Supreme Court10 Aug 2015Allowed
Government Mohindra Instt. of Information Technology and Others Vs All India Council for Technical Education and Others
Supreme Court Of India · (2015) 3 ESC 438 : (2015) 9 SCALE 14 : (2015) 3 SCT 575
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 31 of 76
Supreme Court10 Aug 2015Dismissed
Fairgrowth Financial Services Ltd. Vs Custodian and Others
Supreme Court Of India · (2015) 9 AD (SC) 141 : (2015) 4 CompLJ 525 : (2015) 4 RCR(Civil) 93 : (2015) 8 SCALE 631 : (2015) 132 SCL 179
Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 - Section 11, 3(2)
Supreme Court10 Aug 2015Allowed
A.N. Sachdeva and Others Vs Maharshi Dayanand University and Others
Supreme Court Of India · (2015) 9 AD (SC) 54 : (2015) 3 ESC 464 : (2015) 3 JLJR 578 : (2015) LabIC 3604 : (2015) 3 LLN 281 : (2015) 6 MLJ 719 : (2015) 4 PLJR 68 : (2015) 8 SCALE 597 : (2015) 10 SCC 117 : (2016) 1 SCC(L&S) 54 : (2015) 8 SCJ 312 : (2015) 4 SCT 288
Constitution of India, 1950 - Article 14, 16Pension Fund Rules - Rule 22Pension Scheme Rules, 1997 - Rule 34, Rule 4
Supreme Court10 Aug 2015Allowed
M. Siddiq Vs Mahant Suresh Das and Others
Supreme Court Of India · (2015) 8 SCALE 697
Supreme Court07 Aug 2015Partly Allowed
Commr. of Cus. and C. Ex. Vs Hindustan Lever Ltd.
Supreme Court Of India · (2015) 325 ELT 7
Customs Act, 1962 - Section 14(1A), 14(1), 46, 50
Supreme Court07 Aug 2015Allowed
Ram Narain Vs State of Uttar Pradesh
Supreme Court Of India · (2015) 3 ACR 2542 : AIR 2015 SC 3135 : (2015) 4 AJR 374 : (2015) 2 ALD(Cri) 526 : (2015) 6 ALJ 318 : (2015) 90 ALLCC 975 : (2015) ALLMR(Cri) 3742 : (2015) 4 BomCR(Cri) 45 : (2015) 3 CCR 339 : (2015) 4 CGLJ 77 : (2016) 121 CLT 126 : (2015) CriLJ 4367 : (
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 2, 7(A)Juvenile Justice Model Rules, 2007 - Rule 12, Rule 98
Supreme Court07 Aug 2015Allowed
Laxmi Fibres Ltd. Vs A.P. Industrial Dev. Corpn. Ltd. and Others
Supreme Court Of India · (2015) 9 AD (SC) 129 : AIR 2015 SC 3289 : (2015) 4 AKR 191 : (2015) 112 ALR 651 : (2015) 4 BC 195 : (2015) 127 CLA 456 : (2015) 192 CompCas 84 : (2015) 3 CompLJ 433 : (2015) 3 JLJR 461 : (2015) 4 PLJR 113 : (2015) 4 RCR(Civil) 596 : (2015) 129 RD 593 : (2
Companies Act, 1956 - Section 445, 529(1), 529AState Financial Corporations Act, 1951 - Section 29, 31, 46
Supreme Court07 Aug 2015Dismissed
State of Uttar Pradesh Vs Deep Narain Misra and Others
Supreme Court Of India · (2015) 8 SCALE 736
Supreme Court07 Aug 2015Allowed
Commissioner of Customs (Import) Vs Pundrick Ravindra Trivedi and Others
Supreme Court Of India · (2015) 322 ELT 812 : (2015) 9 SCALE 18
Customs Act, 1962 - Section 108, 111, 112, 17, 46Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 - Rule 10A, Rule 2, Rule 8
Supreme Court07 Aug 2015Disposed Of
Savelife Foundation Vs Union of India
Supreme Court Of India · (2016) 7 SCC 194 : (2016) 3 SCCCri 133
Supreme Court07 Aug 2015Partly Allowed
Lord Chloro Alkali Ltd. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 322 ELT 823 : (2016) 12 SCC 496
Supreme Court07 Aug 2015Disposed Of
Commissioner of Customs, Kandla Vs Abm International Ltd.
Supreme Court Of India · (2015) 322 ELT 818 : (2015) 15 SCC 217
Supreme Court07 Aug 2015Allowed
Commissioner of Customs, ICD Vs Polyglass Acrylic Mfg. Co. Pvt. Ltd.
Supreme Court Of India · (2015) 322 ELT 794 : (2016) 13 SCC 740
Supreme Court06 Aug 2015Dismissed
Commissioner of Customs Vs Ge Be Ltd. and Others
Supreme Court Of India · (2015) 322 ELT 785 : (2015) 9 SCALE 116
Supreme Court06 Aug 2015Disposed Of
Commissioner of Income Tax Vs Bhagat Construction Company Pvt. Ltd. and Others
Supreme Court Of India · (2015) 279 CTR 185 : (2015) 235 TAXMAN 135
Income Tax Act, 1961 - Section 115JAA, 115JD, 143, 143(1), 143(3)Income Tax Rules, 1962 - Rule 15(2)
Supreme Court06 Aug 2015Allowed
Tamil Nadu News Print and Papers Ltd. Vs D. Karunakar and Others
Supreme Court Of India · (2015) 3 ACR 2538 : AIR 2015 SC 3683 : (2015) 2 ALD(Cri) 568 : (2015) 91 ALLCC 990 : (2015) ALLMR(Cri) 3689 : (2015) 4 BC 231 : (2015) 5 BomCR 529 : (2015) 4 BomCR(Cri) 39 : (2015) 3 CCR 465 : (2015) 129 CLA 315 : (2016) 194 CompCas 169 : (2015) CriLJ 4
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1)
Supreme Court06 Aug 2015Allowed
Khalid Khan Vs State of Uttar Pradesh and Others
Supreme Court Of India · (2015) 3 ACR 2541 : AIR 2015 SC 3656 : (2015) 6 ALJ 319 : (2015) 91 ALLCC 987 : (2015) CriLJ 4494 : (2015) 9 SCALE 16
Criminal Procedure Code, 1973 (CrPC) - Section 482
Supreme Court06 Aug 2015Allowed
Sree Balaji Medical College and Hospital and Others Vs Union of India and Others
Supreme Court Of India · (2015) 5 ABR 520 : (2015) 10 AD (SC) 257 : AIR 2015 SC 3076 : (2015) 112 ALR 640 : (2015) 5 AWC 5135 : (2015) 3 ESC 479 : (2015) 3 JLJR 440 : (2015) 3 KLT 733 : (2015) 6 MLJ 372 : (2015) 3 PLJR 551 : (2015) 8 SCALE 524 : (2016) 1 SCC 434 : (2015) 8 SCJ
Constitution of India, 1950 - Article 32Indian Medical Council Act, 1956 - Section 10A, 10A(1), 10B, 11, 11(2)
Supreme Court06 Aug 2015Allowed
Jayaswal Neco Ltd. Vs Commissioner of Central Excise, Raipur
Supreme Court Of India · (2015) 9 AD (SC) 73 : (2015) 322 ELT 587 : (2015) 52 GST 330 : (2015) 34 GSTR 294 : (2015) 6 MLJ 248 : (2015) 8 SCALE 550 : (2015) 10 SCC 651 : (2015) 9 SCJ 190
Central Excise Rules, 1944 - Rule 173G, Rule 173G(1), Rule 47, Rule 49, Rule 52ACentral Excise Rules, 2002 - Rule 3A, Rule 8, Rule 8(3A)Central Excises and Salt Act, 1944 - Section 11A, 11AA, 173G(1)
Supreme Court06 Aug 2015Allowed
Tata Chemicals Ltd. Vs Collector of Central Excise, Ahmedabad
Supreme Court Of India · (2015) 9 AD (SC) 109 : (2015) 326 ELT 432 : (2015) 52 GST 153 : (2015) 8 SCALE 531 : (2016) 1 SCC 263 : (2015) 9 SCJ 28
Central Excises and Salt Act, 1944 - Section 4, 4(4), 4(4)Customs, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 - Rule 23