017) 2 ALTCrl 184 : (2017) 1 BBCJ 245 : (2017) 2 BLJud 133 : (2017) 2 BomCR(Cri) 88 : (2017) 1 CGLJ 475 : (2017) 2 CriCC 267 : (2017) CriLR 175 : (2017) 1 Crimes 281 :

Indian Penal Code, 1860 (IPC) — Section 302, Section 304

Supreme Court02 Feb 2017Allowed

Vijay Pandurang Thakre Vs State of Maharashtra

Supreme Court Of India · (2017) 171 AIC 119 : (2017) 2 AICLR 346 : 2017 AIR(SCW) 897 : (2017) 1 AIRBomRCri 770 : AIR 2017 SC 897 : (2017) AllSCRCrl 421 : (2017) 2 ALTCrl 53 : (2017) 2 BomCR(Cri) 44 : (2017) 2 CalCriLR 499 : (2017) 2 CriCC 76 : (2017) CriLR 144 : (2017) 1 Crimes 2

Indian Penal Code, 1860 (IPC) — Section 149

Supreme Court02 Feb 2017Disposed Of

Richard Lee Vs Girish Soni

Supreme Court Of India · (2017) 171 AIC 18 : 2017 AIR(SCW) 921 : (2017) 2 AIRJharR 250 : AIR 2017 SC 921 : (2017) 121 ALR 530 : (2017) 3 AndhLD 16 : (2017) 2 ARC 194 : (2017) 1 BBCJ 243 : (2017) 2 BLJud 107 : (2017) 2 CivCC 124 : (2017) DNJ 156 : (2017) 2 JBCJ 401 : (2017) 3 JT 2

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

Supreme Court02 Feb 2017Allowed

P. Sivanandi Vs Rajeev Kumar

Supreme Court Of India · 2017 AIR(SCW) 714 : AIR 2017 SC 714 : (2017) 1 ApexCourtJudgments(SC) 577 : (2017) 1 CGLJ 519 : (2017) 152 FLR 942 : (2017) 1 HLT 306 : (2017) 2 JT 161 : (2017) 1 LawHeraldSC 416 : (2017) LIC 905 : (2017) 1 LLN 575 : (2017) 1 RSJ 353 : (2017) 2 Scale 149

Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5

Supreme Court01 Feb 2017Partly Allowed

Najabhai Desurbhai Wagh Vs Valerabhai Deganbhai Vagh

Supreme Court Of India · (2017) 98 ACrC 975 : (2017) 171 AIC 49 : (2017) 2 AICLR 480 : AIR 2017 SC 2827 : (2017) 1 AllCrlRulings 670 : (2017) AllMRCri 1722 : (2017) AllSCRCrl 403 : (2017) 2 ALTCrl 85 : (2017) 1 ApexCourtJudgments(SC) 713 : (2017) 2 BomCR(Cri) 184 : (2017) 2 CriCC

Criminal Procedure Code, 1973 (CrPC) — Section 357Indian Penal Code, 1860 (IPC) — Section 149, Section 34