Supreme Court13 Aug 2015Disposed Of

Sunil Khergade Vs State of Maharashtra

Supreme Court Of India · (2015) 3 ACR 2373 : (2015) 9 AD (SC) 133 : (2015) 4 AJR 375 : (2015) 90 ALLCC 978 : (2015) 4 BomCR(Cri) 106 : (2015) 3 CCR 328 : (2015) CriLJ 4365 : (2015) 3 JLJR 484 : (2015) 3 MLJ(Cri) 766 : (2015) 4 PLJR 161 : (2016) 1 RCR(Criminal) 112

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34, 97
Supreme Court13 Aug 2015Dismissed

State of Kerala and Others Vs S. Unnikrishnan Nair and Others

Supreme Court Of India · (2015) 3 ACR 2375 : (2015) 10 AD (SC) 448 : (2015) 9 AD (SC) 83 : AIR 2015 SC 3351 : (2015) 3 CCR 343 : (2015) CriLJ 4495 : (2015) 3 Crimes 293 : (2016) 1 JCC 25 : (2015) 3 JLJR 486 : (2015) 4 MLJ(Cri) 122 : (2016) 1 NCC 205 : (2015) 4 PLJR 154 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 228, 482Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 109, 182, 194, 195
Supreme Court12 Aug 2015Allowed

S.M. Asif Vs Virender Kumar Bajaj

Supreme Court Of India · (2015) 12 AD (SC) 261 : AIR 2015 SC 3678 : (2015) 5 ALD 151 : (2015) 5 ALLMR 943 : (2015) 112 ALR 519 : (2015) 3 CDR 657 : (2016) 121 CLT 49 : (2015) 3 JLJR 552 : (2015) 4 KHC 430 : (2015) 4 PLJR 42 : (2015) 180 PLR 773 : (2015) 4 RCR(Civil) 283 : (201

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 151Transfer of Property Act, 1882 - Section 106
Supreme Court12 Aug 2015Disposed Of

K.C.P. Ltd. Vs Government of A.P. and Others

Supreme Court Of India · (2015) 9 AD (SC) 197 : (2015) 6 MLJ 739 : (2015) 8 SCALE 681

Andhra Pradesh Excise Act, 1968 - Section 72Andhra Pradesh Rectified Spirit Rules, 1971 - Rule 13, Rule 15, Rule 15(1), Rule 15(2), Rule 15(3)Constitution of India, 1950 - Article 14, 19(1), 265, 301
Supreme Court12 Aug 2015Dismissed

K.K. Gohil Vs State of Gujarat and Others

Supreme Court Of India · (2015) 9 AD (SC) 527 : (2015) 4 ESC 650 : (2015) 146 FLR 987 : (2015) 3 JLJR 575 : (2015) LabIC 3655 : (2015) 6 MLJ 499 : (2015) 4 PLJR 65 : (2015) 8 SCALE 673 : (2015) 9 SCC 652 : (2015) 2 SCC(L&S) 853 : (2015) 3 SCT 573

Constitution of India, 1950 - Article 226
Supreme Court12 Aug 2015Dismissed

Mukesh Kumar Vs State of Delhi

Supreme Court Of India · (2015) 4 RCR(Criminal) 506 : (2015) 9 SCALE 209

Constitution of India, 1950 - Article 136Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 302, 323, 324, 34
Supreme Court11 Aug 2015Disposed Of

M.C.D. and Others Vs Mehrasons Jewellers (P) Ltd.

Supreme Court Of India · (2015) 10 AD (SC) 183 : AIR 2015 SC 3121 : (2015) 5 ALLMR 911 : (2015) 8 SCALE 753 : (2015) 9 SCC 719 : (2015) 8 SCJ 480

Delhi Municipal Corporation Act, 1957 - Section 114A, 114C, 116, 116(1), 116A(2)Delhi Rent Control Act, 1958 - Section 3
Supreme Court11 Aug 2015Dismissed

K.S. Puttaswamy (Retd.) and Others Vs Union of India and Others

Supreme Court Of India · (2015) 5 ABR 534 : (2015) 12 AD (SC) 254 : AIR 2015 SC 3081 : (2015) 4 AJR 368 : (2015) 4 AKR 72 : (2015) 5 ALD 104 : (2015) 5 ALJ 607 : (2015) 5 ALLMR 970 : (2015) 113 ALR 221 : (2015) 5 AWC 4448 : (2015) 3 ILR (Ker) 665 : (2015) 3 JLJR 559 : (2015) 2 O

Constitution of India, 1950 - Article 132, 143, 145(3), 19, 19(1)
Supreme Court11 Aug 2015Disposed Of

Chief Controlling Revenue Authority Vs Costal Gujarat Power Ltd. and Others

Supreme Court Of India · (2015) 5 ABR 525 : (2015) 5 ALLMR 952 : (2015) 112 ALR 467 : (2015) 3 CDR 661 : (2015) 3 GLR 2306 : (2015) 4 RCR(Civil) 794 : (2015) 129 RD 371 : (2015) 8 SCALE 656 : (2015) 10 SCC 700 : (2015) 8 SCJ 353

Gujarat Stamp Act, 1958 - Section 3, 33, 39, 3B, 4Transfer of Property Act, 1882 - Section 67, 67A